Recent Judgments
Latest ITAT tax tribunal orders across all benches.(371,507 total)
NARAYANARAO V. KULKARNI vs JCIT,
ITA 1236/BANG/2013[2009-10]Status: DisposedITAT BangaloreAY 2009-10
FCG SOFTWARE SERVICES (INDIA) PRIVATE LIMITED,BANGALORE vs ITO, BANGALORE
ITA 994/BANG/2011[2007-08]Status: DisposedITAT BangaloreAY 2007-08
DCIT, BANGALORE vs M/S CGI INFORMATION SYSTEMS AND MANAGEMENT CONSULTANTS PVT. LTD., BANGALORE
ITA 452/BANG/2011[2005-06]Status: DisposedITAT BangaloreAY 2005-06
CGI INFORMATION SYSTEMS AND MANAGEMENT CONSULTANTS PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 439/BANG/2011[2005-06]Status: DisposedITAT BangaloreAY 2005-06
DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S. WIPRO GE MEDICAL SYSTEMS PVT, LYTD, BANGALORE
ITA 40/BANG/2011[2005-06]Status: DisposedITAT BangaloreAY 2005-06
DELL INTERNATIONAL SERVICES INDIA PVT. LTD.,BANGALORE vs ACIT, BANGALORE
ITA 699/BANG/2009[2004-05]Status: DisposedITAT BangaloreAY 2004-05
DCIT,BANGALORE vs M/S DUSTER TOTAL SOLUTIONS SERVICES PVT. LTD., BANGALORE
ITA 1266/BANG/2015[2012-13]Status: DisposedITAT BangaloreAY 2012-13
JYOTIGAMYA ADVISORY PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 203/DEL/2017[2013-14]Status: DisposedITAT DelhiAY 2013-14
MS ANNIE KISHAN,GURGAON vs DCIT, NEW DELHI
ITA 1981/DEL/2017[2011-12]Status: DisposedITAT DelhiAY 2011-12
MS ANNIE KISHAN,GURGAON vs DCIT, NEW DELHI
ITA 1979/DEL/2017[2011-12]Status: DisposedITAT DelhiAY 2011-12
SMT. SANGEETA CHHABRA,DELHI vs ITO, NEW DELHI
ITA 1853/DEL/2017[2007-08]Status: DisposedITAT DelhiAY 2007-08
SH. ANIL VASHIST,NEW DELHI vs ACIT, NEW DELHI
ITA 127/DEL/2017[2012-13]Status: DisposedITAT DelhiAY 2012-13
M/S. YAMUNA EXPRESSWAY INDUSTRIAL DEVELOPMENT AUTHORITY,UTTAR PRADESH vs CIT(A)- 1, NOIDA
ITA 4869/DEL/2016[2006-07]Status: DisposedITAT DelhiAY 2006-07
M/S. YAMUNA EXPRESSWAY INDUSTRIAL DEVELOPMENT AUTHORITY,UTTAR PRADESH vs ACIT, NOIDA
ITA 3101/DEL/2016[2006-07]Status: DisposedITAT DelhiAY 2006-07
M/S. DYNAMIC TRANSMISSION LTD.,ROHTAK vs PR. CIT, ROHTAK
ITA 2006/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
SH. RAMAN BHURARIA,NEW DELHI vs ITO, NEW DELHI
ITA 6131/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
DCIT, NEW DELHI vs MRS. MAHAGUN INDIA PVT. LTD., NEW DELHI
ITA 805/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
SH. ALOK GARG,NEW DELHI vs DCIT, GHAZIABAD
ITA 7023/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
RAJENDRA BHANDARI,NEW DELHI vs ACIT, FARIDABAD
ITA 5749/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
ALOK BHANDARI,NEW DELHI vs ACIT, FARIDABAD
ITA 5747/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
M/S. OAKLAND BOTTLERS (P) LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 5565/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
ACIT, NEW DELHI vs M/S. SUPERB DEVELOPERS (P) LTD., NEW DELHI
ITA 52/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
M/S PEARLS INTERCONTINENTAL LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 1883/DEL/2014[1996-97]Status: DisposedITAT DelhiAY 1996-97
DCIT, NEW DELHI vs M/S. REXAM HTW BEVERAGES CAN(INDIA) LTD., NEW DELHI
ITA 6100/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
ORIENTAL BANK OF COMMERCE,GURGAON vs ACIT, NEW DELHI
ITA 5865/DEL/2013[2005-06]Status: DisposedITAT DelhiAY 2005-06
ACIT, NEW DELHI vs SH. GURDAYAL SINGH, DELHI
ITA 428/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
SHEKHAR NARULA,DELHI vs ACIT, NEW DELHI
ITA 3916/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S I-PROCESS SERVICES (INDIA) PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 3015/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
ACIT, NEW DELHI vs M/S BHARTI INFRATEL LTD., NEW DELHI
ITA 2823/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, NEW DELHI vs SH. DINESH SHRAMA, NEW DELHI
ITA 226/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09