Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,250 total)
HYUNDAI MOTOR INDIA LTD.,KANCHEEPURAM vs DCIT, CHENNAI
ITA 842/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
DCIT, CHENNAI vs HYUNDAI MOTORS INDIA LTD., KANCHEEPURAM
ITA 761/CHNY/2016[2011-2012]Status: DisposedITAT ChennaiAY 2011-2012
ACIT, MADURAI vs FENNER CONVEYOR BELTING (P) LTD., MADURAI
ITA 578/CHNY/2016[2007-08]Status: DisposedITAT ChennaiAY 2007-08
ASHA MARTHANDA PILLAI,CHENNAI vs ITO, CHENNAI
ITA 3435/CHNY/2016[2013-14]Status: DisposedITAT ChennaiAY 2013-14
M.R.DIWAKAR,CHENNAI vs ACIT, CHENNAI
ITA 1406/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
RAMESH KUMAR GOMATHI,CHENNAI vs ITO, CHENNAI
ITA 1396/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
P.V.RAMACHANDRAN,CHENNAI vs ITO, CHENNAI
ITA 1115/CHNY/2016[2010-11]Status: DisposedITAT ChennaiAY 2010-11
DCIT, CHENNAI vs HYUNDAI MOTOR INDIA LTD., KANCHEEPURAM
ITA 614/CHNY/2015[2010-11]Status: DisposedITAT ChennaiAY 2010-11
HYUNDAI MOTOR INDIA LIMITED,KANCHEEPURAM vs DCIT, CHENNAI
ITA 563/CHNY/2015[2010-11]Status: DisposedITAT ChennaiAY 2010-11
HYUNDAI MOTOR INDIA LIMITED,KANCHEEPURAM vs DCIT, CHENNAI
ITA 853/CHNY/2014[2009-10]Status: DisposedITAT ChennaiAY 2009-10
DCIT, CHENNAI vs HYUNDAI MOTOR INDIA LIMITED, KANCHEEPURAM
ITA 739/CHNY/2014[2009-10]Status: DisposedITAT ChennaiAY 2009-10
A.SHANKAR,COIMBATORE vs ITO, COIMBATORE
ITA 2207/CHNY/2014[2008-09]Status: DisposedITAT ChennaiAY 2008-09
ACIT, TRICHY vs THE KARUR VYSYA BANK LTD., KARUR
ITA 1527/CHNY/2013[2005-06]Status: DisposedITAT ChennaiAY 2005-06
ACIT, TRICHY vs THE KARUR VYSYA BANK LTD., KARUR
ITA 1496/CHNY/2013[2003-04]Status: DisposedITAT ChennaiAY 2003-04
THE KARUR VYSYA BANK LTD.,KARUR vs ADDL. CIT, TRICHY
ITA 1341/CHNY/2013[2005-06]Status: DisposedITAT ChennaiAY 2005-06
THE KARUR VYSYA BANK LTD.,KARUR vs ADDL. CIT, TRICHY
ITA 1340/CHNY/2013[2003-04]Status: DisposedITAT ChennaiAY 2003-04
SHRI A.SANKAR,COIMBATORE vs THE INCOME TAX OFFICER, CHIDAMBARAM
ITA 482/CHNY/2012[2008-09]Status: DisposedITAT ChennaiAY 2008-09
PREMIER REFRIGERATION LTD,THANE vs ITO 13(1)(4), MUMBAI
ITA 6796/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
A. VARSHIT & CO.,MUMBAI vs ITO 25(2)(1), MUMBAI
ITA 6794/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
JITENDRA B. FARIA,MUMBAI vs ITO 18(2)(1), MUMBAI
ITA 6792/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DELTA DYE CHEM INDUSTRIES,MUMBAI vs ITO WD 31(1)(4), MUMBAI
ITA 6767/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
METAL STAR,MUMBAI vs ITO 19(2)(3), MUMBAI
ITA 6766/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
PRAVINCHANDRA P. SHAH,MUMBAI vs ITO 19(2)(5), MUMBAI
ITA 6765/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
IONA FRANCES FERGUSSON,MUMBAI vs ITO WD 35(1)(4), MUMBAI
ITA 5540/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DCIT CC 3(4) CEN RG 3, MUMBAI vs PATEL ENGINEERING LTD, MUMBAI
ITA 3643/MUM/2015[2005-06]Status: DisposedITAT MumbaiAY 2005-06
AJMERA ASSOCIATES LTD,MUMBAI vs DCIT RG 4(1), MUMBAI
ITA 2673/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT CIR 6(1), MUMBAI vs NILESH RAMESH GANJWALA, MUMBAI
ITA 7112/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ASST CIT CIR 3, THANE vs NCC SMC JV, THANE
ITA 7078/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 7(2), MUMBAI vs SONIC BIOCHEM EXTRACTIONS LTD, MUMBAI
ITA 3868/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
KARSAN D GORI,MUMBAI vs ITO WD 22(1)(3), NAVI MUMBAI
ITA 1638/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10