Recent Judgments
Latest ITAT tax tribunal orders across all benches.(380,897 total)
SHRIRAM DISTRIBUTORS,MUMBAI vs ITO 3(3), THANE
ITA 3894/MUM/2017[2009-10]Status: HeardITAT MumbaiAY 2009-10
ALKA DILIP BHANSALI,MUMBAI vs ITO 19(1)(1), MUMBAI
ITA 3382/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ACIT 19(2), MUMBAI vs M DEVANG CONSTRUCTION CO, MUMBAI
ITA 3376/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
PUSHPAK AUXICHEM P. LTD,THANE vs ITO WD 1(3), KALYAN
ITA 3344/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT CEN CIR 3(3) CEN RG 3, MUMBAI vs SUNJYOT GEMS, MUMBAI
ITA 3239/MUM/2017[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT CC 2(4), MUMBAI vs RONAK GEMS P.LTD, MUMBAI
ITA 3118/MUM/2017[2008-09]Status: DisposedITAT MumbaiAY 2008-09
CANARY HOSPITALITY P.. LTD,MUMBAI vs PR CIT 9, MUMBAI
ITA 3064/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
KALPESH K SHAH,MUMBAI vs ITO 25(3)(2), MUMBAI
ITA 2932/MUM/2017[2008-09]Status: HeardITAT MumbaiAY 2008-09
DHIRAJ RAMESH DAMA,MUMBAI vs DCIT 12(1), MUMBAI
ITA 2674/MUM/2017[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO 19(3)(1), MUMBAI vs RAJESH TRADING CORPORATION, MUMBAI
ITA 2530/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ASK PROPERTY INVESTMENT ADVISORS P.LTD,MUMBAI vs ASST CIR 2(1)(1), MUMBAI
ITA 1810/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ITO 27(2)(4), NAVI MUMBAI vs NAYAN K SHUKLA, MUMBAI
ITA 1717/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DHL AIR LTD,MUMBAI vs DCIT (IT) 2(1)(2), MUMBAI
ITA 1438/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ELDER HEALTH CARE LTD,MUMBAI vs ACIT CEN CIR 34, MUMBAI
ITA 7682/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
MAHALAXMI AUTOMOBILES,MUMBAI vs ITO 25(1)(3), MUMBAI
ITA 7638/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
RAKESHKUMAR AGARWAL,MUMBAI vs ASST CIT 24(1), MUMBAI
ITA 7633/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
AXCEL GLOBAL SERVICES,MUMBAI vs ITO 17(1)(2), MUMBAI
ITA 6917/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
AXCEL GLOBAL SERVICES,MUMBAI vs ITO 17(1)(2), MUMBAI
ITA 6916/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
AXCEL GLOBAL SERVICES,MUMBAI vs ITO 13(1)(4), MUMBAI
ITA 6915/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO WD 2(4), KALYAN vs SANTOKSINGH M GULWAN, ULHASNAGAR
ITA 6723/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
RUPALI BHAVESH GANDHI,MUMBAI vs ACIT CEN CIR 38, MUMBAI
ITA 6576/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
RUPALI BHAVESH GANDHI,MUMBAI vs ACIT CEN CIR 38, MUMBAI
ITA 6574/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
GEMINI ENGI FAB LTD,MUMBAI vs DCIT 9(3)(2), MUMBAI
ITA 5827/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
THIRDWAVE MERCANTILE CO P. LTD,MUMBAI vs ITO 2(3)(3), MUMBAI
ITA 5649/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
NEO SPORTS BROADCAST PVT. LTD.,MUMBAI vs DCIT (TDS)2(3), MUMBAI
ITA 2643/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
NEO SPORTS BROADCAST PVT. LTD.,MUMBAI vs DCIT (TDS) 2(3), MUMBAI
ITA 2642/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT CEN CIR 7(3), MUMBAI vs MADAHU PRAKASH KAPOOR, MUMBAI
ITA 1060/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
AATUR HOLDING P.LTD,MUMBAI vs DCIT CC 31, MUMBAI
ITA 947/MUM/2015[1992-93]Status: DisposedITAT MumbaiAY 1992-93
MAHESH RAMDAS KANANI,MUMBAI vs DCIT 4(3), MUMBAI
ITA 866/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
CHANDULAL P. SHAH ( HUF),MUMBAI vs ACIT 20(1), MUMBAI
ITA 5656/MUM/2015[2007-08]Status: DisposedITAT MumbaiAY 2007-08