Recent Judgments
Latest ITAT tax tribunal orders across all benches.(380,897 total)
ITO WD 2(5), KALYAN vs VIJAYSINGH C. RAJPUROHIT, THANE
ITA 5591/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
IQBAL AHMED KHALILAMED SUBEDAR,MUMBAI vs ITO 22(1)(2), NAVI MUMBAI
ITA 4896/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ASSTT CIT 19(3), MUMBAI vs SAFE ENTERPRISES, MUMBAI
ITA 4492/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SHREE NALLASOPARA STATION ACHALGACHHA JAIN SANGH SANCHALINT,MUMBAI vs CIT III, THANE
ITA 3753/MUM/2015[]Status: DisposedITAT Mumbai
AVADHUT WAGH,MUMBAI vs DCIT 22(1), NAVI MUMBAI
ITA 3179/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ASST CIT 16(3), MUMBAI vs ROHAN P SHAH, MUMBAI
ITA 3160/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
VIKAS DIGAMBAR PATKAR,THANE vs ITO WD 3(3), KALYAN
ITA 2254/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
MUMBAI METROPOLITAN REGION DEVELOPMENT AUTHORITY,MUMBAI vs DCIT (TDS) 2(3), MUMBAI
ITA 1944/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
KAMADGRI FASHION LTD,MUMBAI vs ITO WD 4(2)(1), MUMBAI
ITA 1875/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ACIT (TDS) 1(3), MUMBAI vs MUMBAI METROPLITAN REGION DEVELOPMENT AUTHORITY, MUMBAI
ITA 1840/MUM/2015[2010-11(26Q1)]Status: DisposedITAT Mumbai
SHAKTI FILMS,MUMBAI vs ITO 11(1)(4), MUMBAI
ITA 1474/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT CC 4(3) CEN RG 4, MUMBAI vs AATUR HOLDINGS P.LTD, MUMBAI
ITA 1268/MUM/2015[1991-92]Status: HeardITAT MumbaiAY 1991-92
AATUR HOLDING P.LTD,MUMBAI vs DCIT CC 31, MUMBAI
ITA 1093/MUM/2015[1993-94]Status: DisposedITAT MumbaiAY 1993-94
AATUR HOLDING P.LTD,MUMBAI vs DCIT CC 31, MUMBAI
ITA 1092/MUM/2015[1991-92]Status: DisposedITAT MumbaiAY 1991-92
SANJANA CRYOGENIC STORAGES LTD,MUMBAI vs DCIT CIR 3(3)(1), MUMBAI
ITA 1031/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
CRICKET CLUB OF INDIA P.LTD,MUMBAI vs ACIT 1(1), MUMBAI
ITA 6937/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
BHAWANJI NARSEY,MUMBAI vs ITO 21(1)(1), MUMBAI
ITA 5843/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
KALYANJI NARSEY,MUMBAI vs ITO 21(1)(2), MUMBAI
ITA 5842/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
METAL GEMS,MUMBAI vs ADDL CIT RG 15(2), MUMBAI
ITA 3527/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
CHATURBHUJ T. BATRA,MUMBAI vs ACIT CEN CIR 18 & 19, MUMBAI
ITA 3453/MUM/2014[2004-05]Status: DisposedITAT MumbaiAY 2004-05
PREMKUMAR T. BATRA,MUMBAI vs ACIT CEN CI R 18 & 19, MUMBAI
ITA 3447/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
SHREE NALLASOPARA STATION ACHALGACHHA JAIN SANGH SANCHALINT SANGHMATA JAYABEN, VISANJI PALAN MARU CHARITABLE TRUST,THANE vs CIT III, THANE
ITA 2254/MUM/2014[]Status: DisposedITAT Mumbai
KEYUR MADHUSUDAN SHAH,MUMBAI vs ADDL CIT RG 14(1), MUMBAI
ITA 4565/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
SETH PROPERTIES,MUMBAI vs ITO 12(1)(3), MUMBAI
ITA 2991/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT 8(2), MUMBAI vs M S LUVISH INFOTECH PROJECTS P.LTD, MUMBAI
ITA 2745/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
NITIN AVANTILAL DOSHI, MUMBAI vs ITO 17(1)(4), MUMBAI
ITA 2619/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
IQBAL AHMAED KHALIL AHMED SUBEDAR,MUMBAI vs ITO 22(1)(2), MUMBAI
ITA 2135/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT 11(1), MUMBAI vs ENTERTAINMENT NETWORK (I) LTD, MUMBAI
ITA 1910/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
LAXMI DIAMOND P.LTD,MUMBAI vs ADDL CIT 5(1), MUMBAI
ITA 6991/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
SUPREME CAPITAL MANAGEMENT LTD.,MUMBAI vs I.T.O.3(3)(4), MUMBAI
ITA 6933/MUM/2012[2002-03]Status: DisposedITAT MumbaiAY 2002-03