Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
M/S. EXECUTIVE ENGINEER CONSTRUCTION,ETAWAH vs DCIT(TDS), AGRA
ITA 207/AGR/2016[2011-12]Status: DisposedITAT AgraAY 2011-12
XPLORA DESIGN SKOOL,AHMEDABAD vs INCOME TAX OFFICER, WARD-10(4), AHMEDABAD
ITA 671/AHD/2016[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
SILVERLINE POWER INFRASTRUCTURE PVT. LTD.,VADODARA vs THE ACIT, CIRCLE-2(1)(1), VADODARA
ITA 475/AHD/2016[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
M/S. C. CANTT & CO.,MUMBAI vs THE DY.CIT, CIRCLE-1(2), BARODA
ITA 312/AHD/2016[2009-10]Status: DisposedITAT AhmedabadAY 2009-10
THE DCIT, CIRCLE-1(1)(1), AHMEDABAD vs M/S. ABM STEELS PVT.LTD., AHMEDABAD
ITA 2530/AHD/2015[2002-03]Status: DisposedITAT AhmedabadAY 2002-03
SHREE HALAR DESHODHHARAK P.PU,BHAVNAGAR vs INCOME TAX OFFICER,(EXEMPTON), BHAVNAGAR
ITA 2494/AHD/2015[2008-09]Status: DisposedITAT AhmedabadAY 2008-09
SHRI VIJAL VIRENDRA SHAH,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-7(2), AHMEDABAD
ITA 1783/AHD/2015[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
MRS. UNNATIBEN JAYESHKUMAR NAIK,AHMEDABAD vs THE INCOME TAX OFFICER,WARD-14(1), AHMEDABAD
ITA 1560/AHD/2015[2008-09]Status: DisposedITAT AhmedabadAY 2008-09
M/S. ABHISHEK ENGINEERS PVT.LTD.,AHMEDABAD vs THE DY.CIT, CIRCLE-1, AHMEDABAD
ITA 1504/AHD/2015[2007-08]Status: DisposedITAT AhmedabadAY 2007-08
M/S. K. CHIMANLAL & CO., (R.F.),AHMEDABAD vs THE JT.CIT, RANGE-2, AHMEDABAD
ITA 1281/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
ASIAN PETROPRODUCTS & EXPORTS LTD.,BARODA vs THE DY.CIT., CIRCLE-1(1), BARODA
ITA 2341/AHD/2014[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
THE DCIT, CIRCLE-4, AHMEDABAD vs GUJARAT GAS FINANCIAL SERVICES LTD., AHMEDABAD
ITA 2114/AHD/2014[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
THE DCIT, CIRCLE-9, AHMEDABAD vs SHRI DEVANG H. GADHVI, AHMEDABAD
ITA 1716/AHD/2014[2007-08]Status: DisposedITAT AhmedabadAY 2007-08
THE DCIT, CIRCLE-10, AHMEDABAD vs SHRI DEVRAJ R.AGARWAL, AHMEDABAD
ITA 954/AHD/2013[2001-02]Status: DisposedITAT AhmedabadAY 2001-02
THE ITO, WARD-2,KOLLAM, KOLLAM vs THE MAYYANAD REGIONAL CO-OP BANK LTD, KOLLAM
ITA 383/COCH/2017[2011-12]Status: DisposedITAT CochinAY 2011-12
M/S.VELLARKKAD SERVICE CO-OP BANK LTD,VELLARKKAD P.O.,TRICHUR vs THE JT DIRECTOR OF IT( INTELLIGENCE), KOCHI
ITA 365/COCH/2017[2011-12,12-13&13-14]Status: DisposedITAT Cochin
M/S.PINDIMANASERVICE CO-OP BANK LTD,ERNAKULAM vs THE JT DIT(INTELLIGENCE), COCHIN
ITA 299/COCH/2017[2011-12-12-13&13-14]Status: DisposedITAT Cochin
DRAWMET WIRES PVT. LTD.,ALWAR vs ACIT, ALWAR
ITA 442/JPR/2016[2010-11]Status: DisposedITAT JaipurAY 2010-11
MANJU BANSAL,JAIPUR vs ITO, JAIPUR
ITA 1088/JPR/2016[2011-12]Status: DisposedITAT JaipurAY 2011-12
SHYAM AVTAR GUPTA HUF,BEAWAR vs ITO, BEAWAR
ITA 681/JPR/2015[2009-10]Status: DisposedITAT JaipurAY 2009-10
THE COMMISSIONER OF INCOME-TAX vs M/S MYSORE MERCHANT CO-OPERATIVE BANK LTD.
ITA/133/2016ITAT Karnataka
L.NARAYANA SWAMY (AG.CJ),P.S.DINESH KUMAR
THE COMMISSIONER OF INCOME-TAX vs M/S STATE BANK OF MYSORE
ITA/128/2016ITAT Karnataka
L.NARAYANA SWAMY (AG.CJ),P.S.DINESH KUMAR
THE COMMISSIONER OF INCOME-TAX vs M/S MYSORE MERCHANT CO-OPERATIVE BANK LTD.
ITA/134/2016ITAT Karnataka
L.NARAYANA SWAMY (AG.CJ),P.S.DINESH KUMAR
THE COMMISSIONER OF INCOME-TAX vs M/S STATE BANK OF MYSORE
ITA/131/2016ITAT Karnataka
L.NARAYANA SWAMY (AG.CJ),P.S.DINESH KUMAR
THE COMMISSIONER OF INCOME-TAX vs M/S STATE BANK OF MYSORE
ITA/130/2016ITAT Karnataka
L.NARAYANA SWAMY (AG.CJ),P.S.DINESH KUMAR
THE COMMISSIONER OF INCOME-TAX vs M/S STATE BANK OF MYSORE
ITA/129/2016ITAT Karnataka
L.NARAYANA SWAMY (AG.CJ),P.S.DINESH KUMAR
THE PR.COMMISSIONER OF INCOME TAX CIT(A) vs M/S. INFOSYS BPO LTD.
ITA/334/2016ITAT Karnataka
L.NARAYANA SWAMY (AG.CJ),P.S.DINESH KUMAR
R. S. ISPAT LTD,KOLKATA vs PCIT-1, KOLKATA, KOLKATA
ITA 764/KOL/2017[2012-13]Status: DisposedITAT KolkataAY 2012-13
AKHTAR HOSSAIN,KOLKATA vs ITO, WD-32(4), KOLKATA, KOLKATA
ITA 398/KOL/2016[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
ACIT, CIR-27, HALDIA, PURBA MEDINIPUR vs SHRI PRABAL KANTI PRAMANIK, PURBA MEDINIPUR
ITA 821/KOL/2015[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
