Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
PRAVIN THANMAL SHAH HUF,MUMBAI vs ASST CIT RG 13(1), MUMBAI
ITA 4162/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
BHAVESHWAR TRADERS,MUMBAI vs ASST CIT 31(1), MUMBAI
ITA 2730/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
VIPUL N. DOSHI,MUMBAI vs ITO 24(2)(3), MUMBAI
ITA 227/MUM/2017[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT 14(3)(1), MUMBAI vs R. D. WELD PRODUCTS P.LTD, MUMBAI
ITA 5328/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
FIRST ADVANTAGE GLOBAL OPERATING CENTRE PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRC;LE-3(1)(1), BANGALORE
ITA 653/BANG/2017[2012-13]Status: DisposedITAT BangaloreAY 2012-13
M/S G.P.PROJECTS LTD.,NEW DELHI vs DCIT, NOIDA
ITA 4735/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
SMT. REKHA RAMESH NAMBIAR,NEW DELHI vs ACIT, NEW DELHI
ITA 4441/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08
AMBIENCE DEVELOPERS & INFRASTRUCTURE P. LTD.,NEW DELHI vs ADDL. CIT, NEW DELHI
ITA 628/DEL/2015[2009-10 (F.Y. 2008-09)]Status: DisposedITAT Delhi
AMBIENCE DEVELOPERS & INFRASTRUCTURE P. LTD.,NEW DELHI vs ADDL. CIT, NEW DELHI
ITA 627/DEL/2015[2008-09 (F.Y. 2007-08)]Status: DisposedITAT Delhi
M/S. ARCHOHM CONSULTS PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 5913/DEL/2015[2012-13]Status: DisposedITAT DelhiAY 2012-13
SANDAL KALAN SHRI RADHA KRISHAN GOPAL ADRASH GAUSHALA,HARYANA vs CIT(E), CHANDIGARH
ITA 5015/DEL/2015[]Status: DisposedITAT Delhi
M/S. ARCHOHM CONSULTS PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 4151/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
ITO, NEW DELHI vs M/S. ORIENT APPARELS PVT. LTD., NEW DELHI
ITA 2454/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S. ANSHIKA INVESTMENTS PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 6967/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S. BRAHMANAND SHIKSHA PARASAR SAMITI,PANIPAT vs CIT, HARYANA
ITA 6567/DEL/2014[]Status: DisposedITAT Delhi
DCIT, NEW DELHI vs M/S. INTER OCEAN SHIPPING INDIA PVT. LTD., NEW DELHI
ITA 5528/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT, NEW DELHI vs M/S. GETIT INFOMEDIARY LTD., NEW DELHI
ITA 4979/DEL/2014[2005-06]Status: DisposedITAT DelhiAY 2005-06
M/S. HARHAR MAHADEV SEWA SAMITI,ROHTAK vs CIT, ROHTAK
ITA 4850/DEL/2014[]Status: DisposedITAT Delhi
ACIT, NEW DELHI vs M/S. G4S SECURITY SYSTEMS (INDIA) PVT. LTD., GURGAON
ITA 4440/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, NEW DELHI vs M/S. ACCESSION BUILDWELL PVT. LTD., NEW DELHI
ITA 4353/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
DCIT, NEW DELHI vs M/S. FIDELITY BUSINESS SERVICES INDIA PVT. LTD., BANGALORE
ITA 4321/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S. GLOBERIAN INDIA PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 2265/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. AMIGO INFRASTRUCTURE (P) LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 6217/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
M/S. BABUSHKA PROMOTERS (P) LTD.,DELHI vs ACIT, NEW DELHI
ITA 6215/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
ITO, NEW DELHI vs M/S. ACCESSION BUILDWELL (P) LTD., NEW DELHI
ITA 4394/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
ITO, NEW DELHI vs M/S. DELHI PRESS SAMACHAR PATRA PVT. LTD., NEW DELHI
ITA 1433/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACCESSION BUILDWELL PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 3973/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX, BANGALORE vs M/S KARNATAKA SOAPS & DETERGENTS LTD
C.A. No.-004822-004825 - 2015ITAT SC
HON'BLE MR. JUSTICE S. ABDUL NAZEER
RENTWORKS INDIA PRIVATE LIMITED vs PRINCIPAL COMMISSIONER OF INCOME TAX-14 AND ANR
WP/80/2018ITAT Bombay
A.C.I.T., CIRCLE-2(1), GWALIOR vs SMT. SUDHA RANI GARG, MORENA
ITA 352/AGR/2016[2008-09]Status: DisposedITAT AgraAY 2008-09
