Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
THE ITO, KANNUER vs M/S,MAVILAYI SERVICE CO-OP BANK LTD, KANNUR
ITA 388/COCH/2017[2013-14]Status: DisposedITAT CochinAY 2013-14
THE ITO WARD-1,KANNUR, KANNUR vs M/S.MAVILAYI SERVICE CO-OP BANK LTD, KANNUR
ITA 387/COCH/2017[2012-13]Status: DisposedITAT CochinAY 2012-13
VIDYA SAGAR CHARITABLE TRUST,BHUBANESWAR vs PR.CIT-2, BHUBANESWAR, BHUBANESWAR
ITA 303/CTK/2016[]Status: DisposedITAT Cuttack
ITO, KEONJHAR WARD, KEONJHAR vs SUSHANTA KUMAR RATH, KEONJHAR
ITA 219/CTK/2016[2011-12]Status: DisposedITAT CuttackAY 2011-12
YASHWANT SINGH THAKUR,KALAHANDI vs DCIT, CIRCLE-1(1), BHUBANESWAR
ITA 213/CTK/2016[2011-12]Status: DisposedITAT CuttackAY 2011-12
SUBHAM ESTCON PVT. LTD.,BHUBANESWAR vs JCIT, RANGE-2, BHUBANESWAR
ITA 183/CTK/2016[2011-12]Status: DisposedITAT CuttackAY 2011-12
SUBASH CHANDRA SUTAR,CUTTACK vs ACIT, CIRCLE-2(2), CUTTACK
ITA 135/CTK/2016[2010-11]Status: DisposedITAT CuttackAY 2010-11
DCIT, BHUBANESWAR vs ORISSA ORDER SUPPLIERS PVT. LTD., BHUBANESWAR
ITA 304/CTK/2015[2010-11]Status: DisposedITAT CuttackAY 2010-11
ACIT, CIRCLE-1(1), CUTTACK, CUTTACK vs SRIMANTA KUMAR TRIPATHY, JAJPUR
ITA 485/CTK/2014[2010-11]Status: DisposedITAT CuttackAY 2010-11
SRIMANTA KUMAR TRIPATHY,JAJPUR vs JCIT, RANGE-1, CUTTACK, CUTTACK
ITA 438/CTK/2014[2010-11]Status: DisposedITAT CuttackAY 2010-11
DIRECTOR OF INCOME TAX vs MITSUI & CO LTD.
ITA/902/2009ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
UNITED BANK OF INDIA,KOLKATA vs A.C.I.T., CIR -6, KOLKATA, KOLKATA
ITA 1178/KOL/2007[2003-04]Status: DisposedITAT KolkataAY 2003-04
G,VENKATESALU,CHENNAI vs ACIT, CHENNAI
ITA 658/CHNY/2017[2005-2006]Status: DisposedITAT ChennaiAY 2005-2006
MEENA SAKARIYA,CHENNAI vs ACIT, CHENNAI
ITA 457/CHNY/2017[2010-11]Status: DisposedITAT ChennaiAY 2010-11
K.CHANDRASEKARAN,CHENNAI vs ITO CORPORATE WARD 6(2), CHENNAI
ITA 1812/CHNY/2017[2009-10]Status: DisposedITAT ChennaiAY 2009-10
PRIYANKA FINANCE PRIVATE LIMITED,CHENNAI vs DCIT, CHENNAI
ITA 1360/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
LANCO TANJORE POWER COMPANY LIMITED,CHENNAI vs DCIT, CHENNAI
ITA 1321/CHNY/2017[2010-11]Status: DisposedITAT ChennaiAY 2010-11
ACIT, CHENNAI vs M/S. MOTHER MIRA INDUSTRIES LTD., CHENNAI
ITA 3194/CHNY/2016[2007-08]Status: DisposedITAT ChennaiAY 2007-08
ACIT, CHENNAI vs M/S. MOTHER MIRA INDUSTRIES LTD., CHENNAI
ITA 3193/CHNY/2016[2010-11]Status: DisposedITAT ChennaiAY 2010-11
SNR SONS CHARITABLE TRUST,CHENNAI vs DCIT, COIMBATORE
ITA 3127/CHNY/2016[2013-14]Status: DisposedITAT ChennaiAY 2013-14
SHRI MADHUKUMARAN,CHENNAI vs ITO, CHENNAI
ITA 2835/CHNY/2016[2010-11]Status: DisposedITAT ChennaiAY 2010-11
ACIT, CHENNAI vs SHRI MADHUKUMARAN, CHENNAI
ITA 2165/CHNY/2016[2010-11]Status: HeardITAT ChennaiAY 2010-11
R.THANGARAJ,TUTICORIN vs ITO, TUTICORIN
ITA 166/CHNY/2016[2008-2009]Status: DisposedITAT ChennaiAY 2008-2009
G.CHELLA KRISHNA,CHENNAI vs ACIT, CHENNAI
ITA 1219/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
KHAZANA JEWLLERY PRIVATE LIMITED,CHENNAI vs ACIT, CHENNAI
ITA 1833/CHNY/2014[2013-14]Status: DisposedITAT ChennaiAY 2013-14
KHAZANA JEWLLERY PRIVATE LIMITED,CHENNAI vs ACIT, CHENNAI
ITA 1832/CHNY/2014[2012-13]Status: DisposedITAT ChennaiAY 2012-13
KHAZANA JEWLLERY PRIVATE LIMITED,CHENNAI vs ACIT, CHENNAI
ITA 1831/CHNY/2014[2011-12]Status: DisposedITAT ChennaiAY 2011-12
KHAZANA JEWLLERY PRIVATE LIMITED,CHENNAI vs ACIT, CHENNAI
ITA 1830/CHNY/2014[2010-11]Status: DisposedITAT ChennaiAY 2010-11
DEEPAK ENGINEERS,MUMBAI vs ITO 31(1)(4), MUMBAI
ITA 636/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
MARUTI INTERNATIONAL PICTURES PRIVATE LIMITED,MUMBAI vs INCOME TAX OFFICER WARD-11(1)(2), MUMBAI
ITA 4664/MUM/2017[2011-12]Status: DisposedITAT MumbaiAY 2011-12
