Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
DCIT, NEW DELHI vs M/S. QRG CENTRAL HOSPITAL & RESEARCH CENTRE LTD., DELHI
ITA 6188/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. COTLON INDIA PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 5797/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
DCIT, NEW DELHI vs M/S. DELHI PRESS SAMACHAR PATRA PVT. LTD., NEW DELHI
ITA 5001/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, NEW DELHI vs M/S. MAX ATEEV LTD., NEW DELHI
ITA 4249/DEL/2014[2001-02]Status: DisposedITAT DelhiAY 2001-02
DCIT, NEW DELHI vs M/S. TIANJIN TIANSHI INDIA PVT. LTD., NEW DELHI
ITA 2847/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. FILATEX INDIA LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 32/DEL/2013[2005-06]Status: DisposedITAT DelhiAY 2005-06
ITO, NEW DELHI vs M/S. DELHI PRESS SAMACHAR PATRA PVT. LTD., NEW DELHI
ITA 1061/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
ITO, NEW DELHI vs M/S. NATHU SWEETS PVT. LTD., NEW DELHI
ITA 3266/DEL/2012[2004-05]Status: DisposedITAT DelhiAY 2004-05
SANDEEP KUMAR MITTAL,DELHI vs DCIT, NEW DELHI
ITA 2611/DEL/2010[2006-07]Status: DisposedITAT DelhiAY 2006-07
MAHESH CHANDRA AGARWAL,NEW DELHI vs ACIT, NEW DELHI
ITA 1064/DEL/2010[2006-07]Status: DisposedITAT DelhiAY 2006-07
M/S. C S LEASING PVT. LTD.,DELHI vs ACIT, NEW DELHI
ITA 6410/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
PR COMMISSIONER OF INCOME TAX JAIPUR-II vs M/S PUSHP FORGINGS PVT LTD
ITA/273/2017ITAT Rajasthan
COMMISSIONER OF INCOME TAX vs M/S PRAYAG TENDU LEAVES PROCES
T.A./38/2008ITAT Jharkhand
HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AMITAV K. GUPTA
VALIDOR CAPITAL INDIA PVT. vs INCOME TAX OFFICER
ITA/491/2017ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
All India Society For Electronics And Computer Technology vs Assistant Commissioner Of Income Tax
WPT/317/2017ITAT Chhattisgarh
RAM SWAROOP SHARMA vs DY COMMISSIONER OF I T CIRCLE SIKAR
ITA/107/2015ITAT Rajasthan
C I T CENTRAL JAIPUR vs GAURAV KUMAR SHARMA
ITA/68/2014ITAT Rajasthan
M/S M/S ALL INDIA WOMEN'S CONFERENCE (GCB),JAMSHEPUR vs ACIT, JAMSHEPUR
ITA 305/RAN/2014[2011-12]Status: DisposedITAT RanchiAY 2011-12
M/S M/S ALL INDIA WOMEN'S CONFERENCE (GCB),JAMSHEPUR vs ACIT, JAMSHEPUR
ITA 304/RAN/2014[2010-11]Status: DisposedITAT RanchiAY 2010-11
ACIT, RANCHI vs SANTOSH KUMAR JAIN, RANCHI
ITA 135/RAN/2015[2010-11]Status: DisposedITAT RanchiAY 2010-11
SH. AMIT KUMAR GUPTA,AGRA vs A.C.I.T., CIRCLE-1, AGRA
ITA 15/AGR/2016[2010-11]Status: DisposedITAT AgraAY 2010-11
TRIO ELEVATORS COMPANY (INDIA) LTD.,AHMEDABAD vs THE DY.CIT.,CIRCLE-4(1)(2), AHMEDABAD
ITA 952/AHD/2015[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
THE DCIT, CIRCLE-2(1)(2), AHMEDABAD vs M/S. KARNAVATI CLUB LTD., AHMEDABAD
ITA 2381/AHD/2015[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
MR.GOVINDBHAI R.CHAUDHARY,AHMEDABAD vs INCOME TAX OFFICER, AHMEDABAD
ITA 2360/AHD/2015[2009-10]Status: DisposedITAT AhmedabadAY 2009-10
THE ITO, S.K.WARD-1, HIMATNAGAR vs MARK MICRON PVT. LTD.,
ITA 1719/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
GUJARAT CO.OP.MILK MARKETING FEDERATION LTD.,ANAND vs THE JT.CIT.,ANAND CIRCLE, ANAND
ITA 674/AHD/2014[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
THE DY.DIT, (EXEMP.), AHMEDABAD vs MUDRA FOUNDATION FOR COMMUNICATIONS, RESEARCH & EDUCATION, AHMEDABAD
ITA 2872/AHD/2014[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
SHREE MARUTI POLE INDUSTRIES,BARODA vs THE INCOME TAX OFFICER,WARD-3(2), BARODA
ITA 1595/AHD/2014[2006-07]Status: DisposedITAT AhmedabadAY 2006-07
SHRI MANSINGH AMRATLAL NAYAK,AHMEDABAD vs THE CIT-III, AHMEDABAD
ITA 1212/AHD/2014[2009-10]Status: DisposedITAT AhmedabadAY 2009-10
THE ITO, WARD-2, KALPETTA, KALPETTA vs M/S.VELLAMUNDA SERVICE CO-OP BANK LTD, WAYANAD
ITA 494/COCH/2017[2013-14]Status: DisposedITAT CochinAY 2013-14
