THE COMMISSIONER OF INCOME-TAX vs. M/S STATE BANK OF MYSORE

ITA No.128/2016

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IN THE HIGH COURT OF KARNATAKA AT BENGALURU

DATED THIS THE 11TH DAY OF OCTOBER 2017

PRESENT

THE HON’BLE MR.H.G.RAMESH ACTING CHIEF JUSTICE

AND

THE HON’BLE MR. JUSTICE P.S.DINESH KUMAR INCOME TAX APPEAL NO.128/2016

BETWEEN :

LTU, JSS TOWERS

BSK III STAGE

BANGALORE – 560 085

LTU, JSS TOWERS

BSK III STAGE

BANGALORE – 560 085

...APPELLANTS

(BY SRI E.I.SANMATHI FOR SRI K.V.ARAVIND, ADVOCATES)

AND :

M/S STATE BANK OF MYSORE HEAD OFFICE FINANCE & ACCOUNTS DEPARTMENT K.G.ROAD BANGALORE – 560 009

...RESPONDENT

(BY Ms.TANMAYEE RAJKUMAR FOR SRI T.SURYANARAYANA, ADVOCATES)

THIS INCOME TAX APPEAL IS FILED UNDER SECTION 260-A OF I.T.ACT, 1961 PRAYING TO FORMULATE THE

ITA No.128/2016

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SUBSTANTIAL QUESTIONS OF LAW AND TO SET ASIDE THE ORDER DATED 14.09.2015 IN ITA NO.1162/BANG/2014, PASSED BY THE ITAT, BENGALURU FOR THE ASSESSMENT YEAR 2008- 2009.

THIS INCOME TAX APPEAL COMING ON FOR ADMISSION, THIS DAY, THE ACTING CHIEF JUSTICE, DELIVERED THE FOLLOWING: JUDGMENT