Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
TORRENT PHARMACEUTICALS LTD.,AHMEDABAD vs THE ACIT, (OSD),CIRCLE-8, AHMEDABAD
ITA 3052/AHD/2013[1995-96]Status: DisposedITAT AhmedabadAY 1995-96
SBICAP TRUSTEE COMPANY LTD vs ASSISTANT COMMISSIONER OF SERVICE TAX
RP/373/2017ITAT Karnataka
VINEET KOTHARI
PR. COMMISSIONER OF INCOME TAX - 19 vs VIMAL GUPTA
ITA/515/2016ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
ITO WARD 3, TUTICORIN vs P.MANICKAVASAGAM, TUTICORIN
ITA 1738/CHNY/2017[2014-15]Status: DisposedITAT ChennaiAY 2014-15
ACIT CIRCLE 1, TUTICORIN vs DIAMOND SHIPPING AGENCIES (P) LIMITED, TUTICORIN
ITA 1693/CHNY/2017[2014-15]Status: DisposedITAT ChennaiAY 2014-15
P.SRINIVASAN,SALEM vs ITO, SALEM
ITA 1280/CHNY/2017[2009-10]Status: DisposedITAT ChennaiAY 2009-10
WALLACE SPORTS AND RESEARCH FOUNDATION,CHENNAI vs ACIT, CHENNAI
ITA 1304/CHNY/2016[2012-2013]Status: DisposedITAT ChennaiAY 2012-2013
DCIT, MADURAI vs PANDYAN HOTELS LIMITED, MADURAI
ITA 1020/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
SHREE CHEMTECH MARKETING P.LTD,MUMBAI vs ITO 15(3)(3), MUMBAI
ITA 895/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
NINAD SHIVANAND KULLY,THANE vs ITO WARD - 3(1) THANE, THANE
ITA 3972/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
PARASINGH B. PARMAR,MUMBAI vs ITO 19(2)(5), MUMBAI
ITA 3966/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SURESH TREVADIA,MUMBAI vs ITO 7(3)(4), MUMBAI
ITA 3932/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ATAUL USMANGANI MEMON,MUMBAI vs ITO 29(1)(1), MUMBAI
ITA 3908/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ASHISH ATTMARAM PANCHAL,MUMBAI vs ITO 25(2)(1), MUMBAI
ITA 3683/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SUDHIR S. MEHTA,MUMBAI vs ASST CIT CEN CIR 4(1), MUMBAI
ITA 2740/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DEEPIKA A. MEHTA,MUMBAI vs DCIT CEN CIR 4(1), MUMBAI
ITA 2737/MUM/2017[2013-14]Status: DisposedITAT MumbaiAY 2013-14
ITO 19(2)(2), MUMBAI vs LATE MRS KAMLABEN V. PAREKH, MUMBAI
ITA 2606/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
RAMESHCHANDRA M TRIPATHI,MUMBAI vs ITO 13(1)(1), MUMBAI
ITA 1225/MUM/2017[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SHREE DILIPKUMAR B JAIN,MUMBAI vs ITO 29(1)(3), MUMBAI
ITA 1027/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ASST CIT 9(2)(2), MUMBAI vs CITYBUILD ARCADE P.LTD, MUMBAI
ITA 7238/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT CIR 7(1)(1), MUMBAI vs GAUGES BOURDON INDIA P.LTD, MUMBAI
ITA 7206/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SUMIT M. MALHOTRA,KALYAN vs ITO 3(4), MUMBAI
ITA 6697/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT RG 9(1)(2), MUMBAI vs ANA DESIGNS P.LTD, MUMBAI
ITA 6638/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SHISHIKALA R. BOHRA,AMBERNATH vs DCIT CIR 2, KALYAN
ITA 3139/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
BNP PRIBAS SA,MUMBAI vs ADDL DIT (IT) RG 3, MUMBAI
ITA 1182/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
JCIT 16(3), MUMBAI vs SUPRIA POONGALIA, MUMBAI
ITA 2472/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
RAJAT MAKAN,DELHI vs ITO, NEW DELHI
ITA 958/DEL/2017[2012-13]Status: DisposedITAT DelhiAY 2012-13
SHRI DINESH KUMAR,FARIDABAD vs ITO, FARIDABAD
ITA 451/DEL/2017[2011-12]Status: DisposedITAT DelhiAY 2011-12
MANOJ KUMAR SABHARWAL,NEW DELHI vs ITO, WARD- 5(3), NEW DELHI
ITA 3930/DEL/2017[20102-13]Status: DisposedITAT Delhi
SMT. VINAY MEHTA,DELHI vs ITO, NEW DELHI
ITA 2683/DEL/2017[2009-10]Status: DisposedITAT DelhiAY 2009-10
