Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
M/S GURPREET THUKRAL,NEW DELHI vs ACIT, NEW DELHI
ITA 2441/DEL/2017[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S BERNINA INTERNATIONAL PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 2067/DEL/2017[2012-13]Status: DisposedITAT DelhiAY 2012-13
ACIT, NEW DELHI vs M/S. SHULINI REALITY PVT. LTD., NEW DELHI
ITA 2062/DEL/2017[2013-14]Status: DisposedITAT DelhiAY 2013-14
M/S. SACHIN CHEMICAL UDYOG,NEW DELHI vs ITO (BAGHPAT), BARAUT
ITA 5267/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
M/S. DAYANAND CONTRACTOR,ROHTAK vs ITO, ROHTAK
ITA 2027/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
ACIT, NEW DELHI vs MRS JAGJIT KAUR, NEW DELHI
ITA 5994/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
SUGUNA NAGESH,NEW DELHI vs ITO, NEW DELHI
ITA 3585/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
ACIT, NEW DELHI vs M/S. K.P. POUCHES PVT. LTD., NEW DELHI
ITA 906/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
ACIT, NEW DELHI vs M/S. K.P. POUCHES PVT. LTD., NEW DELHI
ITA 905/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
ACIT, NEW DELHI vs M/S. K.P. POUCHES PVT. LTD., NEW DELHI
ITA 904/DEL/2014[2005-06]Status: DisposedITAT DelhiAY 2005-06
DCIT, NEW DELHI vs M/S. NTPC ELECTRIC SUPPLY COMPANY LTD., NEW DELHI
ITA 6981/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S. PARSON OVERSEAS (P) LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 51/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, NEW DELHI vs SH. UPINDER KUMAR WIDHANI, NEW DELHI
ITA 4403/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT, NEW DELHI vs NRA IRON STEEL PVT. LTD., NEW DELHI
ITA 3611/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
TAS HOLDINGS PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 4051/DEL/2013[2002-03]Status: DisposedITAT DelhiAY 2002-03
SANJEEV JAIN,HARIDWAR vs ITO, ROORKEE
ITA 3812/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. TRAK SERVICES PRIVATE LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 2220/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
ACIT, DEHRADUN vs M/S. UTTARANCHAL SABHI KE LIYE SHIKSHA PARISHAD, DEHRADUN
ITA 1/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. JAYCEES PUBLIC SCHOOL,NEW DELHI vs ITO, RUDRAPUR
ITA 4556/DEL/2012[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. JAYCEES PUBLIC SCHOOL,NEW DELHI vs ITO, RUDRAPUR
ITA 4555/DEL/2012[2006-07]Status: DisposedITAT DelhiAY 2006-07
M/S. JAYCEES PUBLIC SCHOOL,NEW DELHI vs CIT, HALDWANI
ITA 4554/DEL/2012[]Status: DisposedITAT Delhi
ACIT, NEW DELHI vs M/S. REALTECH CONSTRUCTION PVT. LTD., NEW DELHI
ITA 3624/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT, NEW DELHI vs M/S REALTECH PROJECT PVT. LTD., NEW DELHI
ITA 3520/DEL/2012[2008-09]Status: PendingITAT DelhiAY 2008-09
DDIT, NEW DELHI vs M/S SHIN SATELLITE PUBLIC CO. LTD., NEW DELHI
ITA 3593/DEL/2011[2005-06]Status: DisposedITAT DelhiAY 2005-06
SMT. SANTOSH,MUZAFFARNAGAR vs ITO, MUZAFFARNAGAR
ITA 5042/DEL/2010[2007-08]Status: DisposedITAT DelhiAY 2007-08
LATE SH. DINESH KUMAR JAIN,DELHI vs ITO, NEW DELHI
ITA 3612/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
C I T vs JUGAL KISHORE MODI
ITA/24/2005ITAT Rajasthan
GOPALA KRISHNAN NAIR vs COMMISSIONER OF INCOME TAX
WP(C)/9535/2017ITAT Kerala
PRINCIPAL COMMISSIONER OF INCOME TAX-07 vs ORIENTAL BANK OF COMMERCE
ITA/591/2017ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
THE COMMISSIONER OF INCOME TAX, THIRUVANANTHAPURAM vs SJRO.CHANDRASEKHAR BALAGOPAL TC-IX/1323
ITA/47/2012ITAT Kerala