Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
BIMAL KISHORE PALIWAL . vs COMMISSIONER OF WEALTH TAX
C.A. No.-003836-003836 - 2011ITAT SC
HON'BLE MR. JUSTICE A.K. SIKRI HON'BLE MR. JUSTICE ASHOK BHUSHAN
SHRI HIRAR LAVJINI WADI TRUST,BHAVNAGAR vs THE C.I.T. (EXEMPTION), AHMEDABAD
ITA 1137/AHD/2017[-]Status: DisposedITAT Ahmedabad
M/S. PURNIMA ADVERTISING AGENCY PVT. LTD.,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-3(1)(4), AHMEDABAD
ITA 3567/AHD/2016[2013-14]Status: DisposedITAT AhmedabadAY 2013-14
M/S. BARODA AGRO CHEMICALS LTD.,HALOL vs THE ASSTT. COMMISSIONER OF INCOME TAX, CPC-TDS, GAZIABAD
ITA 2513/AHD/2016[2015-16(Q-2)]Status: DisposedITAT Ahmedabad
M/S. BARODA AGRO CHEMICALS LTD.,HALOL vs THE ASSTT. COMMISSIONER OF INCOME TAX, CPC-TDS, GAZIABAD
ITA 2512/AHD/2016[2015-16(Q-3)]Status: DisposedITAT Ahmedabad
M/S. BARODA AGRO CHEMICALS LTD.,HALOL vs THE ASSTT. COMMISSIONER OF INCOME TAX, CPC-TDS, GAZIABAD
ITA 2511/AHD/2016[2015-16(Q-1)]Status: DisposedITAT Ahmedabad
M/S. BARODA AGRO CHEMICALS LTD.,HALOL vs THE ASSTT. COMMISSIONER OF INCOME TAX, CPC-TDS, GAZIABAD
ITA 2510/AHD/2016[2015-16(Q-4)]Status: DisposedITAT Ahmedabad
M/S. BARODA AGRO CHEMICALS LTD.,HALOL vs THE ASSTT. COMMISSIONER OF INCOME TAX, CPC-TDS, GAZIABAD
ITA 2509/AHD/2016[2015-16(Q-4)]Status: DisposedITAT Ahmedabad
M/S. RAVI PLANT BIOTECHNOLOGIES LTD.,HALOL vs THE ASSTT. COMMISSIONER OF INCOME TAX, CPC-TDS, GAZIABAD
ITA 2508/AHD/2016[2015-16(Q-2)]Status: DisposedITAT Ahmedabad
M/S. RAVI PLANT BIOTECHNOLOGIES LTD.,HALOL vs THE ASSTT. COMMISSIONER OF INCOME TAX, CPC-TDS, GAZIABAD
ITA 2507/AHD/2016[2015-16(Q-4)]Status: DisposedITAT Ahmedabad
M/S. RAVI PLANT BIOTECHNOLOGIES LTD.,HALOL vs THE ASSTT. COMMISSIONER OF INCOME TAX, CPC-TDS, GAZIABAD
ITA 2506/AHD/2016[2015-16(Q-3)]Status: DisposedITAT Ahmedabad
M/S. RAVI PLANT BIOTECHNOLOGIES LTD.,HALOL vs THE ASSTT. COMMISSIONER OF INCOME TAX, CPC-TDS, GAZIABAD
ITA 2505/AHD/2016[2015-16(Q-1)]Status: DisposedITAT Ahmedabad
M/S. RAVI PLANT BIOTECHNOLOGIES LTD.,HALOL vs THE ASSTT. COMMISSIONER OF INCOME TAX, CPC-TDS, GAZIABAD
ITA 2504/AHD/2016[2015-16(Q-4)]Status: DisposedITAT Ahmedabad
ROHIT NANDLAL TRUST,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-3(4), AHMEDABAD
ITA 607/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
AXIS BANK LTD.,AHMEDABAD vs THE ADDL.CIT, RANGE-I, AHMEDABAD
ITA 2196/AHD/2014[2009-10]Status: DisposedITAT AhmedabadAY 2009-10
STEELCO GUJARAT LTD.,BHARUCH vs THE DY.CIT.,CIRCLE-4, BARODA
ITA 2487/AHD/2013[2003-04]Status: DisposedITAT AhmedabadAY 2003-04
M/S. NORTH ELECTRICITY SUPPLY COMPANY OF ORISSA LTD.,BALASORE vs DCIT (TDS-II), BHUBANESWAR
ITA 280/CTK/2015[2008-09]Status: DisposedITAT CuttackAY 2008-09
KANTA DEVI,JAIPUR vs ITO, BHIWADI
ITA 417/JPR/2017[2011-12]Status: DisposedITAT JaipurAY 2011-12
ACIT, ALWAR vs ASHIANA ISPAT LIMITED, ALWAR
ITA 410/JPR/2017[2014-15]Status: DisposedITAT JaipurAY 2014-15
CHOCOPACK ENTERPRISES,JAIPUR vs ITO, JAIPUR
ITA 821/JPR/2016[2011-12]Status: DisposedITAT JaipurAY 2011-12
ACIT, JAIPUR vs PRATIMA SANKHLA, JAIPUR
ITA 605/JPR/2016[2010-11]Status: DisposedITAT JaipurAY 2010-11
SMT SHASHIKALA vs SRI R PRAVEEN
WP/44466/2017ITAT Karnataka
ARAVIND KUMAR
PRINCIPAL COMMISSIONER OF INCOME TAX-07 vs ORIENTAL BANK OF COMMERCE
ITA/594/2017ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
PR.COMMISSIONER INCOME TAX-4 vs HISTORIC INFRACONE PVT.LTD
ITA/868/2017ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
PR. COMMISSIONER OF INCOME TAX, DELHI - 02 vs BEST INFRASTRUCTURE INDIA (P) LTD
ITA/869/2017ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
RABINDRA NATH HALDER,SOUTH 24 PARGANAS vs ITO, WARD 26(3), KOLKATA, KOLKATA
ITA 717/KOL/2017[2011-12]Status: DisposedITAT KolkataAY 2011-12
SUNIL BARAN DEY,BANKURA vs ITO, WARD 1, BANKURA, BANKURA
ITA 468/KOL/2017[2010-11]Status: DisposedITAT KolkataAY 2010-11
MH COMMOTRADE PVT. LTD.,KOLKATA vs ITO, WARD 4(2), KOLKATA, KOLKATA
ITA 444/KOL/2017[2012-13]Status: DisposedITAT KolkataAY 2012-13
SHRI DIPAK GOSWAMI,PURBA MEDNIPUR vs ITO, WARD - 1, HALDIA, PRESENTLY ITO, WARD - 27(1), HALDIA, PURBA MEDINIPUR
ITA 1271/KOL/2017[2010-11]Status: DisposedITAT KolkataAY 2010-11
M/S ANILRAJ PROMOTERS & FINCON (P) LTD.,KOLKATA vs THE ITO, WD-2(2), KOLKATA, KOLKATA
ITA 84/KOL/2016[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
