Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
M/S MORPHEUS SUPPLY CHAIN SOLUTIONS PVT. LTD.,GURGAON vs ITO, NEW DELHI
ITA 2585/DEL/2017[2007-08]Status: PendingITAT DelhiAY 2007-08
MALIK ENTERPRISES PVT. LTD.,DELHI vs ITO, NEW DELHI
ITA 2553/DEL/2017[2008-09]Status: DisposedITAT DelhiAY 2008-09
SH. RAVINDER SINGH LOHIA,NEW DELHI vs ITO, NEW DELHI
ITA 1852/DEL/2017[2007-08]Status: DisposedITAT DelhiAY 2007-08
SH. HARSH BHATIA,NEW DELHI vs ITO, NEW DELHI
ITA 1263/DEL/2017[2009-10]Status: DisposedITAT DelhiAY 2009-10
SH. HARSH BHATIA,NEW DELHI vs ITO, NEW DELHI
ITA 1262/DEL/2017[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S NEW SKIES SATELLITES B.V.,GURGAON vs DCIT (INTL. TAXATION), NEW DELHI
ITA 5840/DEL/2016[2013-14]Status: DisposedITAT DelhiAY 2013-14
M/S NEW SKIES SATELLITES B.V.,NEW DELHI vs DCIT (INTERNATIONAL TAXATION), NEW DELHI
ITA 281/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
NEW SKIES SATELLITES B.V.,NEW DELHI vs DCIT, NEW DELHI
ITA 680/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
DCIT, NEW DELHI vs SH. M.L. SEHAJPAL, CHANDIGARH
ITA 6808/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
ACIT, NEW DELHI vs SHRI DEVENDER KUMAR GUPTA, DELHI
ITA 5978/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
SHRI DEVENDER KUMAR GUPTA,FARIDABAD vs ADDL. CIT, NEW DELHI
ITA 5760/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, NEW DELHI vs SH. VIPIN KUMAR AGARWAL, NEW DELHI
ITA 4255/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
M/S. NEW SKIES SATELLITES B.V.,NEW DELHI vs ADDL. CIT, NEW DELHI
ITA 1061/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
ACRO TECHNOLOGIES INDIA PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 2980/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S. DSIDC LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 1105/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
NEW SKIES SATELLITES B.V.,NEW DELHI vs ADIT, NEW DELHI
ITA 5616/DEL/2012[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, NEW DELHI vs M/S DLF UTILITIES LTD., NEW DELHI
ITA 4348/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT (LTU), NEW DELHI vs MAX NEW YORK LIFE INSURANCE COMPANY LTD., NEW DELHI
ITA 1768/DEL/2011[2002-03]Status: DisposedITAT DelhiAY 2002-03
ACIT CIRCLE 22 (1) vs DAMANJIT SINGH,
ITA 885/DEL/2007[2002-2003]Status: DisposedITAT DelhiAY 2002-2003
KALYAN SILKS TRICHUR vs JOINT COMMISSIONER OF INCOME TAX
ITA/68/2016ITAT Kerala
ACIT CENTRAL CIRCLE, AGRA vs M/S JEET INDIA P LTD, NEW DELHI
ITA 314/AGR/2016[2009-10]Status: DisposedITAT AgraAY 2009-10
M/S JEET INDIA LTD,NEW DELHI vs ACIT CENTRAL CIRCLE, AGRA
ITA 310/AGR/2016[2009-10]Status: DisposedITAT AgraAY 2009-10
A.C.I.T.,CENTRAL CIRCLE, AGRA vs M/S WELCOME COIR INDUSTRIES LTD., NEW DELHI
ITA 266/AGR/2013[2003-04]Status: DisposedITAT AgraAY 2003-04
VIDHYA PRACHAR MANDAL,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-2 (EXEMPTION), AHMEDABAD
ITA 447/AHD/2017[2013-14]Status: DisposedITAT AhmedabadAY 2013-14
THE DCIT, CIRCLE-3(1)(2), AHMEDABAD vs M/S. ORACLE GRANITO LTD., AHMEDABAD
ITA 441/AHD/2015[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
THE DCIT, CIRCLE-2(1)(2), BARODA vs M/S. MAHENDRA PATEL BUILDERS PVT. LTD., BARODA
ITA 190/AHD/2015[2008-09]Status: DisposedITAT AhmedabadAY 2008-09
THE ACIT,(OSD) RANGE-1, AHMEDABAD vs M/S. CASIL HEALTH PRODUCTS LTD., AHMEDABAD
ITA 1707/AHD/2015[2004-05]Status: DisposedITAT AhmedabadAY 2004-05
THE DCIT, CIRCLE-7, AHMEDABAD vs SHRI DILIP RAMANLAL PARIKH, AHMEDABAD
ITA 914/AHD/2014[2009-10]Status: DisposedITAT AhmedabadAY 2009-10
THE VALLABH VIDYANAGAR COMM. CO.OP. BANK LTD.,ANAND vs THE ACIT, ANAND CIRCLE, ANAND
ITA 2777/AHD/2014[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
SMT. NIHARIKA MAHESHKUMAR TRIVEDI,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-6(4), AHMEDABAD
ITA 2164/AHD/2014[2010-11]Status: DisposedITAT AhmedabadAY 2010-11