Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
M/S. SHALIMAR PELLET FEEDS LTD.,KOLKATA vs DCIT, CC-2(1), KOLKATA, KOLKATA
ITA 952/KOL/2017[2013-14]Status: DisposedITAT KolkataAY 2013-14
M/S. SHALIMAR PELLET FEEDS LTD.,KOLKATA vs DCIT, CC-2(1), KOLKATA, KOLKATA
ITA 951/KOL/2017[2011-12]Status: DisposedITAT KolkataAY 2011-12
M/S. SHALIMAR PELLET FEEDS LTD.,KOLKATA vs DCIT, CC-2(1), KOLKATA, KOLKATA
ITA 950/KOL/2017[2010-11]Status: DisposedITAT KolkataAY 2010-11
M/S. SHALIMAR PELLET FEEDS LTD.,KOLKATA vs DCIT, CC-2(1), KOLKATA, KOLKATA
ITA 949/KOL/2017[2009-10]Status: DisposedITAT KolkataAY 2009-10
M/S. SHALIMAR PELLET FEEDS LTD.,KOLKATA vs DCIT, CC-2(1), KOLKATA, KOLKATA
ITA 948/KOL/2017[2008-09]Status: DisposedITAT KolkataAY 2008-09
M/S. SONA VETS PVT. LTD.,KOLKATA vs DCIT, CC-2(1), KOLKATA, KOLKATA
ITA 947/KOL/2017[2010-11]Status: DisposedITAT KolkataAY 2010-11
PRICEWATERHOUSECOOPERS PRIVATE LIMITED,KOLKATA vs ACIT, CIR-2(2), KOLKATA, KOLKATA
ITA 757/KOL/2017[2010-11]Status: DisposedITAT KolkataAY 2010-11
ITO, WD-2(3), DURGAPUR, DURGAPUR vs M/S KAJORA PACHAI & C. S. SHOP, BURDWAN
ITA 502/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
STAR CONSORTIUM,KOLKATA vs ITO, WD-43(2), KOLKATA, KOLKATA
ITA 1523/KOL/2015[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
DCIT, CIR-12(2), KOLKATA, KOLKATA vs M/S SHREE BAIDYANATH AYURVED BHAWAN PVT. LTD., KOLKATA
ITA 1279/KOL/2015[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
SHREE BIDYANATH AYURVED BHAWAN PVT. LTD.,KOLKATA vs ADDL.CIT/RANGE-12/KOLKATA, D.C.IT-CIR-12(2)/KOL, KOLKATA
ITA 1146/KOL/2015[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
VINAYAK OIL & FATS PVT. LTD.,KOLKATA vs ITO, WARD-9(2), KOLKATA, KOLKATA
ITA 2168/KOL/2014[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
DDIT(IT)-1(1)KOL, KOLKATA vs M/S JOY PARTNERSHIP, KOLKATA
ITA 149/KOL/2009[2005-06]Status: DisposedITAT KolkataAY 2005-06
T.ABDUL WAHID & CO.,CHENNAI vs ACIT NON CORPORATE CIRCLE 4(1), CHENNAI
ITA 1797/CHNY/2017[2014-15]Status: DisposedITAT ChennaiAY 2014-15
T.ABDUL WAHID & CO.,CHENNAI vs ACIT NON CORPORATE CIRCLE 4(1), CHENNAI
ITA 1796/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
ACIT, CHENNAI vs UCAL FUEL SYSTEMS LTD., CHENNAI
ITA 1182/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
SHATILAL MEGHRAJ KOTHARI,CHENNAI vs ACIT, CHENNAI
ITA 812/CHNY/2016[2009-10]Status: DisposedITAT ChennaiAY 2009-10
K.R.JAYARAM,CHENNAI vs ACIT, COIMBATORE
ITA 1698/CHNY/2016[2009-2010]Status: DisposedITAT ChennaiAY 2009-2010
NESS TECHNOLOGIES (INDIA) PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-6(1), MUMBAI
ITA 6099/MUM/2017[2013-14]Status: DisposedITAT MumbaiAY 2013-14
VINAYAK R. ZAREKAR,MUMBAI vs ITO 32(3)(5), MUMBAI
ITA 3027/MUM/2017[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO 20(2)(1), MUMBAI vs MUMBAI LOHMARG POLICE KARMACHARI SAHAKARI PATPEDHI MARYADIT, MUMBAI
ITA 1819/MUM/2017[2013-14]Status: DisposedITAT MumbaiAY 2013-14
ACIT 25(2), MUMBAI vs AMAR CONSTRUCTION CORPORATION, MUMBAI
ITA 1156/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 3(3)(4), MUMBAI vs HARSH DALMIA, MUMBAI
ITA 7459/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ITO 6(3)(2), MUMBAI vs INDO TUBES TECH P.LTD, MUMBAI
ITA 6364/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ESSAR POWER LTD,MUMBAI vs ADDL CIT RG 5(1), MUMBAI
ITA 1849/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SANJEEV SINHA,MUMBAI vs ITO 21(3)(2), MUMBAI
ITA 1131/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ASHWANI KUMAR,NEW DELHI vs ITO, WARD- 67(3), NEW DELHI
ITA 3803/DEL/2017[2012-13]Status: DisposedITAT DelhiAY 2012-13
MR. ASHWANI KUMAR TYAGI,NOIDA vs ITO, NOIDA
ITA 2745/DEL/2017[2012-13]Status: DisposedITAT DelhiAY 2012-13
ITO, NEW DELHI vs M/S. PANCHKULA FINVEST (P) LTD., NEW DELHI
ITA 2709/DEL/2017[2012-13]Status: DisposedITAT DelhiAY 2012-13
MOHINDER SINGH PANWAR,HISAR vs ITO, HISAR
ITA 2608/DEL/2017[2010-11]Status: DisposedITAT DelhiAY 2010-11
