Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
M/S. PAWA INDUSTRIES PVT. LTD.,DELHI vs ITO, NEW DELHI
ITA 2917/DEL/2017[2010-11]Status: DisposedITAT DelhiAY 2010-11
ITO (E), NEW DELHI vs M/S RISING EDUCATION SOCIETY, NEW DELHI
ITA 2824/DEL/2017[2012-13]Status: DisposedITAT DelhiAY 2012-13
GAURAV BHUTANI,NEW DELHI vs ITO, NEW DELHI
ITA 2679/DEL/2017[2006-07]Status: DisposedITAT DelhiAY 2006-07
SH. MAAN SINGH,MEERUT vs ITO, BARAUT
ITA 2677/DEL/2017[2008-09]Status: DisposedITAT DelhiAY 2008-09
SHRI WASEEM SIDDQUI,MEERUT vs ITO, MEERUT
ITA 2609/DEL/2017[2012-13]Status: DisposedITAT DelhiAY 2012-13
DEBAJEET NARZARY,NEW DELHI vs ITO, NEW DELHI
ITA 2549/DEL/2017[2010-11]Status: DisposedITAT DelhiAY 2010-11
SMT. JAI SHREE,UTTAR PRADESH vs ITO, MEERUT
ITA 2459/DEL/2017[2013-14]Status: DisposedITAT DelhiAY 2013-14
M/S. RITCO LEASING PVT. LTD.,DELHI vs ITO, NEW DELHI
ITA 2384/DEL/2017[2012-13]Status: DisposedITAT DelhiAY 2012-13
M/S SRI RAGHUNATHJI & SONS.,NEW DELHI vs ITO, NEW DELHI
ITA 2370/DEL/2017[2012-13]Status: DisposedITAT DelhiAY 2012-13
M/S SRI RAGHUNATH TRADERS,NEW DELHI vs ITO, NEW DELHI
ITA 2369/DEL/2017[2011-12]Status: DisposedITAT DelhiAY 2011-12
DCIT (EXEMPTION), GHAZIABAD vs M/S. UTTARANCHAL STATE SEED ORGANIC PRODUCTION AGENCY, DEHRADUN
ITA 2282/DEL/2017[2013-14]Status: DisposedITAT DelhiAY 2013-14
SHRI KANHIYA LAL GOEL,MEERUT vs ITO, MEERUT
ITA 2133/DEL/2017[2009-10]Status: DisposedITAT DelhiAY 2009-10
HIMANSHU KUMAR,MEERUT vs ITO, MEERUT
ITA 1314/DEL/2017[2012-13]Status: DisposedITAT DelhiAY 2012-13
MEDICROSS PHARMA CHEM LTD.,UTTAR PRADESH vs ACIT, MEERUT
ITA 4394/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. UTTAM SUCROTECH LTD.,MEERUT vs DCIT, GHAZIABAD
ITA 2578/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
ACIT, NOIDA vs M/S. JAYPEE AGRA VIKAS LTD., NOIDA
ITA 5446/DEL/2015[2013-14]Status: DisposedITAT DelhiAY 2013-14
ACIT, NOIDA vs M/S. JAYPEE GANGA INFRASTRUCTURE CORPORATION LTD., NOIDA
ITA 5441/DEL/2015[2012-13]Status: DisposedITAT DelhiAY 2012-13
ITO, NEW DELHI vs M/S. ZEVER TOWER PVT. LTD., NEW DELHI
ITA 6548/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. THE FARIDABAD CENTRAL CO-OP BANK LTD.,FARIDABAD vs ACIT, FARIDABAD
ITA 2991/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
SHRI ASHOK KUMAR BANSAL,NEW DELHI vs ITO, NEW DELHI
ITA 2476/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08
SH. KEHAR SINGH,KARNAL vs PCIT, KARNAL
ITA 1094/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
MATHEW JOSEPH vs THE ASSISTANT COMMISSIONER OF INCOME TAX
ITA/1275/2009ITAT Kerala
SANTOSH STARCH LTD., ( NOW KNOWN AS SANSTAR BIOPOLYMERS LTD.),AHMEDABAD vs THE PR. CIT-4, AHMEDABAD
ITA 1092/AHD/2015[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
SHRI PRADIPKUMAR JETHABHAI PATEL,ANAND vs THE INCOME TAX OFFICER, WARD-1, ANAND
ITA 632/AHD/2014[2009-10]Status: DisposedITAT AhmedabadAY 2009-10
SHRI MANISHBHAI CHAMPAKLAL REPERELIA,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-7(2), AHMEDABAD
ITA 1983/AHD/2014[2009-10]Status: DisposedITAT AhmedabadAY 2009-10
NIMA SPECIFIC FAMILY TRUST,AHMEDABAD vs THE ACIT, CIRCLE-10, AHMEDABAD
ITA 1105/AHD/2014[2002-03]Status: DisposedITAT AhmedabadAY 2002-03
M/S.MANGALAM SERVICE CO-OP BANK LTD,TIRUR vs THE ITO, WARD-1, TIRUR, TIRUR
ITA 495/COCH/2017[2013-14]Status: DisposedITAT CochinAY 2013-14
ITO (EXEMPTION), KOTA vs KRISHI UPAJ MANDI SAMITI, KOTA
ITA 451/JPR/2017[2004-05]Status: DisposedITAT JaipurAY 2004-05
NIRMAL KUMAR JAIN,JAIPUR vs DCIT, JAIPUR
ITA 644/JPR/2016[2010-11]Status: DisposedITAT JaipurAY 2010-11
THE COMMISSIONER OF INCOME TAX vs THE PRESIDENT,GR.D EMPLOYEES
ITA/32/2016ITAT Karnataka
L.NARAYANA SWAMY (AG.CJ),P.S.DINESH KUMAR