Recent Judgments

Latest ITAT tax tribunal orders across all benches.(381,123 total)

DCIT, CEN. CIR-4(4), KOLKATA, KOLKATA vs M/S PARIJAT VYAPAAR PVT. LTD., KOLKATA

ITA 1296/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
18/10/2017

ITO, WD-40(1), KOLKATA, KOLKATA vs SHRI MANTU SAHA, KOLKATA

ITA 1224/KOL/2015[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
18/10/2017

DCIT,CC-4(4), KOLKATA, KOLKATA vs SRI PAWAN KUMAR KHAITAN, KOLKATA

ITA 1056/KOL/2015[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
18/10/2017

DCIT, CC-4(4), KOLKATA, KOLKATA vs SRI PRADEEP KUMAR KHAITAN, KOLKATA

ITA 1055/KOL/2015[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
18/10/2017

DCIT, CC-4(4), KOLKATA, KOLKATA vs SRI RAVI KUMAR KHAITAN, KOLKATA

ITA 1054/KOL/2015[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
18/10/2017

DCIT, CC-2(3), KOLKATA, KOLKATA vs M/S SHREE JAGDAMBA COKE INDUSTRIES PVT. LTD., KOLKATA

ITA 1030/KOL/2015[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
18/10/2017

THE CALCUTTA TRAMWAYS COMPANY (1978), LTD.,KOLKATA vs DCIT, CIR-5, KOLKATA, KOLKATA

ITA 846/KOL/2014[2007-2008]Status: DisposedITAT KolkataAY 2007-2008
18/10/2017

DCIT, CIR-5, KOLKATA, KOLKATA vs M/S THE CALCUTTA TRAMWAYS COMPANY (1978) LTD., KOLKATA

ITA 590/KOL/2014[2007-2008]Status: DisposedITAT KolkataAY 2007-2008
18/10/2017

P. K. RAJGARHIA,KOLKATA vs ITO, WD-35(1), KOLKATA, KOLKATA

ITA 549/KOL/2014[2007-2008]Status: DisposedITAT KolkataAY 2007-2008
18/10/2017

P. K. RAJGARHIA,KOLKATA vs ITO, WD-35(1), KOLKATA, KOLKATA

ITA 548/KOL/2014[2006-2007]Status: DisposedITAT KolkataAY 2006-2007
18/10/2017

ACIT, CIRCLE-2, ASANSOL, ASANSOL vs M/S. EASTERN COALFIELDS LTD., BURDWAN

ITA 2130/KOL/2014[2007-2008]Status: DisposedITAT KolkataAY 2007-2008
18/10/2017

EASTERN COALFIELDS LTD.,BURDWAN vs ACIT, CIRCLE-2, ASANSOL, ASANSOL

ITA 2119/KOL/2014[2007-2008]Status: DisposedITAT KolkataAY 2007-2008
18/10/2017

ITO, WARD-32(4), KOLKATA, KOLKATA vs SHRI SHALEEN KHEMANI, KOLKATA

ITA 1945/KOL/2014[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
18/10/2017

ACIT, CIRCLE-3, ASANSOL, ASANSOL vs SMT KALYANI KUMAR, BARAKAR

ITA 1774/KOL/2014[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
18/10/2017

PHOENIX CONVERYOR BELT INDIA PRIVATE LIMITED (FORMERLY KNOWN AS PHOENIX YULE LIMITED ),KOLKATA vs ACIT CIR - 11,KOLKATA., KOLKATA

ITA 32/KOL/2013[2003-04]Status: DisposedITAT KolkataAY 2003-04
18/10/2017

D.C.I.T., CIRCLE-4, KOLKATA, KOLKATA vs M/S KEVENTER AGRO LTD., KOLKATA

ITA 2768/KOL/2013[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
18/10/2017

M/S KEVENTER AGRO LIMITED,KOLKATA vs ADDL.C.I.T., RANGE-4, KOLKATA, KOLKATA

ITA 2576/KOL/2013[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
18/10/2017

D.D.I.T (E) - I,KOLKATA, KOLKATA vs SHREE SHREE MOHANANANDA BRAHMACHARI MEDICAL WELFARE TRUST, KOLKATA

ITA 1042/KOL/2013[2003-04]Status: DisposedITAT KolkataAY 2003-04
18/10/2017

ASSOCIATE PLANTATIONS PRIVATE LIMITED,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-8(2), MUMBAI

ITA 4429/MUM/2017[2007-08]Status: DisposedITAT MumbaiAY 2007-08
18/10/2017

DHARMESH BHAGAT,MUMBAI vs INCOME TAX OFFICER-25(2)(3), MUMBAI

ITA 4320/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
18/10/2017

RU-MET CORPORATION,MUMBAI vs ITO WD 19(3)(2), MUMBAI

ITA 2000/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
18/10/2017

ACIT 19(2), MUMBAI vs MALA RAVI CHADHA, MUMBAI

ITA 5773/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
18/10/2017

ASST CIT 32(3), MUMBAI vs SAHAKAR ENTERPRISES, MUMBAI

ITA 4530/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
18/10/2017

ITO 8(3)(1), MUMBAI vs SHIRAZ DEVELOERS P.LTD, MUMBAI

ITA 6631/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
18/10/2017

GLOBAL MARKETS CENTRE P. LTD,MUMBAI vs ASST CIT 6(3), MUMBAI

ITA 4273/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
18/10/2017

SAMURAI SECURITIES P. LTD,MUMBAI vs ITO (OSD) TDS 3(2), MUMBAI

ITA 2850/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
18/10/2017

JAYANTILAL C. JAIN,MUMBAI vs ITO 15(1)(1), MUMBAI

ITA 3838/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
18/10/2017

TWENTY TWENTY TELEVISION CO. LTD,MUMBAI vs ACIT CEN CIR 38, MUMBAI

ITA 3837/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
18/10/2017

SH. HARISH KANWAR,NEW DELHI vs ITO, NEW DELHI

ITA 529/DEL/2017[2011-12]Status: DisposedITAT DelhiAY 2011-12
18/10/2017

IQBAL,GURGAON vs ITO, WARD- 2(5), GURGAON

ITA 3810/DEL/2017[2011-12]Status: DisposedITAT DelhiAY 2011-12
18/10/2017