SANTOSH STARCH LTD., ( NOW KNOWN AS SANSTAR BIOPOLYMERS LTD.),AHMEDABAD vs. THE PR. CIT-4, AHMEDABAD

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ITA 1092/AHD/2015Status: DisposedITAT Ahmedabad17 October 2017AY 2010-112 pages

In favour of the Revenue: the assessee's appeal was dismissed. From the AI summary of this appeal.

AI SummaryDismissed

What did the Tribunal hold?

The Tribunal noted that the assessee had requested to withdraw the appeal and the Departmental Representative had no objection. Therefore, the Tribunal allowed the withdrawal of the appeal.

What were the facts?

The assessee filed an appeal challenging an order passed by the Principal Commissioner of Income-tax under Section 263. The assessee subsequently filed a request to withdraw the appeal.

What were the issues?

The primary issue was whether the assessee's appeal should be withdrawn as per their request.

Which sections of the Income-tax Act were involved?

Section 263

AI-generated summary — verify with the full judgment below

Income Tax Appellate Tribunal, AHMEDABAD ‘B’ BENCH, AHMEDABAD

1.

By way of this appeal the assessee appellant has challenged correctness of the

order dated 16.03.2015 passed by the Principal Commissioner of Income-tax-4,

Ahmedabad under Section 263 of the Income-tax Act, 1961.

2.

At the outset, it is noticed that the assessee has submitted a request vide letter

dated 11.10.2017 seeking permission to withdraw the present appeal.

3.

The learned. Departmental Representative has no objection for withdrawal of the

assessee’s appeal.

ITA No.1092/Ahd/2015 Santosh Starch Ltd vs. Pr. CIT A.Y. 2010-11 Page 2 of 3 4. Therefore, in view of these facts, we allow the withdrawal of the appeal filed by

the assessee and accordingly appeal of the assessee is dismissed as withdrawn. Order pronounced in the open Court on this 17th day of October, 2017.

Sd/- Sd/-

Mahavir Prasad Pramod Kumar (Judicial Member) (Accountant Member) Ahmedabad, the 17th day of October, 2017 **bt* Copies to: (1) The appellant (2) The respondent (3) Commissioner (4) CIT(A) (5) Departmental Representative (6) Guard File By order TRUE COPY Assistant Registrar Income Tax Appellate Tribunal Ahmedabad benches, Ahmedabad

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