Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
DCIT CC 11, MUMBAI vs KETAN V. SHAH, JALNA
ITA 2119/MUM/2013[2003-04]Status: DisposedITAT MumbaiAY 2003-04
DCIT CC 11, MUMBAI vs KETAN V. SHAH, JALNA
ITA 2118/MUM/2013[2002-03]Status: DisposedITAT MumbaiAY 2002-03
M/S. AROWANA CONSULTING LTD,BANGALORE vs INCOME-TAX OFFICER, BANGALORE
ITA 52/BANG/2017[2012-13]Status: DisposedITAT BangaloreAY 2012-13
CENTRAL SILK BOARD, MINISTRY OF TEXTILES,BANGALORE vs INCOME-TAX OFFICER, BANGALORE
ITA 1077/BANG/2017[2014-15]Status: DisposedITAT BangaloreAY 2014-15
SRI ABDUL KHAYUM,BENGALURU vs THE INCOME TAX OFFICER, WARD - 7(2)(2), BENGALURU
ITA 1035/BANG/2017[2012 - 13]Status: DisposedITAT Bangalore
M. DINESH KUMAR,BANGALORE vs DCIT, BANGALORE
ITA 645/BANG/2015[2012-13]Status: DisposedITAT BangaloreAY 2012-13
ITO, WARD- 28(1), NEW DELHI vs PRASHANT SHANI, NEW DELHI
ITA 4032/DEL/2017[2010-11]Status: DisposedITAT DelhiAY 2010-11
SKODA INDIA PVT. LTD.,NEW DELHI vs ITO, WARD- 23(4), NEW DELHI
ITA 3891/DEL/2017[2012-13]Status: DisposedITAT DelhiAY 2012-13
GOUTAM RUNGTA,KOLKATA vs ITO, WARD- 1(4), NOIDA
ITA 3880/DEL/2017[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. THINK LINK SUPPLY CHAIN SERVICES PVT. LTD.,GURGAON vs ITO, DEHRADUN
ITA 3461/DEL/2017[2013-14]Status: DisposedITAT DelhiAY 2013-14
MANISH GUPTA,NEW DELHI vs DCIT, NEW DELHI
ITA 3265/DEL/2017[2012-13]Status: DisposedITAT DelhiAY 2012-13
SANISH GUPTA,NEW DELHI vs DCIT, NEW DELHI
ITA 3264/DEL/2017[2012-13]Status: DisposedITAT DelhiAY 2012-13
SH. SHUMS INAYATALI SOOMAR,NEW DELHI vs ACIT, NEW DELHI
ITA 2845/DEL/2017[2012-13]Status: DisposedITAT DelhiAY 2012-13
SH. SHUMS INAYATALI SOOMAR,NEW DELHI vs ACIT, NEW DELHI
ITA 2844/DEL/2017[2011-12]Status: DisposedITAT DelhiAY 2011-12
SH. SANJAY BANSAL,NEW DELHI vs ITO, NEW DELHI
ITA 1530/DEL/2017[2007-08]Status: DisposedITAT DelhiAY 2007-08
RAKESH JAIN,GHAZIABAD vs DCIT, GHAZIABAD
ITA 3575/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08
RAKESH JAIN,GHAZIABAD vs DCIT, GHAZIABAD
ITA 3574/DEL/2016[2006-07]Status: DisposedITAT DelhiAY 2006-07
RAKESH JAIN,GHAZIABAD vs DCIT, GHAZIABAD
ITA 3573/DEL/2016[2005-06]Status: DisposedITAT DelhiAY 2005-06
ITO, NEW DELHI vs M/S. DHAMPUR POLYMERS PVT. LTD., NEW DELHI
ITA 6528/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
DCIT, NEW DELHI vs M/S. PC JEWELLER LTD., NEW DELHI
ITA 4943/DEL/2015[2012-13]Status: DisposedITAT DelhiAY 2012-13
DCIT, NEW DELHI vs M/S. NAV BHARAT VANIJYA LTD., NEW DELHI
ITA 377/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
MOOL CHAND TEXTILES,MEERUT vs ITO, MEERUT
ITA 3623/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
AMADEUS INDIA PVT. LTD.,NEW DELHI vs ADDL. CIT, NEW DELHI
ITA 1835/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, GURGAON vs M/S. DLF INFO CITY DEVELOPERS (CHENNAI) LTD., GURGAON
ITA 6801/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
ITO, NEW DELHI vs M/S. NETLINK SOFTWARE PVT. LTD., NEW DELHI
ITA 5935/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
ACIT, NEW DELHI vs M/S. GE CAPITAL BUSINESS PROCESS MANAGEMENT SERVICES PVT. LTD., NEW DELHI
ITA 4980/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
DCIT, NEW DELHI vs M/S. SMCC CONSTRUCTION INDIA LTD., NEW DELHI
ITA 4091/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
DCIT, NEW DELHI vs SH. ISHPAL BHARDWAJ, NEW DELHI
ITA 3852/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
JCIT, GHAZIABAD vs M/S. DURGA CHARITABLE SOCIETY, GHAZIABAD
ITA 1448/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
SUSHIL KUMAR,MUZAFFARNAGAR vs ITO, MUZAFFARNAGAR
ITA 4024/DEL/2011[2005-06]Status: DisposedITAT DelhiAY 2005-06
