Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
ITO 1(1)(2), MUMBAI vs DHARMAKOT INVESTMENT AND TRADING CO,. P.LTD, MUMBAI
ITA 521/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT (E) 1(1), MUMBAI vs COSMOPOLITAN EDUCATION SOCIETY, MUMBAI
ITA 4041/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ANB SOLUTIONS P.LTD,MUMBAI vs PR CIT 9, MUMBAI
ITA 3945/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ANB CONSULTING COMPANY P.LTD,MUMBAI vs PR CIT 9, MUMBAI
ITA 3944/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
SOHIL SOLANKI,MUMBAI vs ITO 32(3)(4), MUMBAI
ITA 3171/MUM/2017[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO 20(3)(1), MUMBAI vs RAJESH P. MEHTA, MUMBAI
ITA 2501/MUM/2017[2011-12]Status: DisposedITAT MumbaiAY 2011-12
YASIKA STEELS P.LTD,MUMBAI vs ITO 5(3)(4), MUMBAI
ITA 844/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ASST CIT 25(3), MUMBAI vs MUKESH K. DESAI, MUMBAI
ITA 7357/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
POLYNOVA PACKERS,MUMBAI vs ITO 25(2)(2), MUMBAI
ITA 6802/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO WD 2(2), KALYAN vs K MANYAR, ULHASNAGAR
ITA 6229/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ACIT - 15(1)(2), MUMBAI vs DETECTION INSTRUMENT INDIA PVT. LTD., NAVI MUMBAI
ITA 6195/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SAMRAT METAL TRADERS P.LTD,MUMBAI vs ITO WD 5(3)(2), MUMBAI
ITA 3527/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SOMAN SUN CITI,KALYAN vs JT. CIT RANGE - 2, KALYAN, KALYAN
ITA 2960/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SHRI. HARIRAM S. BISHNOI,MUMBAI vs INCOME TAX OFFICER-WARD 15(2)(4), MUMBAI
ITA 2091/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
CHUNILAL DODEJA HUF,ULHASNAGAR vs ITO WD 2(1), THANE
ITA 2002/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DHAMANDAS SAHKHARMAL DODEJA HUF,ULHASNAGAR vs ITO WD 2(1), THANE
ITA 1607/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
SHANKAR MAHAL CO OP HSG SOCIETY LTD,MUMBAI vs ITO 16(1)(3), MUMBAI
ITA 1599/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT 13(3)(1), MUMBAI vs RIZVI LAND DEVELOPMENTS P.LTD, MUMBAI
ITA 5840/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 14(3)(1), MUMBAI vs RE INFRA P.LTD, MUMBAI
ITA 4586/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
VINYL CHEMICALS (INDIA) LTD,MUMBAI vs DCIT CIR 3(3), MUMBAI
ITA 3598/MUM/2015[2006-07]Status: DisposedITAT MumbaiAY 2006-07
RAVINDRA R FOTEDAR,MUMBAI vs ASST CIT CIR 10(2), MUMBAI
ITA 2773/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
KETAN V. SHAH HUF,MUMBAI vs ASST CIT CEN CIR 11, MUMBAI
ITA 2498/MUM/2013[2004-05]Status: DisposedITAT MumbaiAY 2004-05
KETAN V. SHAH,MUMBAI vs ASST CIT CEN CIR 11, MUMBAI
ITA 2497/MUM/2013[2003-04]Status: DisposedITAT MumbaiAY 2003-04
KETAN V. SHAH,MUMBAI vs ASST CIT CEN CIR 11, MUMBAI
ITA 2496/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
KETAN V. SHAH,MUMBAI vs ASST CIT CEN CIR 11, MUMBAI
ITA 2495/MUM/2013[2004-05]Status: DisposedITAT MumbaiAY 2004-05
KETAN V. SHAH,MUMBAI vs ASST CIT CEN CIR 11, MUMBAI
ITA 2494/MUM/2013[2003-04]Status: DisposedITAT MumbaiAY 2003-04
DCIT CC 11, MUMBAI vs KETAN V. SHAH (HUF), JALNA
ITA 2123/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT CC 11, MUMBAI vs KETAN V. SHAH (HUF), JALNA
ITA 2122/MUM/2013[2003-04]Status: DisposedITAT MumbaiAY 2003-04
DCIT CC 11, MUMBAI vs KETAN V. SHAH, JALNA
ITA 2121/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
DCIT CC 11, MUMBAI vs KETAN V. SHAH, JALNA
ITA 2120/MUM/2013[2004-05]Status: DisposedITAT MumbaiAY 2004-05