Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
DCIT, NEW DELHI vs M/S. SINDHU TRADE LINKS LTD., NEW DELHI
ITA 1268/DEL/2014[2004-05]Status: DisposedITAT DelhiAY 2004-05
M/S. R.L. ALLIED INDUSTRIES,NEW DELHI vs ITO, NEW DELHI
ITA 2953/DEL/2013[2000-01]Status: DisposedITAT DelhiAY 2000-01
M/S R.L. ALLIED INDUSTRIES,NEW DELHI vs ITO, NEW DELHI
ITA 570/DEL/2011[2004-05]Status: DisposedITAT DelhiAY 2004-05
PARVESH RANI,NEW DELHI vs ACIT, NEW DELHI
ITA 4156/DEL/2014[2003-04]Status: DisposedITAT DelhiAY 2003-04
DCIT, NEW DELHI vs M/S. JINDAL STAINLESS STEELWAY LTD., NEW DELHI
ITA 3399/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. QUANTRRO FPO SOLUTIONS PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 2305/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
PHOENIX LAMPS LTD.,NOIDA vs JCIT, NOIDA
ITA 155/DEL/2014[2005-06]Status: DisposedITAT DelhiAY 2005-06
M/S R.L. ALLIED INDUSTRIES,NEW DELHI vs ITO, NEW DELHI
ITA 569/DEL/2011[2003-04]Status: DisposedITAT DelhiAY 2003-04
ASSTT DIRECTOR OF INCOME TAX I NEW DELHI vs M/S E FUNDS IT SOLUTION INC
C.A. No.-006082-006082 - 2015ITAT SC
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
PR COMMISSIONER OF I T-1 JAIPUR vs M/S ESTERN JEWELS PVT LTD
ITA/130/2016ITAT Rajasthan
PRINCIPAL COMMISSIONER OF I T KOTA vs M/S KOTA SAHA BHOOMI VIKAS BANK LTD
ITA/126/2016ITAT Rajasthan
M/S. ARAFA JEWELLERY vs THE DEPUTY COMMISSIONER OF INCOME TAX
WP(C)/33676/2017ITAT Kerala
M/S. ARAFA GOLD vs THE DEPUTY COMMISSIONER OF INCOME TAX
WP(C)/33597/2017ITAT Kerala
M/S. KOSAMATTAM FINANCE LTD vs THE ASSISTANT COMMISSIONER OF INCOME TAX
WP(C)/33693/2017ITAT Kerala
C I TEXEMPTIONS JAIPUR vs M/S PODDAR SANSTHAN JAIPUR
ITA/145/2016ITAT Rajasthan
COMMISSIONER OF IT vs M/S SHREE SHYAM MANDIR COMMITTEE
ITA/234/2016ITAT Rajasthan
BETHESDA HOSPITAL SOCIETY,CHHATARPUR vs I.T.O., CHHATARPUR
ITA 253/AGR/2016[2007-08]Status: DisposedITAT AgraAY 2007-08
THE ITO, WARD-2, GANDHINAGAR vs GUJARAT STATE POLICE HOUSING CORPORATION LTD., GANDHINAGAR
ITA 460/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
ADARSH EDUCATION TRUST,PANCHMAHAL vs THE ACIT, PANCHMAHAL CIRCLE, GODHRA
ITA 224/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
AADARSH EDUCATION TRUST,AHMEDABAD vs THE PR. CIT (OSD) (EXEMPTION), AHMEDABAD
ITA 2058/AHD/2015[-]Status: DisposedITAT Ahmedabad
AADARSH EDUCATION TRUST,AHMEDABAD vs THE PR. CIT (OSD) (EXEMPTION), AHMEDABAD
ITA 2057/AHD/2015[-]Status: DisposedITAT Ahmedabad
IDEAL EDUCATION & CHARITABLE TRUST,AHMEDABAD vs THE PR. CIT (OSD) (EXEMPTION), AHMEDABAD
ITA 2056/AHD/2015[-]Status: DisposedITAT Ahmedabad
IDEAL EDUCATION & CHARITABLE TRUST,AHMEDABAD vs THE PR. CIT (OSD) (EXEMPTION), AHMEDABAD
ITA 2055/AHD/2015[-]Status: DisposedITAT Ahmedabad
THE DCIT, CIRCLE-8, AHMEDABAD vs SEASONS HOTEL PVT.LTD., AHMEDABAD
ITA 2051/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
M/S.KADUNA HOSPITALITY P. LTD,COCHIN vs THE ITO, COCHIN
ITA 500/COCH/2016[2013-14]Status: DisposedITAT CochinAY 2013-14
DCIT, CIR-8(2), KOLKATA, KOLKATA vs M/S WELLSIDE INFRASTRUCTURE PVT. LTD., KOLKATA
ITA 481/KOL/2016[2006-07]Status: DisposedITAT KolkataAY 2006-07
DCIT, CIR-8(2), KOLKATA, KOLKATA vs M/S WELLSIDE INFRASTRUCTURE PVT. LTD., KOLKATA
ITA 480/KOL/2016[2005-2006]Status: DisposedITAT KolkataAY 2005-2006
SUDAMANI DORAI,SALEM vs ITO WARD 1, VELLORE
ITA 1855/CHNY/2017[2010-11]Status: DisposedITAT ChennaiAY 2010-11
P.JAYALALITHA,COIMBATORE vs ACIT, COIMBATORE
ITA 1781/CHNY/2016[2010-11]Status: DisposedITAT ChennaiAY 2010-11
SAMBANDA MUDALIAR MANIVANNAN,CHENNAI vs ITO, VELLORE
ITA 1772/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
