Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
MR. AMIT KOHLI,NEW DELHI vs ACIT, NEW DELHI
ITA 4027/DEL/2016[2008-09]Status: DisposedITAT DelhiAY 2008-09
RAKESH JAIN,GHAZIABAD vs DCIT, GHAZIABAD
ITA 3579/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
RAKESH JAIN,GHAZIABAD vs DCIT, GHAZIABAD
ITA 3578/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
RAKESH JAIN,GHAZIABAD vs DCIT, GHAZIABAD
ITA 3577/DEL/2016[2009-10]Status: DisposedITAT DelhiAY 2009-10
RAKESH JAIN,GHAZIABAD vs DCIT, GHAZIABAD
ITA 3576/DEL/2016[2008-09]Status: DisposedITAT DelhiAY 2008-09
JCIT, GHAZIABAD vs M/S. DURGA CHARITABLE SOCIETY, GHAZIABAD
ITA 1954/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
THE COMMISSIONER OF INCOME TAX(CENTRAL) vs MR. P.PREMKUMAR, KOCHI
ITA/419/2009ITAT Kerala
COMMISSIONER OF INCOME TAX, CALICUT vs SHRI ESSA ISMAIL SAIT (LATE)
ITA/1771/2009ITAT Kerala
SRI.M.K.SUNEER,CALICUT vs THE ITO, CALICUT
ITA 306/COCH/2017[2005-06]Status: DisposedITAT CochinAY 2005-06
BAB LEATHER PRODUCTS INTERNATIONAL,CHENNAI vs ITO NON CORPORATE WARD 4(2), CHENNAI
ITA 2360/CHNY/2017[2014-15]Status: DisposedITAT ChennaiAY 2014-15
DR. BATRAS POSITIVE HEALTH CLINIC P.LTD,MUMBAI vs ITO (TDS) (OSD) 1(3), MUMBAI
ITA 3193/MUM/2015[2006-07]Status: DisposedITAT MumbaiAY 2006-07
M/S DELUXE ROADLINE PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 905/BANG/2016[2011-12]Status: DisposedITAT BangaloreAY 2011-12
SMT. PRAMEELA KRISHNA,MYSORE vs ITO, MYSORE
ITA 538/BANG/2016[2002-03]Status: DisposedITAT BangaloreAY 2002-03
ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S MAJESTIC DEVELOPERS, BANGALORE
ITA 1628/BANG/2016[2007-08]Status: DisposedITAT BangaloreAY 2007-08
ASST.C.I.T., BANGALORE vs M/S INDIAN PRODUCTS LTD., BANGALORE
ITA 145/BANG/2016[2006-07]Status: DisposedITAT BangaloreAY 2006-07
DCIT, BANGALORE vs M/S INTELLECTUAL VENTURE INDIA CONSULTING PVT. LTD., BANGALORE
ITA 161/BANG/2015[2010-11]Status: DisposedITAT BangaloreAY 2010-11
M/S. COXWELL DOMES ENGINEERS PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 3475/DEL/2017[2012-13]Status: DisposedITAT DelhiAY 2012-13
SH. AJAY KUMAR GUPTA,NEW DELHI vs ITO, NEW DELHI
ITA 2386/DEL/2017[2012-13]Status: DisposedITAT DelhiAY 2012-13
K.P. INTERNATIONAL,NEW DELHI vs ITO, NEW DELHI
ITA 2246/DEL/2017[2007-08]Status: DisposedITAT DelhiAY 2007-08
RAVI KANT TYAGI,DELHI vs ITO, NEW DELHI
ITA 2164/DEL/2017[2010-11]Status: DisposedITAT DelhiAY 2010-11
JUMBO CONSULTANTSPVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 1619/DEL/2017[2012-13]Status: DisposedITAT DelhiAY 2012-13
SH. CHANDRA PRAKASH GOEL,NEW DELHI vs ITO, HAPUR
ITA 6064/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
ACIT, REWARI vs SH. KANWAR KISHORE BHARGAVA, REWARI
ITA 3558/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
ACIT, NEW DELHI vs M/S. CARGILL INDIA PVT. LTD., NEW DELHI
ITA 434/DEL/2012[2004-05]Status: DisposedITAT DelhiAY 2004-05
THE PULLAMPARA SERVICE CO-OPERATIVE BANK LIMITED NO.2429 vs THE INCOME TAX OFFICER
WP(C)/33165/2017ITAT Kerala
PALMSHORE HOTELS (P)LIMITED vs COMMISSIONER OF INCOME TAX
ITA/83/2013ITAT Kerala
THE ITO, TRIVANDRUM vs M/S.VENPAKAL SERVICE CO-OP BANK LTD, TRIVANDRUM
ITA 94/COCH/2017[2013-14]Status: DisposedITAT CochinAY 2013-14
THE ITO, TRIVANDRUM vs M/S.VENPAKAL SERVICE CO-OP BANK LTD, TRIVANDRUM
ITA 93/COCH/2017[2011-12]Status: DisposedITAT CochinAY 2011-12
THE ITO, TRIVANDRUM vs M/S.VENPAKAL SERVICE CO-OP BANK LTD, TRIVANDRUM
ITA 92/COCH/2017[2011-12]Status: DisposedITAT CochinAY 2011-12
THE ACIT, ERNAKULAM vs M/S.SOUTHERN ELECTROMEG P. LTD, COCHIN
ITA 300/COCH/2017[2005-06]Status: DisposedITAT CochinAY 2005-06
