THE ACIT, ERNAKULAM vs. M/S.SOUTHERN ELECTROMEG P. LTD, COCHIN

PDF · subscribers
ITA 300/COCH/2017Status: DisposedITAT Cochin19 October 2017AY 2005-06

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →