Recent Judgments
Latest ITAT tax tribunal orders across all benches.(359,370 total)
BHAMA SHAH SARSWATI SHISHU VIDYA MANDIR, BARHI,BARHI vs ITO, EXEMPTION WARD, HAZARIBAGH, HAZARIBAGH
ITA 344/RAN/2026[2016-17]Status: DisposedITAT RanchiAY 2016-17
RENU KUMARI,ECC FLAT vs ITO WARD 1(1), JAMSHEDPUR
ITA 19/RAN/2026[2018-2019]Status: DisposedITAT RanchiAY 2018-2019
DHANESHWAR MANDAL,ADITYAPUR vs ITO WARD 3(1), OFFICE ROAD
ITA 131/RAN/2026[2018-19]Status: DisposedITAT RanchiAY 2018-19
BALVINDER SINGH,JAMHEDPUR vs INCOME TAX OFFICER WARD 1(3), JAMSHEDPUR
ITA 254/RAN/2024[2011-12]Status: DisposedITAT RanchiAY 2011-12
AMAR NATH SINGH,MIRZAPUR vs ITO WARD-3(2), MIRZAPUR
ITA 51/ALLD/2024[2016-17]Status: DisposedITAT AllahabadAY 2016-17
SH. CHANDRA SHEKHAR YADAV,HOWRAH, (W.B) vs ASSESSMENT UNIT, ALLAHABAD
ITA 25/ALLD/2024[2012-13]Status: DisposedITAT AllahabadAY 2012-13
ANUP KUMAR KHUNTIA,BHUBANESWAR vs DCIT,CIRCLE 1(1), BHUBANESWAR, BHUBANESWAR
ITA 737/CTK/2026[2020-2021]Status: DisposedITAT CuttackAY 2020-2021
SANATAN PARIDA,CUTTACK vs ITO WARD 1(1), CUTTACK
ITA 736/CTK/2026[2014-15]Status: DisposedITAT CuttackAY 2014-15
RAKESH KAMAL CHOUDHARY,ARARIA vs THE INCOME TAX OFFICER, PURNEA
ITA 440/PAT/2026[2017-18]Status: DisposedITAT PatnaAY 2017-18
NAGENDRA PRASAD,PATNA vs ITO WARD -5(3) PATNA, DAK BANGLOW
ITA 362/PAT/2026[2016-17]Status: DisposedITAT PatnaAY 2016-17
NIRANJANA RAY,PATNA vs ITO WARD-1(1), PATNA
ITA 17/PAT/2026[2015-16]Status: DisposedITAT PatnaAY 2015-16
SANAM MEHRA,PATNA vs ITO WARD 1(2) PATNA, PATNA
ITA 488/PAT/2025[2017-18]Status: DisposedITAT PatnaAY 2017-18
ISHAN INTERNATIONAL EDUCATIONAL SOCIETY,PATNA vs ASSISTANT COMMISSIONER, PATNA
ITA 469/PAT/2024[2017-18]Status: DisposedITAT PatnaAY 2017-18
KANKARIYA FOUNDATION,JAIPUR vs EXEMPTION WARD 1, JAIPUR
ITA 578/JPR/2026[2025-26]Status: DisposedITAT JaipurAY 2025-26
KANKARIYA FOUNDATION,JAIPUR vs EXEMPTION WARD 1, JAIPUR
ITA 574/JPR/2026[2025-26]Status: DisposedITAT JaipurAY 2025-26
DILIP WADHWANI,JAIPUR vs INCOME TAX OFFICER-WARD-3(1)-JU, JODHPUR
ITA 18/JPR/2026[2017-18]Status: DisposedITAT JaipurAY 2017-18
ASLAM KHAN,BHIWADI (ALWAR) vs ITO BHIWADI, BHIWADI
ITA 611/JPR/2025[2014-15]Status: DisposedITAT JaipurAY 2014-15
INCOME-TAX OFFICER, WARD-1(3), JAIPUR, NCRB, JAPUR vs M/S GIRDHAR JEWEELERS PRIVATE LIMITED, JAIPUR
ITA 1856/JPR/2025[2022-23]Status: DisposedITAT JaipurAY 2022-23
BANWARI,BHIWADI vs ITO, BHIWADI
ITA 1710/JPR/2025[2014-15]Status: DisposedITAT JaipurAY 2014-15
ANITA PANCHOLI,AJMER vs ITO, WARD-2(1), AJMER, AJMER
ITA 1547/JPR/2025[2017-18]Status: DisposedITAT JaipurAY 2017-18
DCIT, CENTRAL CIRCLE-1, JAIPUR, JAIPUR vs SMT. PISTA DEVI GOYAL, JAIPUR
ITA 1340/JPR/2025[2014]Status: DisposedITAT Jaipur
THAKUR DASS MOTWANI,JAIPUR vs INCOME TAX OFFICER, INCOME TAX DEPARTMENT
ITA 1314/JPR/2025[2012-13]Status: DisposedITAT JaipurAY 2012-13
SH. RAJAN JHIRIWAL,ALWAR vs ACIT, CENTRAL CIRCLE, ALWAR, ALWAR
ITA 1294/JPR/2025[2021-22]Status: DisposedITAT JaipurAY 2021-22
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4, JAIPUR vs MAHESH KUMAR KHATORIA, JAIPUR
ITA 1172/JPR/2025[2015-16]Status: DisposedITAT JaipurAY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4, JAIPUR vs MAHESH KUMAR KHATORIA, JAIPUR
ITA 1171/JPR/2025[2016-17]Status: DisposedITAT JaipurAY 2016-17
PAY5X INFOTECH PRIVATE LIMITED, BAREILLY vs ITO-2(2),BAREILLY-NEW, BAREILLY
ITA 600/LKW/2026[2023-24]Status: DisposedITAT LucknowAY 2023-24
FAIZ AHMAD HASHMI,KANPUR vs ASSESSING OFFICE, WARD 1(3)(1), KANPUR
ITA 337/LKW/2026[2017-18]Status: DisposedITAT LucknowAY 2017-18
CO-OPERATIVE CANE DEVELOPMENT UNION LIMITED,LAKHIMPUR KHERI vs THE ASSESSMENT UNIT/THE INCOME TAX OFFICER-3(4), LAKHIMPUR KHEREI
ITA 819/LKW/2025[2018-19]Status: DisposedITAT LucknowAY 2018-19
NAVEEN BANSAL,HARYANA vs INCOME TAX OFFICER, WARD NO. 1, SIRSA, SIRSA
ITA 794/CHANDI/2026[2019-20]Status: DisposedITAT ChandigarhAY 2019-20
MADANJEET SINGH,FATEHGARH SAHIB vs INCOME TAX OFFICER, WARD SIRHIND
ITA 1740/CHANDI/2025[2017-18]Status: DisposedITAT ChandigarhAY 2017-18