Recent Judgments

Latest ITAT tax tribunal orders across all benches.(359,370 total)

M/S MALWA GRAMIN BANK NOW KNOWN AS PUNJAB GRAMIN BANK,SANGRUR vs DCIT, SANGRUR

ITA 283/CHANDI/2019[2015-16]Status: DisposedITAT ChandigarhAY 2015-16
29/9/2026

M/S THE MALWA GRAMIN BANK,SANGRUR vs ACIT, CIRCLE, SANGRUR

ITA 1181/CHANDI/2018[2014-15]Status: DisposedITAT ChandigarhAY 2014-15
29/9/2026

M/S THE MALWA GRAMIN BANK,SANGRUR vs DY COMMISSIONER OF INCOME TAX, SANGRUR

ITA 156/CHANDI/2017[2011-12]Status: DisposedITAT ChandigarhAY 2011-12
29/9/2026

BRAINBEES SOLUTIONS LIMITED,PUNE, MAHARASHTRA vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1(1), PUNE

ITTPA 1431/PUN/2026[2022-2023]Status: DisposedITAT PuneAY 2022-2023
29/9/2026

360 ONE OPPORTUNITIES FUND 10,MAURITIUS vs ACIT, CIRCLE INTERNATIONAL TAX 1(1)(1), DELHI

ITITA 150/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
29/9/2026

EMERGING INDIA FOCUS FUNDS,MAURITIUS vs ACIT, CIRCLE INTERNATIONAL TAX, 1(2)(2), DELHI

ITITA 148/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
29/9/2026

MANISHKUMAR JAYANTILAL SONI,KAPADWANJ vs INCOME TAX OFFICER, WARD -1 , NADIAD., NADIAD.

ITA 558/AHD/2026[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
29/9/2026

SAMEER NAGENDRA DALIA,VADODARA vs THE ITO, WARD-1(2)(2) PREVIOUS WARD-1(2)(5), VADODARA

ITA 304/AHD/2026[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
29/9/2026

MAUN SAT CASTINGS PVT. LTD.,BHAVNAGAR vs THE ITO, WARD-1(8), BHAVNAGAR

ITA 298/AHD/2026[2018-19]Status: DisposedITAT AhmedabadAY 2018-19
29/9/2026

DEVARSONS INDUSTRIES PVT.LTD.,AHMEDABAD vs THE D.C.I.T. CIRCLE-1(1)(1), AHMEDABAD

ITA 2327/AHD/2026[2018-19]Status: DisposedITAT AhmedabadAY 2018-19
29/9/2026

SHREYANS CHARITABLE FOUNDATION,AHMEDABAD vs PCIT (CENTRAL), AHMEDABAD, AHMEDABAD

ITA 2287/AHD/2026[NOT APPLICABLE]Status: DisposedITAT Ahmedabad
29/9/2026

NASEEMA ABDULRAUF VEKARIYA LH OF ABDULRAUF MIANAHMED VEKARIYA,HIMATNAGAR vs INCOME TAX OFFICER, WARD-1, HIMATNAGAR, HIMATNAGAR

ITA 1032/AHD/2026[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
29/9/2026

NASEEMA ABDULRAUF VEKARIYA LH OF ABDULRAUF MIANAHMED VEKARIYA,HIMATNAGAR vs INCOME TAX OFFICER, WARD-1, HIMATNAGAR, HIMATNAGAR

ITA 1031/AHD/2026[2016-17]Status: DisposedITAT AhmedabadAY 2016-17
29/9/2026

NASEEMA ABDULRAUF VEKARIYA LH OF ABDULRAUF MIANAHMED VEKARIYA,HIMATNAGAR vs INCOME TAX OFFICER, WARD-1, HIMATNAGAR, HIMATNAGAR

ITA 1030/AHD/2026[2015-16]Status: DisposedITAT AhmedabadAY 2015-16
29/9/2026

NASEEMA ABDULRAUF VEKARIYA LH OF ABDULRAUF MIANAHMED VEKARIYA,HIMATNAGAR vs INCOME TAX OFFICER, WARD-1, HIMATNAGAR, HIMATNAGAR

ITA 1029/AHD/2026[2014-15]Status: DisposedITAT AhmedabadAY 2014-15
29/9/2026

NASEEMA ABDULRAUF VEKARIYA LH OF ABDULRAUF MIANAHMED VEKARIYA,HIMATNAGAR vs INCOME TAX OFFICER, WARD-1, HIMATNAGAR, HIMATNAGAR

ITA 1028/AHD/2026[2013-14]Status: DisposedITAT AhmedabadAY 2013-14
29/9/2026

ASHOKKUMAR DHIRAJLAL UNDAVIYA,BHAVNAGAR vs INCOME TAX OFFICER WARD 1(2), BHAVNAGAR

ITA 1007/AHD/2026[2023-24]Status: DisposedITAT AhmedabadAY 2023-24
29/9/2026

DEVENDRA THAKKAR,AHMEDABAD vs ITO, CIRCLE 2(1)(1) AHMEDABAD, AHMEDABAD

ITA 1727/AHD/2025[2019-20]Status: DisposedITAT AhmedabadAY 2019-20
29/9/2026

AAYKAR KARMACHARI SAHAKARI PATSANSTHA MARYADIT,NASHIK vs ITO, NASHIK

ITA 3383/PUN/2026[2017-18]Status: DisposedITAT PuneAY 2017-18
29/9/2026

SHUBHANGI BALASAHEB WALHEKAR,CHINCHWAD, PUNE vs INCOME TAX OFFICER, AKURDI, PUNE

ITA 3370/PUN/2026[2016-2017]Status: DisposedITAT PuneAY 2016-2017
29/9/2026

YESHWANTRAO CHAVAN NAGRI SAHAKARI PATSANSTHA,PANDHARPUR vs INCOME TAX OFFICER WARD-2 PANDHARPUR, PANDHARPUR

ITA 2715/PUN/2026[2017-18]Status: HeardITAT PuneAY 2017-18
29/9/2026

PRATIK DEEPAK AGARWAL,LONAVLA vs ASSESSING OFFICER, WARD 9(3), AKURDI, PUNE

ITA 2227/PUN/2026[2025-2026]Status: DisposedITAT PuneAY 2025-2026
29/9/2026

NITIN LALJI TANK,SOLAPUR vs ASSESSING OFFICER WARD 1(1), SOLAPUR

ITA 2174/PUN/2026[2016-17]Status: DisposedITAT PuneAY 2016-17
29/9/2026

IMTEYAZ ABDUL SAYYAD,SATARA vs INCOME TAX OFFICER, SATARA

ITA 1593/PUN/2026[2017-2018]Status: DisposedITAT PuneAY 2017-2018
29/9/2026

IMTEYAZ ABDUL SAYYAD ,SATARA vs INCOME TAX OFFICER, SATARA

ITA 1592/PUN/2026[2016-17]Status: DisposedITAT PuneAY 2016-17
29/9/2026

IMTEYAZ ABDUL SAYYAD,SATARA vs INCOME TAX OFFICER, SATARA

ITA 1576/PUN/2026[2015-2016]Status: DisposedITAT PuneAY 2015-2016
29/9/2026

GNI INFRASTRUCTURE LIMITED,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, AURANGABAD, AURANGABAD

ITA 1490/PUN/2026[2020 - 21]Status: DisposedITAT Pune
29/9/2026

GUNGUN CHANDA,KHARGHAR vs ADDITIONAL / JOINT / DEPUTY / ASSISTANT COMMISSIONER OF INCOME TAX/, NATIONAL FACELESS ASSESSMENT CENTRE,

ITA 1329/PUN/2026[2013-14]Status: DisposedITAT PuneAY 2013-14
29/9/2026

HIGHRISE SLIPFORM INFRA PRIVATE LIMITED,PANVEL MAHARASHTRA vs ADDITIONAL/JOINT COMMISSIONER OF INCOME TAX APPEALS-2, HYDERABAD, HYDERABAD

ITA 1267/PUN/2026[AY 2024-25]Status: DisposedITAT Pune
29/9/2026

LINA PRAVIN GAIKWAD,BARSHI vs INCOME TAX OFFICER, WARD 2(3) , SOLAPUR

ITA 1169/PUN/2026[2021-22]Status: DisposedITAT PuneAY 2021-22
29/9/2026