Recent Judgments
Latest ITAT tax tribunal orders across all benches.(358,351 total)
INCOME TAX OFFICER, NON CORPORATE WARD-3(3), CHENNAI vs MITESH SURANA, CHENNAI
ITA 3683/CHNY/2025[2017-18]Status: DisposedITAT ChennaiAY 2017-18
MITESH SURANA,CHENNAI vs ITO, NCW-3(4), CHENNAI
ITA 3587/CHNY/2025[2017-18]Status: DisposedITAT ChennaiAY 2017-18
KURLAPPA,BANGALORE vs INCOME TAX OFFICER, WARD 6(2)(1), BANGALORE, BANGALORE
ITA 557/BANG/2026[2019-20]Status: DisposedITAT BangaloreAY 2019-20
IMTHIYAZ ANWAR, MANGALURU,MANGALURU vs INCOME TAX OFFICER, WARD-2(1), MANGALURU, MANGALURU
ITA 1699/BANG/2026[2018-2019]Status: DisposedITAT BangaloreAY 2018-2019
IMTHIYAZ ANWAR, MANGALURU,MANGALURU vs INCOME TAX OFFICER, WARD-2(1), MANGALURU, MANGALURU
ITA 1698/BANG/2026[2018-2019]Status: DisposedITAT BangaloreAY 2018-2019
AIRMEET NETWORKS PRIVATE LIMITED,BENGALURU vs ASSESSING OFFICER, BENGALURU
ITA 1487/BANG/2026[2022-23]Status: DisposedITAT BangaloreAY 2022-23
FRONT LINE GUARDS PRIVATE LIMITED,NAVI MUMBAI vs THE INCOME TAX OFFICER, WARD 14(1)(1), MUMBAI, MUMBAI
ITA 7909/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
NARSIRAM NATHRAMJI CHOUDHARY,MUMBAI vs DCIT CENTRAL CIRCLE 4(2), MUMBAI
ITA 644/MUM/2026[2021-2022]Status: DisposedITAT MumbaiAY 2021-2022
NARSIRAM NATHRAMJI CHOUDHARY,MUMBAI vs DCIT CENTRAL CIRCLE 4(2), MUMBAI
ITA 643/MUM/2026[2020-2021]Status: DisposedITAT MumbaiAY 2020-2021
NARSIRAM NATHRAMJI CHOUDHARY,MUMBAI vs DCIT CENTRAL CIRCLE 4(2), MUMBAI
ITA 642/MUM/2026[2019-2020]Status: DisposedITAT MumbaiAY 2019-2020
NARSIRAM NATHRAMJI CHOUDHARY,MUMBAI vs DCIT CENTRAL CIRCLE 4(2), MUMBAI
ITA 641/MUM/2026[2018-2019]Status: DisposedITAT MumbaiAY 2018-2019
NARSIRAM NATHRAMJI CHOUDHARY,MUMBAI vs DCIT CENTRAL CIRCLE 4(2), MUMBAI
ITA 640/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
NARSIRAM NATHRAMJI CHOUDHARY,MUMBAI vs DCIT CENTRAL CIRCLE 4(2), MUMBAI
ITA 639/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
NARSIRAM NATHRAMJI CHOUDHARY,MUMBAI vs DCIT CENTRAL CIRCLE 4(2), MUMBAI
ITA 638/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
DCIT-CC-4(2), MUMBAI, MUMBAI vs LERADEVI NATHARAMJI CHOUDHARY, MUMBAI
ITA 391/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
DCIT-CC-4(2), MUMBAI, MUMBAI vs MAFARI DEVI CHOUDHARY, MUMBAI
ITA 390/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
DCIT-CC-4(2),MUMBAI, MUMBAI vs NARSIRAM NATHARAMJI CHOUDHARY, MUMBAI
ITA 388/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
DCIT-CC-4(2), MUMBAI, MUMBAI vs NARSIRAM NATHARAMJI CHOUDHARY, MUMBAI
ITA 387/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
DCIT-CC-4(2), MUMBAI, MUMBAI vs NARSIRAM NATHARAMJI CHOUDHARY, MUMBAI
ITA 386/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
DCIT-CC-4(2),MUMBAI, MUMBAI vs NARSIRAM NATHARAMJI CHOUDHARY, MUMBAI
ITA 385/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
DCIT-CC-4(2),MUMBAI, MUMBAI vs NARSIRAM NATHARAMJI CHOUDHARY, MUMBAI
ITA 384/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
DCIT-CC-4(2), MUMBAI, MUMBAI vs NARSIRAM NATHARAMJI CHOUDHARY, MUMBAI
ITA 383/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
DCIT-CC-4(2),MUMBAI, MUMBAI vs NARSIRAM NATHARAMJI CHOUDHARY, MUMBAI
ITA 382/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
DCIT-CC-4(2),MUMBAI, MUMBAI vs SUREKHA VIJAY MAHAJAN, MUMBAI
ITA 1010/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
BHAMA SHAH SARSWATI SHISHU VIDYA MANDIR, BARHI,BARHI vs ITO, EXEMPTION WARD, HAZARIBAGH, HAZARIBAGH
ITA 344/RAN/2026[2016-17]Status: DisposedITAT SuratAY 2016-17
RENU KUMARI,ECC FLAT vs ITO WARD 1(1), JAMSHEDPUR
ITA 19/RAN/2026[2018-2019]Status: DisposedITAT SuratAY 2018-2019
DHANESHWAR MANDAL,ADITYAPUR vs ITO WARD 3(1), OFFICE ROAD
ITA 131/RAN/2026[2018-19]Status: DisposedITAT SuratAY 2018-19
BALVINDER SINGH,JAMHEDPUR vs INCOME TAX OFFICER WARD 1(3), JAMSHEDPUR
ITA 254/RAN/2024[2011-12]Status: DisposedITAT SuratAY 2011-12
PRAKASH DAYARAM CHANDNANI,RAJKOT vs ITO WARD 2(1)(1), RAJKOT , RAJKOT
ITA 927/RJT/2026[2019-20]Status: DisposedITAT RajkotAY 2019-20
VALJIBHAI HARJIBHAI VAGHASIYA,SURAT vs DCIT, CIRCLE 1(3), SURAT
ITA 1468/SRT/2025[2015-16]Status: DisposedITAT SuratAY 2015-16