Recent Judgments
Latest ITAT tax tribunal orders across all benches.(358,351 total)
HOUSING DEVELOPMENT AND INFRASTRUCTURE LIMITED,MUMBAI vs DCIT, CENTRAL CIRCLE 5(4), MUMBAI
ITA 5910/MUM/2026[2019-2020]Status: DisposedITAT MumbaiAY 2019-2020
HOUSING DEVELOPMENT AND INFRASTRUCTURE LIMITED,MUMBAI vs DCIT, CENTRAL CIRCLE 5(4), MUMBAI
ITA 5909/MUM/2026[2019-2020]Status: DisposedITAT MumbaiAY 2019-2020
HOUSING DEVELOPMENT AND INFRASTRUCTURE LIMITED,MUMBAI vs DCIT, CENTRAL CIRCLE 5(4), MUMBAI
ITA 5908/MUM/2026[2018-2019]Status: DisposedITAT MumbaiAY 2018-2019
HOUSING DEVELOPMENT AND INFRASTRUCTURE LIMITED,MUMBAI vs DCIT, CENTRAL CIRCLE 5(4) , MUMBAI
ITA 5907/MUM/2026[2018-2019]Status: DisposedITAT MumbaiAY 2018-2019
MOHANKUMAR SHRIRAMSWARUP SAHU,ULHASNAGAR vs THE INCOME TAX OFFICER, WARD-3(2), KALYAN, KALYAN
ITA 3525/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
STAR RISING AVIATION 13 LIMITED,IRELAND vs ASSISTANT COMMISSIONER OF INCOME-TAX (INTERNATIONAL TAXATION), CIRCLE 4(2)(2), MUMBAI, MUMBAI
ITA 1733/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
MOHAMED NAGUTHA MARAICAYAR,CUDDALORE vs ITO, WARD-2,, CUDDALORE
ITA 772/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
J SELVAKUMAR,CHENNAI vs DCIT, NCW-10, NCC
ITA 4545/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
ARAVANAIPPU,VELLORE vs CIT(E), CHENNAI
ITA 2105/CHNY/2026[2026-27]Status: DisposedITAT ChennaiAY 2026-27
ARAVANAIPPU,VELLORE vs CIT(E), CHENNAI
ITA 2104/CHNY/2026[2026-27]Status: DisposedITAT ChennaiAY 2026-27
MADITSSIA FOUNDATION,MADURAI vs CIT(E), CHENNAI
ITA 2088/CHNY/2026[2026-27]Status: DisposedITAT ChennaiAY 2026-27
MATITSSIA FOUNDATION,MADURAI vs CIT(E), CHENNAI
ITA 2087/CHNY/2026[2025-26]Status: DisposedITAT ChennaiAY 2025-26
USHA ABHAYA,CHENNAI vs ACIT, NCC-7(1), CHENNAI
ITA 2243/CHNY/2024[2017-18]Status: DisposedITAT ChennaiAY 2017-18
SHIROMANI SANT BABA BALWANT SG MATA RANJIT KAUR MEM CHARITABLE TRUST,TANDA vs INCOME TAX OFFICER WARD-(EXEMPTION0, JALANDHAR
ITA 959/ASR/2026[2027-2028]Status: DisposedITAT AmritsarAY 2027-2028
CHANN GILL ROTARY ACL CHARITABLE TRUST,AMRITSAR vs INCOME TAX OFFICER WARD-( EXEMPTION), AMRITSAR
ITA 942/ASR/2026[2026-27]Status: DisposedITAT AmritsarAY 2026-27
SHIROMANI SANT BABA BALWANT SG MATA RANJIT KAUR MEM CHARITABLE TRUST,TANDA vs INCOME TAX OFFICER -WARD(EXEMPTION), JALANDHAR
ITA 927/ASR/2026[2027-2028]Status: DisposedITAT AmritsarAY 2027-2028
SATGURU RAM SINGH SATSANG CHARITABLE SOCIETY,MOGA vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
ITA 920/ASR/2026[2026-2027]Status: DisposedITAT AmritsarAY 2026-2027
SATGURU RAM SINGH SATSANG CHARITABLE SOCIETY,,MOGA vs COMMISSIONER OF INCOME TAX (T EXEMPTIONS ), CHANDIGARH
ITA 919/ASR/2026[2026-2027]Status: DisposedITAT AmritsarAY 2026-2027
BIBI KAULAN JI ASEES SANGAT NIWAS TRUST,AMRITSAR vs THE COMMISSIONER OF INCOME-TAX (EXEMPTIONS), CHANDIGARH
ITA 901/ASR/2026[2026-2027]Status: DisposedITAT AmritsarAY 2026-2027
BIBI KAULAN JI ASEES SANGAT NIWAS TRUST,AMRITSAR vs THE COMMISSIONER OF INCOME-TAX (EXEMPTIONS), CHANDIGARH
ITA 890/ASR/2026[2026-2027]Status: DisposedITAT AmritsarAY 2026-2027
SHRI BAWA LAL JI MAHARAJ CHARITABLE SOCIETY,DHIANPUR vs INCOME TAX OFFICER WARD-( EXEMPTION), AMRITSAR
ITA 700/ASR/2026[2026-27]Status: DisposedITAT AmritsarAY 2026-27
DAVINDRA EDUCATIONAL SOCIETY REGD,AMRITSAR vs INCOME TAX OFFICER WARD-(EXEMPTION), AMRITSAR
ITA 661/ASR/2026[2027-28 onwards]Status: DisposedITAT Amritsar
DERA LOH LANGAR GURUDWARA SOCIETY,HOSHIARPUR vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
ITA 652/ASR/2026[2026-27]Status: DisposedITAT AmritsarAY 2026-27
DAVINDRA EDUCATIONAL SOCIETY REGD,AMRITSAR vs INCOME TAX OFFICER WARD-(EXEMPTION), AMRITSAR
ITA 640/ASR/2026[2027-28]Status: DisposedITAT AmritsarAY 2027-28
QASMI TRUST,SRINAGAR vs INCOME TAX OFFICER WARD- (EXEMPTIONS), JAMMU
ITA 620/ASR/2026[2026-27]Status: DisposedITAT AmritsarAY 2026-27
ZAID BIN JAMEEL,JAMMU AND KASHMIR vs DC/ACIT. CENT, CIRCLE SRINAGAR, JAMMU AND KASHMIR
ITA 280/ASR/2026[2022-23]Status: DisposedITAT AmritsarAY 2022-23
SH. PARAS KUMAR CHHABRA S/O. SH. RAM PARKASH,AMRITSAR vs INCOME TAX OFFICER WARD-1(1), AMRITSAR
ITA 906/ASR/2025[2022-23]Status: DisposedITAT AmritsarAY 2022-23
RAKESH KUMAR,JALANDHAR vs INCOME TAX OFFICER, JALANDHAR
ITA 412/ASR/2024[2010-11]Status: DisposedITAT AmritsarAY 2010-11
RAKESH KUMAR,JALANDHAR vs ITO 1(3), JALANDHAR
ITA 410/ASR/2024[2009-10]Status: DisposedITAT AmritsarAY 2009-10
PANCHAYTI GAUSHALA BISHANDI ROAD,JAITU vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
ITA 192/ASR/2024[2023-24]Status: DisposedITAT AmritsarAY 2023-24
