Recent Judgments

Latest ITAT tax tribunal orders across all benches.(358,351 total)

HITESHKUMAR MOHANLAL DESAI,DAMAN vs THE ASSESSMENT UNIT, ITO, DAMAN WARD, DAMAN

ITA 962/SRT/2025[2018-19]Status: DisposedITAT RajkotAY 2018-19
29/9/2026

VALJIBHAI HARJIBHAI VAGHASIYA,SURAT vs DCIT, CIRCLE 1(3), SURAT

ITA 1468/SRT/2025[2015-16]Status: DisposedITAT RajkotAY 2015-16
29/9/2026

JAGDISHKUMAR CHHOTUBHAI GANDHI,MUMBAI vs ITO(INT.TAX), SURAT

ITA 245/SRT/2024[2017-18]Status: DisposedITAT RajkotAY 2017-18
29/9/2026

KANKARIYA FOUNDATION,JAIPUR vs EXEMPTION WARD 1, JAIPUR

ITA 578/JPR/2026[2025-26]Status: DisposedITAT CochinAY 2025-26
29/9/2026

KANKARIYA FOUNDATION,JAIPUR vs EXEMPTION WARD 1, JAIPUR

ITA 574/JPR/2026[2025-26]Status: DisposedITAT CochinAY 2025-26
29/9/2026

SRSL CHARITABLE TRUST,UDAIPUR vs CIT EXEMPTION, JAIPUR

ITA 55/JPR/2026[2026-27]Status: DisposedITAT CochinAY 2026-27
29/9/2026

DILIP WADHWANI,JAIPUR vs INCOME TAX OFFICER-WARD-3(1)-JU, JODHPUR

ITA 18/JPR/2026[2017-18]Status: DisposedITAT CochinAY 2017-18
29/9/2026

S R KALLA MEMORIAL CHARITABLE TRUST,JAIPUR vs ITO EXEMPTION, JAIPUR

ITA 1001/JPR/2026[2027-28]Status: DisposedITAT CochinAY 2027-28
29/9/2026

S R KALLA MEMORIAL CHARITABLE TRUST,JAIPUR vs ITO EXEMPTION, JAIPUR

ITA 1000/JPR/2026[2027-28]Status: DisposedITAT CochinAY 2027-28
29/9/2026

ASLAM KHAN,BHIWADI (ALWAR) vs ITO BHIWADI, BHIWADI

ITA 611/JPR/2025[2014-15]Status: DisposedITAT CochinAY 2014-15
29/9/2026

INCOME-TAX OFFICER, WARD-1(3), JAIPUR, NCRB, JAPUR vs M/S GIRDHAR JEWEELERS PRIVATE LIMITED, JAIPUR

ITA 1856/JPR/2025[2022-23]Status: DisposedITAT CochinAY 2022-23
29/9/2026

KANKARIYA FOUNDATION,JAIPUR vs EXEMPTION WARD 1, JAIPUR

ITA 578/JPR/2026[2025-26]Status: DisposedITAT IndoreAY 2025-26
29/9/2026

KANKARIYA FOUNDATION,JAIPUR vs EXEMPTION WARD 1, JAIPUR

ITA 574/JPR/2026[2025-26]Status: DisposedITAT IndoreAY 2025-26
29/9/2026

SRSL CHARITABLE TRUST,UDAIPUR vs CIT EXEMPTION, JAIPUR

ITA 55/JPR/2026[2026-27]Status: DisposedITAT IndoreAY 2026-27
29/9/2026

DILIP WADHWANI,JAIPUR vs INCOME TAX OFFICER-WARD-3(1)-JU, JODHPUR

ITA 18/JPR/2026[2017-18]Status: DisposedITAT IndoreAY 2017-18
29/9/2026

S R KALLA MEMORIAL CHARITABLE TRUST,JAIPUR vs ITO EXEMPTION, JAIPUR

ITA 1001/JPR/2026[2027-28]Status: DisposedITAT IndoreAY 2027-28
29/9/2026

S R KALLA MEMORIAL CHARITABLE TRUST,JAIPUR vs ITO EXEMPTION, JAIPUR

ITA 1000/JPR/2026[2027-28]Status: DisposedITAT IndoreAY 2027-28
29/9/2026

ASLAM KHAN,BHIWADI (ALWAR) vs ITO BHIWADI, BHIWADI

ITA 611/JPR/2025[2014-15]Status: DisposedITAT IndoreAY 2014-15
29/9/2026

INCOME-TAX OFFICER, WARD-1(3), JAIPUR, NCRB, JAPUR vs M/S GIRDHAR JEWEELERS PRIVATE LIMITED, JAIPUR

ITA 1856/JPR/2025[2022-23]Status: DisposedITAT IndoreAY 2022-23
29/9/2026

BHARATKUMAR G PATEL ,AHMEDABAD vs THE ITO WARD - 3(2)(1), AHMEDABAD

ITA 568/AHD/2026[2016-17]Status: DisposedITAT ChandigarhAY 2016-17
29/9/2026

MANISHKUMAR JAYANTILAL SONI,KAPADWANJ vs INCOME TAX OFFICER, WARD -1 , NADIAD., NADIAD.

ITA 558/AHD/2026[2012-13]Status: DisposedITAT ChandigarhAY 2012-13
29/9/2026

SHRI DASHA PALIVAL BRAHMAN GYATI TRUST,BHAVNAGAR vs THE CIT(EXEMPTION), AHMEDABAD

ITA 46/AHD/2026[NA]Status: DisposedITAT Chandigarh
29/9/2026

SHRI DASHA PALIVAL BRAHMAN GYATI TRUST,BHAVNAGAR vs THE CIT(EXEMPTION), AHMEDABAD

ITA 45/AHD/2026[NA]Status: DisposedITAT Chandigarh
29/9/2026

VANITA VISHRAM EDUCATION TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD

ITA 195/SRT/2026[NA]Status: DisposedITAT Surat
29/9/2026

LAXMINANDAN,HYDERABAD vs DCIT, CENTRAL CIRCLE-1(1), HYDERABAD

ITA 2276/HYD/2026[2015-16]Status: DisposedITAT HyderabadAY 2015-16
29/9/2026

VENKATARAMANAIAH SAVITHA,BENGALURU vs INCOME-TAX OFFICER, WARD-6(1)(1), BENGALURU

ITA 543/BANG/2026[2016-17]Status: DisposedITAT BangaloreAY 2016-17
29/9/2026

SRI SHARANA BASVESHWARA VIVIDDESHA SOUHARDHA SHASHAKARI NIYAMITHA,KUDLIGI vs INCOME TAX OFFICER, HOSPET

ITA 1424/BANG/2026[2018-2019]Status: DisposedITAT BangaloreAY 2018-2019
29/9/2026

NAVEEN CHANDRAKAR,HYDERABAD vs THE INCOME TAX OFFICER WARD 5(3)(1), BANGALORE, KARNATAKA

ITA 2751/BANG/2025[2019-20]Status: DisposedITAT BangaloreAY 2019-20
29/9/2026

HOUSING DEVELOPMENT AND INFRASTRUCTURE LIMITED,MUMBAI vs DCIT, CENTRAL CIRCLE 5(4), MUMBAI

ITA 5912/MUM/2026[2022-2023]Status: DisposedITAT MumbaiAY 2022-2023
29/9/2026

HOUSING DEVELOPMENT AND INFRASTRUCTURE LIMITED,MUMBAI vs DCIT, CENTRAL CIRCLE 5(4), MUMBAI

ITA 5911/MUM/2026[2021-2022]Status: DisposedITAT MumbaiAY 2021-2022
29/9/2026