Recent Judgments
Latest ITAT tax tribunal orders across all benches.(358,351 total)
KAIROSOFT AI SOLUTIONS LIMITED FORMERLY PANKAJ PIYUSH TRADE AND INVESTMENT LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 31 DELHI & ANR.
W.P.(C)/15667/2025ITAT Delhi
PREETI CHADHA vs INCOME TAX OFFICER, WARD 62(1), DELHI & ORS.
W.P.(C)-580/2024ITAT Delhi
RAJIV KUMAR RISHI & ORS. vs CENTRAL BOARD OF INDIRECT TAXES AND CUSTOMSCENTRAL BOARD OF INDIRECT TAXES AND CUSTOMS & ORS.
W.P.(C)-10083/2025ITAT Delhi
PRINCIPAL COMMISSIONER OF INCOME TAX SILIGURI vs BINOY AGARWAL
ITAT/209/2026ITAT Calcutta
YASH ENTERPRISES,THANE vs INCOME TAX OFFICER, WARD 2(4)/2(2), KALYAN, KALYAN
ITA 7453/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
ANUP KUMAR KHUNTIA,BHUBANESWAR vs DCIT,CIRCLE 1(1), BHUBANESWAR, BHUBANESWAR
ITA 737/CTK/2026[2020-2021]Status: DisposedITAT AllahabadAY 2020-2021
SANATAN PARIDA,CUTTACK vs ITO WARD 1(1), CUTTACK
ITA 736/CTK/2026[2014-15]Status: DisposedITAT AllahabadAY 2014-15
GOVINDHAN SANGARAYYA,THANJAVUR vs ITO WARD-1 KUMBAKONAM, KUMBAKONAM
ITA 642/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
CSI CHENNAI CHAPTER,CHENNAI vs CIT EXEMPTIONS, CHENNAI
ITA 2973/CHNY/2026[-]Status: DisposedITAT Chennai
INDIAN ASSOCIATION OF COLLEGES OF PHARMACY,CHENNAI vs CIT EXEMPTIONS, CHENNAI
ITA 2969/CHNY/2026[-]Status: DisposedITAT Chennai
INDIAN ASSOCIATION OF COLLEGES OF PHARMACHY,CHENNAI vs CIT EXEMPTIONS, CHENNAI
ITA 2968/CHNY/2026[-]Status: DisposedITAT Chennai
THEIVASIGAMANI JOTHIMURUGAN,VIRUDHUNAGAR vs ITO, WARD-1,, VIRUDHUNAGAR
ITA 2959/CHNY/2026[2011-12]Status: DisposedITAT ChennaiAY 2011-12
M/S. BROTHERS OF THE SACRED HEART OF JESUS,TIRUNELVELI vs ACIT, EXEMPTIONS,, COIMBATORE
ITA 1584/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs REVATHI READYMADES, CHENNAI
ITA 3041/CHNY/2025[2019-20]Status: DisposedITAT ChennaiAY 2019-20
SHRI MARUTI MANDIR JIRNODHAR SAMITI,MUMBAI vs CIT (EXAMPTIONS), MUMBAI
ITA 4779/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
SHRI MARUTI MANDIR JIRNODHAR SAMITI,MUMBAI vs CIT(EXAMPTIONS), MUMBAI
ITA 4778/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
GANESH MISHRA,ETAWAH vs INCOME TAX OFFICER,WARD2(2)(5)ETAWAH, ETAWAH
ITA 96/AGR/2026[2015-16]Status: DisposedITAT DehradunAY 2015-16
ATUL SHARMA,GWALIOR vs DCIT/ACIT-CIRCLE-1(1), GWALIOR
ITA 617/AGR/2026[2020-21]Status: DisposedITAT DehradunAY 2020-21
KASHMIRA RAJNIKANT DOSHI ,MUMBAI vs INCOME TAX OFFICER WARD 42(1)(3), MUMBAI
ITA 728/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
LADAM HOMES PRIVATE LIMITED,THANE vs ACIT, CIRCLE 1, THANE, THANE
ITA 5788/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
INCOME TAX OFFICER 1 2 1, MUMBAI vs LAND ENERGY & RESOURCES LIMITED, MUMBAI
ITA 3714/MUM/2026[2017]Status: DisposedITAT Mumbai
INCOME TAX OFFICER - 15(2)(1), MUMBAI, MUMBAI vs MARK BANGLES PVT. LTD., MUMBAI
ITA 3162/MUM/2026[2016]Status: DisposedITAT Mumbai
FARHAT SUHAIL SAYED MANSOORI ,BANDRA (W) vs DCIT-23(1), MUMBAI, LALBAUG, PAREL, MUMBAI
ITA 5766/MUM/2025[2010-11]Status: DisposedITAT MumbaiAY 2010-11
PRAKASH DAYARAM CHANDNANI,RAJKOT vs ITO WARD 2(1)(1), RAJKOT , RAJKOT
ITA 927/RJT/2026[2019-20]Status: DisposedITAT RaipurAY 2019-20
RAMESHBHAI GORDHANBHAI DUDHAGARA,RAJKOT vs INCOME TAX OFFICER, RAJKOT
ITA 738/RJT/2026[2017-18]Status: DisposedITAT RaipurAY 2017-18
KISHAN SUMNABHAI JIVRAJANI,RAJKOT vs INCOME TAX OFFICER 2(1)(1),, RAJKOT
ITA 687/RJT/2026[2021-2022]Status: DisposedITAT RaipurAY 2021-2022
HIMANSHUSINHJI JYOTENDRASINHJI JADEJA,GONDAL vs DCIT/ACIT CIRCLE-1(1), RKT, RAJKOT
ITA 325/RJT/2026[2018-19]Status: DisposedITAT RaipurAY 2018-19
KISHAN SUMNABHAI JIVRAJANI ,RAJKOT vs INCOME TAX OFFICER 2(1)(1),, RAJKOT
ITA 311/RJT/2026[2022-23]Status: DisposedITAT RaipurAY 2022-23
AMI INDUSTRIES,SURENDRANAGAR vs THE ITO WARD 1, SURENDRANAGAR, SURENDRANAGAR
ITA 148/RJT/2026[2017-18]Status: DisposedITAT RaipurAY 2017-18
VANITA VISHRAM EDUCATION TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 195/SRT/2026[NA]Status: DisposedITAT Rajkot