Recent Judgments

JYOTI YADAV,DELHI vs ITO WARD 2(2), GURGAON

HARBANS LAL DUA,NEW DELHI vs INCOME TAX OFFICER, NEW DELHI

ASHOK KUMAR MAHAJAN THROUGH L/H LOVESH MAHAJAN,DELHI vs ITO, WARD-49(1), DELHI

JUSBINDER KOUR ,UTTAR PRADESH vs ITO WARD 3 (1) (2) , MUZAFFARNAGAR

SANGEETA KESARWANI,DELHI vs DCIT CENTRAL CIRCLE-20, NEW DELHI

SSV ESTATES LLP,DELHI vs DCIT CC-20, NEW DELHI

SHAKTI SEWA SAMITI CHARITABLE TRUST,NEW DELHI vs CIT(EXEMPTION), DELHI

NITIN KATHURIA,HISAR vs DCIT CIRCLE, HISSAR, HISSAR

ACIT, NEW DELHI vs RAVI CONSTRUCTION PVT LTD, DELHI

DEUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs MAHARAJA AGARSAIN BUILDERS PRIVATE LIMITED, DELHI

DEPUTY COMMISSIONER OF INCOME TAX, JHANDEWALAN vs MAHARAJA AGARSAIN BUILDERS PRIVATE LIMITED, DELHI

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-16(1), C.R. BUILDING, IP ESTATE, NEW DELHI vs MARUTI SUZUKI INDIA LTD., PALAM GURGAON ROAD, HARYANA

A D REALBUILD PRIAVATE LIMITED,DELHI vs DCIT, CC-15, DELHI

SHRIGANESH KIRANA P LTD,DELHI vs ACIT, CC-32, DELHI

MARUTI SUZUKI INDIA LTD,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 16(1), DELHI, DELHI

TRICOLUR EDUCATION FOUNDATION,DELHI vs PCIT CENTRAL, DELHI -

TIRCOLOUR EDUCTION FOUNDATION,DELHI vs PCIT (CENTRAL), DELHI -

SHYAM SUNDER,BALLABGARH vs ITO, WARD 2(3), WARD

SHYAM SUNDER,BALLABGARH vs ITO, WARD 2(3), FARIDABAD

SHYAM SUNDER,BALLABGARH vs ITO, WARD 2(3), FARIDABAD

SHYAM SUNDER,BALLABGARH vs ITO, WARD 2(3), FARIDABAD

SINDHU FARMS PVT LTD,GURUGRAM vs DCIT, ROHTAK

MITSUBISHI ELECTRIC EUROPE B.V.,NETHERLANDS vs ASSISTANT COMMISSIONER OF INCOME TAX, NEW DELHI

PURSHOTAM KUMAR HISSARIA vs ASSISTANT COMMISSIONER OF INCOME TAX

RAMAKRISHNA ELECTRO COMPONENTS PRIVATE LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 19 1 DELHI & ORS.

PR. COMMISSIONER OF INCOME TAX (CENTRAL)-3, NEW DELHI vs OLIVE OVERSEAS PRIVATE LIMITED

JAI HIND SINDHU EDUCATION TRUST AND ORS vs THE STATE OF MAHARASHTRA AND ORS

NAF INDIA HOLDINGS LTD vs DEPUTY COMMISSIONER OF INCOME TAX

HON'BLE DR. JUSTICE ADITI CHOUDHARY,HON'BLE MR. JUSTICE DINESH MEHTA

KAIROSOFT AI SOLUTIONS LIMITED FORMERLY PANKAJ PIYUSH TRADE AND INVESTMENT LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 31 DELHI & ANR.

HON'BLE DR. JUSTICE ADITI CHOUDHARY,HON'BLE MR. JUSTICE DINESH MEHTA

TURNITIN INDIA PRIVATE LIMITED (FORMERLY KNOWN AS TURNIT INDIA EDUCATION PRIVATE LIMITED vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 25(1) DELHI

HON'BLE DR. JUSTICE ADITI CHOUDHARY,HON'BLE MR. JUSTICE DINESH MEHTA