Recent Judgments
Latest ITAT tax tribunal orders across all benches.(358,351 total)
KAMMAVARI SANGHAM (REGD), BENGALURU,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTION), CIRCLE-1, BENGALURU, BENGALURU
ITA 1181/BANG/2026[2015-16]Status: DisposedITAT BangaloreAY 2015-16
K R NAGARA TALUKU VASAVI SHIKSHANA SAMSTHE MYSORE,MYSORE vs INCOME-TAX OFFICER, WARD - 2(4), MYSORE
ITA 1134/BANG/2026[2018 - 2019]Status: DisposedITAT Bangalore
K R NAGARA TALUKU VASAVI SHIKSHANA SAMSTHE MYSORE,MYSORE vs INCOME-TAX OFFICER, WARD - 2(4), MYSORE, MYSORE
ITA 1133/BANG/2026[2018-2019]Status: DisposedITAT BangaloreAY 2018-2019
K R NAGARA TALUKU VASAVI SHIKSHANA SAMSTHE MYSORE,MYSORE vs INCOME-TAX OFFICER, WARD - 2(4), MYSORE, MYSORE
ITA 1132/BANG/2026[2018 - 2019]Status: DisposedITAT Bangalore
PRIMARY AGRICULTURAL CREDIT CO-OPERATIVE SOCIETY R HALLARE ,MYSORE vs INCOME TAX OFFICER, WARD-1, CHAMARAJANAGAR
ITA 3112/BANG/2025[2019-20]Status: DisposedITAT BangaloreAY 2019-20
VANITHA,MYSURU vs INCOME TAX OFFICER, WARD 1, , CHAMARAJANAGARA
ITA 2828/BANG/2025[2016-17]Status: DisposedITAT BangaloreAY 2016-17
BABULAL GIRIDHARLAL JAIN,HOSPET vs INCOME TAX OFFICER, WARD-1 & TPS, HOSPET
ITA 227/BANG/2025[2012-13]Status: DisposedITAT BangaloreAY 2012-13
BABULAL GIRIDHARLAL JAIN,HOSPET vs INCOME TAX OFFICER, WARD-1 & TPS, HOSPET
ITA 1955/BANG/2025[2013-14]Status: DisposedITAT BangaloreAY 2013-14
MANJUNATHA,BENGALURU vs DCIT, CENTRAL CIRCLE-1(4), BENGALURU
ITA 1731/BANG/2025[2013-14]Status: DisposedITAT BangaloreAY 2013-14
PRATHAMIKA KRUSHI PATTINA SAHAKAR SANGHA NIYAMIT SAVANAHALLI,VIJAYAPURA vs INCOME TAX OFFICER, WARD-1 AND TPS, VIJAYAPURA
ITA 1722/BANG/2025[2016-17]Status: DisposedITAT BangaloreAY 2016-17
SMT SHARADA LR OF LATE MUTTEGERE JAVAREGOWDA APPAJJI,BHADRAVATHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1(4), BENGALURU, BENGALURU
ITA 1312/BANG/2025[2019-20]Status: DisposedITAT BangaloreAY 2019-20
MUMBAI MARATHI GRANTHASANGRAHALAYA,MUMBAI vs CIT(EXEMPTIONS), MUMBAI, MUMBAI
ITA 6413/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
DOSSA CHEMICALS P LTD,MUMBAI vs ITO/DC/AC, MUMBAI
ITA 5735/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
HEENA SIDHU FOUNDATION FOR SPORTS,GOREGAON WEST vs CIT (EXEMPTIONS), MUMBAI
ITA 4763/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
CYQUREX SYSTEMS PRIVATE LIMITED,MUMBAI vs DCIT CENTRAL CIRCLE 2(3), MUMBAI
ITA 4637/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
CYQUREX SYSTEMS PRIVATE LIMITED,MUMBAI vs DCIT, CENTRAL CIRCLE - 2(3), MUMBAI
ITA 3499/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
CYQUREX SYSTEMS PRIVATE LIMITED ,MUMBAI vs DCIT, CENTRAL CIRCLE -2(3), MUMBAI
ITA 297/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
GANESH CONSTRUCTION COMPANY,MUMBAI vs ITO 22(1)(1), MUMBAI
ITA 2846/MUM/2026[2009-10]Status: DisposedITAT MumbaiAY 2009-10
PRAKASH PARMANAND NATHANI,MUMBAI vs ITO 20(2)(1), MUMBAI
ITA 22/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
MART OVERSEAS PRIVATE LIMITED ,MUMBAI vs ITO WARD 12(3)(1), MUMBAI
ITA 1925/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
INCOME TAX OFFICER 19(2)(2), MUMBAI vs MUKESH KUMAR KANAIYALAL SHAH, MUMBAI
ITA 5929/MUM/2025[2018-19]Status: DisposedITAT MumbaiAY 2018-19
ACIT, MUMBAI vs IMP POWERS LIMITED, MUMBAI
ITA 4982/MUM/2025[2012-13]Status: DisposedITAT MumbaiAY 2012-13
SHANTI DEVI,DELHI vs ITO WARD 44(4), DELHI
ITA 8291/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
ANJU LAMBA,DELHI vs THE ASSESSMENT UNIT, E-ASSESSMENT
ITA 7657/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
INCOME TAX OFFICER, HISAR vs VINEET MAINI, HISAR
ITA 6696/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
SANJEEV KUMAR KHATRI,HARYANA vs ITO WARD 2(3), HARYANA
ITA 6680/DEL/2026[2007-08]Status: DisposedITAT DelhiAY 2007-08
MOHD SHAMIM,DELHI vs ITO, WARD 48(1), DELHI
ITA 6659/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
SANMATI METALS,NAHAN vs DCIT, CENTRAL CIRCLE 1, DELHI, DELHI
ITA 5156/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
RISHABH AGARWAL,MEERUT vs DCIT CENTRAL CIRCLE MEERUT, MEERUT
ITA 5154/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
SANDEEP GULATI,EAST DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI
ITA 5134/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21