Recent Judgments

Latest ITAT tax tribunal orders across all benches.(358,351 total)

MULCHAND RAMKISHAN LADDHA,PUNE vs INCOME TAX OFFICER (TDS-2), PUNE

ITA 874/PUN/2026[2013-14]Status: DisposedITAT PuneAY 2013-14
30/9/2026

URUN VIVIDH KARYAKARI VIKAS SOCIETY,WALWA vs ITO WD-5, SANGLI

ITA 472/PUN/2026[2019-20]Status: DisposedITAT PuneAY 2019-20
30/9/2026

BHULAKSHMI SRINIVASARAO TULASI,PUNE vs ITO, PRATYAKSHAKAR BHAVAN, AKURDI PUNE

ITA 28/PUN/2026[2020-21]Status: DisposedITAT PuneAY 2020-21
30/9/2026

SHRI GAJANAN NAGARI SAHAKARI PAT SANSTHA LIMITED,KOLHAPUR vs ITO WD-2(1) , KOLHAPUR

ITA 2768/PUN/2026[2018-19]Status: DisposedITAT PuneAY 2018-19
30/9/2026

VAKIL NAGARI SAHAKARI PATSANSTHA LIMITED ,OSMANABAD vs ITO, WARD - 1, LATUR, LATUR

ITA 2711/PUN/2026[2022 - 2023]Status: DisposedITAT Pune
30/9/2026

KULKARNI JAGADISH,BALLARI vs INCOME TAX OFFICER, BANGALORU

ITA 1643/PUN/2026[2021-22]Status: DisposedITAT PuneAY 2021-22
30/9/2026

KULKARNI JAGADISH,BALLARI vs INCOME TAX OFFICE, BANGALORU

ITA 1642/PUN/2026[2020-21]Status: DisposedITAT PuneAY 2020-21
30/9/2026

TARANGAN PARK SAHAKARI GRUHARACHANA SANSTHA MARYADIT,PUNE vs INCOME TAX OFFICER WARD 3(3) PUNE, PUNE

ITA 1451/PUN/2026[2014-15]Status: DisposedITAT PuneAY 2014-15
30/9/2026

CHOPDA MERCHANT CO-OPERATIVE CREDIT SOCIETY LTD,JALGAON vs DY. CIT CIRCLE 2, JALGAON

ITA 3353/PUN/2025[2011-12]Status: DisposedITAT PuneAY 2011-12
30/9/2026

CHOPDA MERCHANT CO-OPERATIVE CREDIT SOCIETY LIMITED,PUNE vs DY. CIT, CIRCLE 2, JALGAON

ITA 3352/PUN/2025[2013-14]Status: DisposedITAT PuneAY 2013-14
30/9/2026

SUDHEER KUMAR KATTA,NANDIGAMA vs ITO, WARD -1, ONGOLE

ITA 2405/HYD/2025[2018-19]Status: DisposedITAT HyderabadAY 2018-19
30/9/2026

KLSR INFRATECH LIMITED,HYDERABAD vs DCIT, CENTRAL CIRCLE-1(2), HYDERABAD

ITA 2323/HYD/2025[2016-17]Status: DisposedITAT HyderabadAY 2016-17
30/9/2026

KLSR INFRATECH LIMITED,HYDERABAD vs DCIT, CENTRAL CIRCLE-1(2), HYDERABAD

ITA 2322/HYD/2025[2015-16]Status: DisposedITAT HyderabadAY 2015-16
30/9/2026

KLSR INFRATECH LIMITED,HYDERABAD vs DCIT, CENTRAL CIRCLE-1(2), HYDERABAD

ITA 2321/HYD/2025[2015-16]Status: DisposedITAT HyderabadAY 2015-16
30/9/2026

KLSR INFRATECH LIMITED,HYDERABAD vs DCIT, CENTTRAL CIRCLE-1(2), HYDERABAD

ITA 1811/HYD/2025[2020-21]Status: DisposedITAT HyderabadAY 2020-21
30/9/2026

KLSR INFRATECH LIMITED,HYDERABAD vs DCIT, CENTRAL CIRCLE-1(2), HYDERABAD

ITA 1810/HYD/2025[2019-20]Status: DisposedITAT HyderabadAY 2019-20
30/9/2026

KLSR INFRATECH LIMITED,HYDERABAD vs DCIT, CENTRAL CIRCLE-1(2), HYDERABAD

ITA 1809/HYD/2025[2018-19]Status: DisposedITAT HyderabadAY 2018-19
30/9/2026

KLSR INFRATECH LIMITED,HYDERABAD vs DCIT, CENTRAL CIRCLE-1(2), HYDERABAD

ITA 1808/HYD/2025[2017-18]Status: DisposedITAT HyderabadAY 2017-18
30/9/2026

DEBDEEP COMMERCIAL PVT. LTD.,KOLKATA vs I.T.O., WARD - 11(1), KOLKATA

ITA 1386/KOL/2026[2023-2024]Status: DisposedITAT KolkataAY 2023-2024
30/9/2026

FAIZ ALA FAIZI,BANGALORE vs I.T.O., WARD - 54(2), KOLKATA

ITA 1374/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
30/9/2026

SUBHLABH DEALCOMM PVT. LTD.,KOLKATA vs I.T.O., WARD - 5(1), KOLKATA

ITA 2721/KOL/2025[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
30/9/2026

SURENDRA KUMAR,MAHARASHTRA vs INCOME TAX OFFICER, WARD 4(2)(1), BANGALORE, BENGALURU

ITA 655/BANG/2026[2019-20]Status: DisposedITAT BangaloreAY 2019-20
30/9/2026

SHRI PRABHULINGESHWAR SOUHARDA PATTINA SAHAKARI SANGHA NIYAMIT,JAMAKHANDI,JAMAKHANDI vs ITO WARD-2,BAGALKOT, BAGALKOT

ITA 621/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
30/9/2026

RED APPLE KITCHEN CONSULTANCY PRIVATE LIMITED,BENGALURU vs THE DEPUTY/ ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 5(1)(1), BENGALURU, BENGALURU

ITA 620/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
30/9/2026

N P BHASKAR REDDY(HUF),BENGALURU vs DEPUTY COMMISSIONER OF INCOMETAX, CIRCLE 4(1)(1), BENGALURU

ITA 2818/BANG/2026[2014-15]Status: DisposedITAT BangaloreAY 2014-15
30/9/2026

HANK NUNN INSTITUTE,BENGALURU vs ITO EXEMPTION WARD 1, BENGALURU

ITA 2082/BANG/2026[2026-27]Status: DisposedITAT BangaloreAY 2026-27
30/9/2026

HANK NUNN INSTITUTE,BENGALURU vs ITO EXEMPTIONWARD 1 BLR, BENGALURU

ITA 2081/BANG/2026[2026-27]Status: DisposedITAT BangaloreAY 2026-27
30/9/2026

MARADI JAGADEESHA,HOSAPETE vs INCOME TAX OFFICER, WARD-1 & TPS, HOSAPETE

ITA 174/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
30/9/2026

YESLUR GANGADHARAPPA VASANTH KUMAR,BANGALORE vs INCOME TAX OFFICER WARD 5(3)(5), BANGALORE

ITA 1575/BANG/2026[2011-12]Status: DisposedITAT BangaloreAY 2011-12
30/9/2026

JAYANTH,MYSURU vs ITO WARD-2(4), MYSURU

ITA 1512/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
30/9/2026