Recent Judgments
Latest ITAT tax tribunal orders across all benches.(358,351 total)
NATHU KA FOUNDATION,JAIPUR vs CIT (EXEMPTION), JAIPUR, JAIPUR
ITA 1212/JPR/2026[2026-27]Status: DisposedITAT JaipurAY 2026-27
ITO(EXEMPTION), WARD, JAIPUR, JAIPUR vs RAJ RISHI BHARTIHARI MATSYA UNIVERSITY ALWAR, ALWAR
ITA 1167/JPR/2026[2018-19]Status: DisposedITAT JaipurAY 2018-19
SHRI DIGAMBER JAIN MANDIR SAMITI,KOTA vs CIT EXEMPTION, JAIPUR
ITA 1043/JPR/2026[2026-27]Status: DisposedITAT JaipurAY 2026-27
SHRI SHRI 108 SHRI MAHARAJ HARIDAS PRANYAS,JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
ITA 1042/JPR/2026[2026-27]Status: DisposedITAT JaipurAY 2026-27
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, AJMER, AJMER vs AVADHESH PAREEK, AJMER
ITA 1904/JPR/2025[2019-20]Status: DisposedITAT JaipurAY 2019-20
INCOME TAX OFFICER WARD-1, BEAWAR, BEAWAR vs ANKIT GARG, DIGGI MOHALLA BEAWAR
ITA 1887/JPR/2025[2019]Status: DisposedITAT Jaipur
M/S PRASHANT FRUIT COMPANY,ALWAR vs ITO, WARD-1(1), ALWAR, ALWAR
ITA 1557/JPR/2025[2018-19]Status: DisposedITAT JaipurAY 2018-19
M/S PRASHANT FRUIT COMPANY,ALWAR vs ITO, WARD-1(1), ALWAR, ALWAR
ITA 1549/JPR/2025[2019-20]Status: DisposedITAT JaipurAY 2019-20
SHREE BALAJI EDUCATIONAL AND WELFARE TRUST ,PALWAL vs CIT(E), CHANDIGARH
ITA 946/CHANDI/2026[2025-26]Status: DisposedITAT ChandigarhAY 2025-26
SHREE BALAJI EDUCATIONAL AND WELFARE TRUST ,PALWAL vs CIT(E), CHANDIGARH
ITA 945/CHANDI/2026[2025-26]Status: DisposedITAT ChandigarhAY 2025-26
KRUNAL BHARAT BHA vs AR,AHMEDABADVS.THE INCOME TAX OFFICER WARD2(1)(2), AHMEDABAD
ITA 332/AHD/2026[2015-16]Status: DisposedITAT AhmedabadAY 2015-16
RAJ CONSTRUCTION,VADODARA vs THE ITO, WARD TDS-2, VADODARA
ITA 327/AHD/2026[2018-19]Status: DisposedITAT AhmedabadAY 2018-19
BHAVESH RAMESHBHAI PATEL,NARODA vs ASST. UNIT. INCOME TAX DEPT. (PRESENT JURI. - ITO, WARD 7(2)(1) AHMEDABAD), VEJALPUR
ITA 321/AHD/2026[2019-20]Status: DisposedITAT AhmedabadAY 2019-20
MUSCULO SKELETAL ONCOLOGY SOCIETY,AHMEDABAD vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD
ITA 2768/AHD/2026[2026-27]Status: DisposedITAT AhmedabadAY 2026-27
CHANDRAP PRABHUJI DERASAR BADARKHA,AHMEDABAD vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD
ITA 2597/AHD/2026[NA]Status: DisposedITAT Ahmedabad
JAPAN RAJNIKANT GANDHI,AHMEDABAD vs WARD 1, INTERNATION TAXATION, AHMEDABAD, AHMEDABAD
ITA 2530/AHD/2026[2016-17]Status: DisposedITAT AhmedabadAY 2016-17
JAPAN RAJNIKANT GANDHI,AHMEDABAD vs WARD 1, INTERNATION TAXATION, AHMEDABAD, AHMEDABAD
ITA 2529/AHD/2026[2016-17]Status: DisposedITAT AhmedabadAY 2016-17
SHREE SWAMINARAYAN MANDIR,ANAND vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 2522/AHD/2026[NA]Status: DisposedITAT Ahmedabad
ONTIC FINSERVE LIMITED,AHMEDABAD vs ITO WARD -3(1)(1), AHMEDABAD
ITA 1924/AHD/2026[2018-19]Status: DisposedITAT AhmedabadAY 2018-19
ABHISHEK JAYRAJ KARNANI,AHMEDABAD vs ITO, WARD 3(3)(1), AHMEDABAD, AHMEDABAD
ITA 1500/AHD/2026[2019-20]Status: DisposedITAT AhmedabadAY 2019-20
THAKORBHAI JAGDISHBHAI PATEL,PANCHMAHALS, GUJARAT vs INCOME TAX OFFICER, GODHRA, PANCHMAHALS
ITA 1248/AHD/2026[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
PUNDRIK RAVINDRABHAI TRIVEDI,AHMEDABAD vs THE ITO, WARD-3(3)(2), AHMEDABAD
ITA 39/AHD/2025[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
PUNDRIK RAVINDRABHAI TRIVEDI,AHMEDABAD vs THE ITO, WARD-3(3)(2), AHMEDABAD
ITA 38/AHD/2025[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
PUNDRIK RAVINDRABHAI TRIVEDI,AHMEDABAD vs THE ITO, WARD-3(3)(2), AHMEDABAD
ITA 37/AHD/2025[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
PUNDRIK RAVINDRABHAI TRIVEDI,AHMEDABAD vs THE ITO, WARD-3(3)(2), AHMEDABAD
ITA 36/AHD/2025[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
JIGARKUMAR CHAMPAKLAL INAMDAR,VADODARA vs INCOME TAX OFFICER, WARD 1(3)(1), VADODARA
ITA 2589/AHD/2025[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
NAGRI EYE RESEARCH FOUNDATION,AHMEDABAD vs THE CIT(EXEMPTION), AHMEDABAD
ITA 2317/AHD/2025[NA]Status: DisposedITAT Ahmedabad
FAISAL IQBAL MISTRY,VADODARA vs THE ITO, WARD-1(2)(1), VADODARA
ITA 2130/AHD/2025[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
NAGRI EYE RESEARCH FOUNDATION,AHMEDABAD vs THE CIT (EXEMPTION), AHMEDABAD
ITA 1661/AHD/2025[NA]Status: DisposedITAT Ahmedabad
PUNDRIK RAVINDRABHAI TRIVEDI,AHMEDABAD vs THE ITO, WARD-3(3)(2), AHMEDABAD
ITA 155/AHD/2025[2016-17]Status: DisposedITAT AhmedabadAY 2016-17
