Recent Judgments

Latest ITAT tax tribunal orders across all benches.(358,351 total)

PATSON FOODS INDIA PVT LTD.,NA vs ARIVS.PRINCIPAL COMMISSIONER OF INCOME TAX, VALSAD

ITA 157/SRT/2026[2022-23]Status: DisposedITAT SuratAY 2022-23
30/9/2026

SATISHKUMAR MANSINH BHURIA,BHARUCH vs ITO, WARD-1, AGARTALA, AGARTALA

ITA 190/GTY/2026[2022-23]Status: DisposedITAT GuwahatiAY 2022-23
30/9/2026

DEBARAJ SAHOO,GANJAM vs THE INCOME TAX OFFICER, WARD-1, BERHAMPUR, BERHAMPUR

ITA 177/CTK/2026[2017-18]Status: DisposedITAT CuttackAY 2017-18
30/9/2026

ARUNA DEVI,PATNA vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT/ITO WARD 4(1), PATNA, PATNA

ITA 69/PAT/2026[2016-17]Status: DisposedITAT PatnaAY 2016-17
30/9/2026

ACIT, CIRCLE-4, PATNA vs AMIT KUMAR SINGH, PATNA

ITA 95/PAT/2020[2015-16]Status: DisposedITAT PatnaAY 2015-16
30/9/2026

DCIT CIRCLE-4, PATNA vs AMIT KUMAR SINGH, PATNA

ITA 88/PAT/2020[2017-18]Status: DisposedITAT PatnaAY 2017-18
30/9/2026

VYANKTESH MANDIR TRUST COMMITTEE,INDORE vs ITO EXEMPTION, EXEMPTION WARD INDORE

ITA 823/IND/2026[-]Status: DisposedITAT Indore
30/9/2026

DAULATRAM ENGINEERING SERVICES PVT LTD,MANDIDEEP vs JCIT RANGE-2, BHOPAL

ITA 1052/IND/2025[2009-10]Status: DisposedITAT IndoreAY 2009-10
30/9/2026

ABHAY KUMAR JAIN,INDORE vs INCOME TAX OFFICER-3(2), INDORE

ITA 1031/IND/2025[2017-18]Status: DisposedITAT IndoreAY 2017-18
30/9/2026

MAHAVIR INTER NATIONAL CO,RAJASTHAN vs EXEMPTION WARD 1, JAIPUR, JAIPUR

ITA 971/JPR/2026[2025-26]Status: DisposedITAT JaipurAY 2025-26
30/9/2026

MAHAVIR INTER NATIONAL CO,ALWAR vs EXEMPTION WARD 1, JAIPUR, JAIPUR

ITA 966/JPR/2026[2025-26]Status: DisposedITAT JaipurAY 2025-26
30/9/2026

BEST INDIA BUSINESS PROMOTION CENTRE,JAIPUR vs CIT EXEMPTION, JAIPUR

ITA 717/JPR/2026[2026-27]Status: DisposedITAT JaipurAY 2026-27
30/9/2026

HUMAN HELP CHARITABLE TRUST,SIKAR vs COMMISSIONER OF INCOME TAX (EXEMPTION), JAIPUR

ITA 703/JPR/2026[2025-26]Status: DisposedITAT JaipurAY 2025-26
30/9/2026

SOMDUTT DEEDWANIA CHARITABLE SANSTHAN, BHILWARA,JODHPUR vs CIT EXEMPTION, JAIPUR, JAIPUR

ITA 700/JPR/2026[2026-27]Status: DisposedITAT JaipurAY 2026-27
30/9/2026

SHRI SHANKHEWAR PARASHVANATH JAIN SHWETAMBER MANDIR SANSTHAN, BHILWARA,JODHPUR vs CIT EXEMPTION, JAIPUR, JAIPUR

ITA 699/JPR/2026[2026-27]Status: DisposedITAT JaipurAY 2026-27
30/9/2026

CURIO CHILDRENS THEATRE AND PERFORMING ART SOCIETY,JAIPUR vs THE COMMISSIONER OF INCOME-TAX (EXEMPTION), JAIPUR

ITA 685/JPR/2026[2025-26]Status: DisposedITAT JaipurAY 2025-26
30/9/2026

CURIO CHILDRENS THEATRE AND PERFORMING ART SOCIETY,JAIPUR vs THE COMMISSIONER OF INCOME-TAX (EXEMPTION), JAIPUR

ITA 684/JPR/2026[2025-26]Status: DisposedITAT JaipurAY 2025-26
30/9/2026

GURU BHAKTI KALYAN SAMITI,JAIPUR vs CIT(E), JAIPUR, JAIPUR

ITA 560/JPR/2026[NA]Status: DisposedITAT Jaipur
30/9/2026

GURU BHAKTI KALYAN SAMITI,JAIPUR vs CIT(E), JAIPUR, JAIPUR

ITA 559/JPR/2026[NA]Status: DisposedITAT Jaipur
30/9/2026

NIKHIL GUPTA FOUNDATION,JAIPUR vs CIT EXEMPTION , JAIPUR

ITA 42/JPR/2026[NA]Status: DisposedITAT Jaipur
30/9/2026

SHRI RAJARAM GHOSHALA,JODHPUR vs CIT EXEMPTION, JAIPUR

ITA 419/JPR/2026[NA]Status: DisposedITAT Jaipur
30/9/2026

SHRI RAJARAM GOSHALA,JODHPUR vs CIT EXEMPTION, JAIPUR

ITA 418/JPR/2026[NA]Status: DisposedITAT Jaipur
30/9/2026

SHRI 108 SUDHARM NANG AHINSA TRUST,JAIPUR vs CIT(E), JAIPUR, JAIPUR

ITA 372/JPR/2026[NA]Status: DisposedITAT Jaipur
30/9/2026

OM PRAKASH AGARWAL CHARITABLE FOUNDATION,JAIPUR vs CIT EXEMPTION, JAIPUR

ITA 1641/JPR/2026[2026-27]Status: DisposedITAT JaipurAY 2026-27
30/9/2026

NEURO SPINAL SERVICES AND RESEARCH SOCIETY OF RAJASTHAN,JAIPUR vs COMMISSIONER OF INCOME TAX, EXEMPTION, JAIPUR

ITA 1601/JPR/2026[2025-26]Status: DisposedITAT JaipurAY 2025-26
30/9/2026

SELF DEVELOPMENT INSTITUTE,JAIPUR vs CIT EXEMPTION, JAIPUR

ITA 1555/JPR/2026[2026-27]Status: DisposedITAT JaipurAY 2026-27
30/9/2026

BABA KHETNATH MAHILA SHIKSHA PARSAR SAMITTEE,ALWAR vs COMMISSIONER OF INCOME TAX EXEMPTION, JAIPUR

ITA 1522/JPR/2026[2026-27]Status: DisposedITAT JaipurAY 2026-27
30/9/2026

SAMUDAYIK KENDRA SUBHASH NAGAR PRABHAND SAMITI,JAIPUR vs COMMISSIONER OF INCOME TAX EXEMPTION , JAIPUR

ITA 1440/JPR/2026[2027-28]Status: DisposedITAT JaipurAY 2027-28
30/9/2026

NARAYNI DEVI GOVIND RAM TOSHNIWAL CHARITY TRUST,AJMER vs EXEMPTION WARD 1, JAIPUR

ITA 1214/JPR/2026[2026-27]Status: DisposedITAT JaipurAY 2026-27
30/9/2026

NARAYNI DEVI GOVIND RAM TOSHNIWAL CHARITY TRUST,AJMER vs EXEMPTION WARD 1, JAIPUR

ITA 1213/JPR/2026[2026-27]Status: DisposedITAT JaipurAY 2026-27
30/9/2026