Recent Judgments
Latest ITAT tax tribunal orders across all benches.(358,351 total)
DCIT CENTRAL CIRCLE 32, DELHI vs SEGMENTAL CONSULTING & INFRASTRUCTURE ADVISORY PVT. LTD., GURGAON
ITA 1383/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
DCIT CENTRAL CIRCLE 32, DELHI vs NIRMAL KUMAR SARDA, RAJASTHAN
ITA 1370/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, JHANDEWALAN, NEW DELHI vs RAMA KRISHNA JEWELLERS PRIVATE LIMITED, DELHI
ITA 1289/DEL/2026[2017-2018]Status: DisposedITAT DelhiAY 2017-2018
FIITJEE LIMITED,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE
ITA 9186/DEL/2025[2012-13]Status: DisposedITAT DelhiAY 2012-13
FIITJEE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE
ITA 9185/DEL/2025[2013-14]Status: DisposedITAT DelhiAY 2013-14
FIITJEE LIMITED,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE
ITA 9184/DEL/2025[2014-15]Status: DisposedITAT DelhiAY 2014-15
FIITJEE LIMITED,HAUZKHAS vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE
ITA 9101/DEL/2025[2016-17]Status: DisposedITAT DelhiAY 2016-17
ELCON IMPEX PVT. LTD.,DELHI vs ACIT, CIRCLE-9(2), DELHI
ITA 9068/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
POOJA SWAMI,GWALIOR vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, GWALIOR
ITA 625/AGR/2026[2018-19]Status: DisposedITAT AgraAY 2018-19
MEHBOOB KHAN, RAOSAR vs ASSESSING OFFICER ASHOK NAGAR, ASHOK NAGAR
ITA 621/AGR/2026[2014-15]Status: DisposedITAT AgraAY 2014-15
RAM SWAROOP,HATHRAS UTTAR PRADESH vs WARD 4(3)(4), HATHRAS, HATHRAS
ITA 601/AGR/2026[2020-21]Status: DisposedITAT AgraAY 2020-21
ARUN PRATAP SINGH KUSHWAH,GWALIOR vs INCOME TAX OFFICER,WARD 2(1),GWALIOR, GWALIOR
ITA 600/AGR/2026[2024-25]Status: DisposedITAT AgraAY 2024-25
RAJ KUMAR JAIN,KOTA vs ITO, 2(1)(2), AGRA, AGRA
ITA 522/AGR/2026[2018-19]Status: DisposedITAT AgraAY 2018-19
COOPRETIVE MARKETING SOCIETY LIMITED,ETAH vs WARD 4(3)(3), ETAH
ITA 518/AGR/2026[2015-16]Status: DisposedITAT AgraAY 2015-16
MUNNI DEVI,FIROZABAD vs ITO, WARD-2(2)(2), FIROZABAD
ITA 488/AGR/2026[2011-12]Status: DisposedITAT AgraAY 2011-12
SATISH CHANDRA HUF,MAINPURI vs INCOME TAX OFFICER, MAINPURI
ITA 400/AGR/2026[2017-18]Status: DisposedITAT AgraAY 2017-18
NEELAM SINGH,MATHURA vs ITO, WARD-1(3)(1), MATHURA
ITA 390/AGR/2026[2019-20]Status: DisposedITAT AgraAY 2019-20
SUKHVEER SINGH DHILOW,ASHOKNAGAR vs INCOME TAX OFFICER, ASHOK NAGAR
ITA 373/AGR/2026[2012-13]Status: DisposedITAT AgraAY 2012-13
TULSI INFRAHEIGHTS PRIVATE LIMITED,AGRA vs DCIT, CIRCLE-2(1)(1), AGRA
ITA 308/AGR/2026[2012-13]Status: DisposedITAT AgraAY 2012-13
GAUTAM KUMAR SINGH,ETAWAH vs ITO,WARD 2(2)(5), ETAWAH, ETAWAH
ITA 256/AGR/2026[2020-21]Status: DisposedITAT AgraAY 2020-21
CHARAN SINGH,ALIGARH vs INCOME TAX OFFICER 1(4), ALIGARH, ALIGARH
ITA 252/AGR/2026[2012-13]Status: DisposedITAT AgraAY 2012-13
AVINASH ARORA,GWALIOR vs INCOME TAX OFFICER 1(1), GWALIOR
ITA 221/AGR/2026[2020-21]Status: DisposedITAT AgraAY 2020-21
RAVI KUMAR JAIN,GURGAON vs JURSDICTIONAL ASSESSING OFFICER, WARD 1(1)(2), AGRA
ITA 210/AGR/2026[2017-18]Status: DisposedITAT AgraAY 2017-18
THE FEROZEPUR CENTRAL CO OPERATIVE BANK,FEROZEPUR vs DCIT CIRCLE III, FEROZEPUR
ITA 1029/ASR/2026[2012-2013]Status: DisposedITAT AmritsarAY 2012-2013
DAVINDER SINGH,MUKTSAR vs INCOME TAX OFFICER WARD-2(2), SRI MUKTSAR SAHIB
ITA 717/ASR/2025[2017-18]Status: DisposedITAT AmritsarAY 2017-18
SHRI MANDORANA VIVIDH KARYAKARI SAHKARI MANDLI LIMITED ,VERAVAL vs INCOME TAX OFFICER WARD-4, JND-VERAVAL
ITA 943/RJT/2026[2018-19]Status: DisposedITAT RajkotAY 2018-19
SHRI MANDORANA VIVIDH KARYAKARI SAHKARI MANDLI LIMITED ,MANODRANA vs INCOME TAX OFFICER WARD-4, JND-VERAVAL
ITA 912/RJT/2026[2019-20]Status: DisposedITAT RajkotAY 2019-20
MUKESHBHAI VITHALBHAI JAVIA ,RAJKOT vs ITO WARD 1(1)(1), RAJKOT, RAJKOT
ITA 649/RJT/2026[2020-21]Status: DisposedITAT RajkotAY 2020-21
MUKESHBHAI VITHALBHAI JAVIA ,RAJKOT vs ACIT/DCIT, CIRCLE 1(1), RAJKOT, RAJKOT
ITA 648/RJT/2026[2019-20]Status: DisposedITAT RajkotAY 2019-20
DAXA DEVABHAI KESHVALA,GOKULDARSHAN vs INCOMETAX OFFICER 2(10), OPP RAJPARK
ITA 1047/RJT/2026[2013-14]Status: DisposedITAT RajkotAY 2013-14