Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,147 total)
M/S.THE POONITHURASERVICE CO-OP BANK LTD,COCHIN vs THEADDIT(INTELLIGENCE), COCHIN
ITA 230/COCH/2017[2011-12-12-13&13-14]Status: DisposedITAT Cochin
ACE INDIA MEDICAL SYSTEM,JAIPUR vs ACIT, KOTA
ITA 394/JPR/2017[2008-09]Status: DisposedITAT JaipurAY 2008-09
SARAF EXPORT,CHURU vs ACIT, JHUNJHUNU
ITA 32/JPR/2017[2006-07]Status: DisposedITAT JaipurAY 2006-07
RAJESH MAHAWAR,JAIPUR vs ITO, ALWAR
ITA 564/JPR/2016[2011-12]Status: DisposedITAT JaipurAY 2011-12
NEERAJ PUROHIT,JAIPUR vs ACIT, JAIPUR
ITA 1037/JPR/2016[2013-14]Status: DisposedITAT JaipurAY 2013-14
ITO, BUNDI vs RAMESHWAR MEENA, BUNDI
ITA 470/JPR/2015[2011-12]Status: DisposedITAT JaipurAY 2011-12
BHIMA RAJ MEENA,JAIPUR vs ITO, JAIPUR
ITA 304/JPR/2015[2008-09]Status: DisposedITAT JaipurAY 2008-09
RAJESH BHATIA,JAIPUR vs ITO, JAIPUR
ITA 551/JPR/2014[2010-11]Status: DisposedITAT JaipurAY 2010-11
SRI SAI RAMAKRISHNA KARUTURI vs UNION OF INDIA
WP/22849/2017ITAT Karnataka
VINEET KOTHARI
The Commissioner of Income Tax (Central) vs K.V.Srinivasa Rao
ITTA/627/2017ITAT Telangana
CHALLA KODANDA RAM,C.V.NAGARJUNA REDDY
The Commissioner of Income Tax (Central) Hyderabad vs Smt.G.Venkata Lakshmi
ITTA/649/2017ITAT Telangana
CHALLA KODANDA RAM,C.V.NAGARJUNA REDDY
THE COMMISSIONER OF INCOME TAX-I, HYDERABAD vs M/S ANDHRA BANK, HYDERABAD
ITTA/439/2014ITAT Telangana
CHALLA KODANDA RAM,C.V.NAGARJUNA REDDY
The Principal Commissioner of Income Tax-2 vs M/s Indus Business System Ltd.
ITTA/409/2017ITAT Telangana
CHALLA KODANDA RAM,C.V.NAGARJUNA REDDY
PR. COMMISSIONER OF vs M/S RAMBUS CHIP TECHNOLOGIES (INDIA)
ITA/55/2016ITAT Karnataka
L.NARAYANA SWAMY (AG.CJ),P.S.DINESH KUMAR
M/S S & K GRAINS PROCESSING PVT. LTD.,BURDWAN vs ACIT, CIR-2, BURDWAN, BURDWAN
ITA 906/KOL/2017[2008-09]Status: DisposedITAT KolkataAY 2008-09
DEBASHISH CHATTERJEE,HOWRAH vs ITO, WARD 48(3), KOLKATA, KOLKATA
ITA 850/KOL/2017[2011-12]Status: DisposedITAT KolkataAY 2011-12
MANOJ KUMAR JHAJHARIA,KOLKATA vs ITO, WARD 35(4), KOLKATA, KOLKATA
ITA 555/KOL/2017[2013-14]Status: DisposedITAT KolkataAY 2013-14
DIPAK KUMAR DEY,HOOGHLY vs ITO, WARD 27(3), HALDIA, PURBA MEDINIPUR
ITA 545/KOL/2017[2010-11]Status: DisposedITAT KolkataAY 2010-11
SRI SWAPAN ADHIKARY,BURDWAN vs ITO,WARD 1(1),KOL., BURDWAN
ITA 335/KOL/2017[1803350]Status: DisposedITAT Kolkata
RAJDA POLYMERS,KOLKATA vs DCIT, CIR-36,KOLKATA, KOLKATA
ITA 333/KOL/2017[2013-14]Status: DisposedITAT KolkataAY 2013-14
THE BAKSARA CO-OPERATIVE CREDIT SOCIETY LTD.,HOWRAH vs ACIT, CIRCLE-48, KOLKATA, KOLKATA
ITA 195/KOL/2017[2012-13]Status: DisposedITAT KolkataAY 2012-13
M/S. ABC CONSULTANTS PVT. LTD.,KOLKATA vs ACIT, RANGE-3, KOLKATA, KOLKATA
ITA 1108/KOL/2017[2006-07]Status: DisposedITAT KolkataAY 2006-07
DCIT, CIR-6(1), KOLKATA, KOLKATA vs M/S DRP TRADING & INVESTMENTS PVT. LTD., KOLKATA
ITA 83/KOL/2016[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
GOVIND COMMERCIAL CO. LTD.,KOLKATA vs THE DCIT, CIR-7, KOLKATA, KOLKATA
ITA 60/KOL/2016[2010-11]Status: DisposedITAT KolkataAY 2010-11
SHRI DAVINDER PAL SINGH,KOLKATA vs DCIT, PORT BLAIR, A & N ISLANDS,
ITA 320/KOL/2016[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
M/S RYDAK SYNDICATE LTD.,KOLKATA vs ITO, WD-4(1), KOLKATA, KOLKATA
ITA 303/KOL/2016[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
S.R. BATLIBOI & CO. LLP,KOLKATA vs DCIT, CIRCLE - 22, KOLKATA, KOLKATA
ITA 264/KOL/2016[2006-07]Status: DisposedITAT KolkataAY 2006-07
PRASANTA K. BHATTACHARYA, HOOGHLY vs ITO, WARD-2(4), KOLKATA, HOOGHLY
ITA 2308/KOL/2016[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
DCIT, CIRCLE - 23, HOOGHLY, HOOGHLY vs M/S. MITRA REAL ESTATE PVT. LTD., KOLKATA
ITA 207/KOL/2016[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
DCIT, CIR-12(2), KOLKATA, KOLKATA vs M/S SIMPLEX PROJECTS LTD., KOLKATA
ITA 169/KOL/2016[2005-2006]Status: DisposedITAT KolkataAY 2005-2006
