The Principal Commissioner of Income Tax-2 vs. M/s Indus Business System Ltd.
ITTA/409/2017HC TelanganaHBHC01051700201708 November 2017Bench: CHALLA KODANDA RAM,C.V.NAGARJUNA REDDY15 pages
Cases cited in this judgment(3)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- LIC v. Escorts Ltd.58 and Vodafone 5846 citing1 SCC 264 · 1986
- 5 citing
- 2 SCC 3233 citing2 SCC 323 · 1974
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