Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,147 total)
AGRICULTURE INSURANCE COMPANY OF INDIA LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 5779/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
ACIT, NEW DELHI vs M/S EDUCOMP SOLUTIONS LTD, GURGAON
ITA 572/DEL/2015[2012-13]Status: DisposedITAT DelhiAY 2012-13
ACIT, NEW DELHI vs M/S EDUCOMP SOLUTIONS LTD, GURGAON
ITA 571/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
ACIT, NEW DELHI vs M/S EDUCOMP SOLUTIONS LTD, GURGAON
ITA 570/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
ACIT, NEW DELHI vs M/S EDUCOMP SOLUTIONS LTD, GURGAON
ITA 569/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
ACIT, NEW DELHI vs M/S EDUCOMP SOLUTIONS LTD, GURGAON
ITA 568/DEL/2015[2008-09]Status: DisposedITAT DelhiAY 2008-09
DCIT, NEW DELHI vs ISERVICES INDIA PVT. LTD., NEW DELHI
ITA 5371/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. TAYAL CONCAST (P) LTD.,MUZAFFARNAGAR vs ITO, MUZAFFARNAGAR
ITA 1145/DEL/2015[2000-01]Status: DisposedITAT DelhiAY 2000-01
SH. VIJAY LATHA JAIN,NEW DELHI vs JCIT, NEW DELHI
ITA 6952/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
ACIT, NEW DELHI vs M/S. HEADSTRONG SERVICE INDIA (P) LTD., NEW DELHI
ITA 6117/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. DHARAMPAL SATYAPAL SONS (P) LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 5919/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S. DHARAMPAL SATYAPAL SONS (P) LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 5918/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, GURGAON vs M/S. REGUS GURGAON METROPOLITAN BUSINESS CENTRE PVT. LTD., GURGAON
ITA 5107/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. VIAGRA TRADING CO. PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 3422/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
ASHWANI KAPOOR,NEW DELHI vs ITO, NEW DELHI
ITA 808/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, NEW DELHI vs M/S. PSB INDUSTRIES INDIA PVT. LTD., NEW DELHI
ITA 2967/DEL/2013[2004-05]Status: DisposedITAT DelhiAY 2004-05
M/S TAYAL CONCAST (P) LTD.,MUZAFFARNAGAR vs ITO, MUZAFFARNAGAR
ITA 2039/DEL/2013[2000-01]Status: DisposedITAT DelhiAY 2000-01
DCIT, NEW DELHI vs SH. SATNAM ARORA, NEW DELHI
ITA 1647/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
MARUTI SUZUKI INDIA LTD.,NEW DELHI vs ADDL. CIT, NEW DELHI
ITA 6021/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT, NEW DELHI vs SH. VIJAY BAHAL, GHAZIABAD
ITA 1855/DEL/2012[2007-08]Status: DisposedITAT DelhiAY 2007-08
DCIT, FARIDABAD vs M/S. MOON APARTMENTS PVT. LTD., NEW DELHI
ITA 5715/DEL/2011[2005-06]Status: DisposedITAT DelhiAY 2005-06
PSB INDUSTRIES (INDIA) PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 2005/DEL/2011[2005-06]Status: DisposedITAT DelhiAY 2005-06
PSB INDUSTRIES (INDIA) PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 2004/DEL/2011[2004-05]Status: DisposedITAT DelhiAY 2004-05
PSB INDUSTRIES (INDIA) PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 2003/DEL/2011[2003-04]Status: DisposedITAT DelhiAY 2003-04
PSB INDUSTRIES (INDIA) PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 2002/DEL/2011[2002-03]Status: DisposedITAT DelhiAY 2002-03
COMMISSIONER OF INCOME TAX vs ACCION TECHNICAL ADVISORS
ITA/178/2016ITAT Karnataka
L.NARAYANA SWAMY (AG.CJ),P.S.DINESH KUMAR
COMMISSIONER OF INCOME TAX vs ACCION TECHNICAL ADVISORS INDIA
ITA/177/2016ITAT Karnataka
L.NARAYANA SWAMY (AG.CJ),P.S.DINESH KUMAR
JAYA CHHEDA, LEGAL HEIR OF LATE HITESH S. BHAGAT vs THE ADDL.COMMISSIONER OF INCOME-TAX RANG-18(1)
ITXA/326/2015ITAT Bombay
M/S.MUTHOOT CHITTY FUND,KOZHENCHERRY vs THE DCIT, THIRUVALLA
ITA 496/COCH/2017[2001-02]Status: DisposedITAT CochinAY 2001-02
M/S.PALAKUZHA SERVICE CO-OP BANK LTD,ERNAKULAM vs THE JT DIRECTOR OF INCOME TAX (INTELLIGENCE), COCHIN
ITA 232/COCH/2017[2011-12-12-13&13-14]Status: DisposedITAT Cochin
