Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,147 total)
JAGRUTI G. METHA,MUMBAI vs ITO WD 3(5), KALYAN
ITA 6910/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
JOHN JAMES DSOUZA,MUMBAI vs ACIT 26(1), MUMBAI
ITA 6900/MUM/2016[2004-05]Status: DisposedITAT MumbaiAY 2004-05
KRISHNA CONCHEM PRODUCTS P. LTD,MUMBAI vs DCIT CEN CIR 6(3)(2), MUMBAI
ITA 6685/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
EVONIK CATALYSTS INDIA PVT. LTD. (ERSTWHILE MONARCH CATALYST PVT. LTD.),THANE vs ACIT CIR. 1, KALYAN, KALYAN
ITA 6429/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ACIT 3(2)(1), MUMBAI vs J M FINANCIAL VENTURES LTD, MUMBAI
ITA 6361/MUM/2016[20012-13]Status: DisposedITAT Mumbai
CHHAGANLAL S. MEHTA,MUMBAI vs ITO-19(1)(3), MUMBAI
ITA 6138/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO 12(3)(3), MUMBAI vs M.S. INFRAPROJECT P.LTD, MUMBAI
ITA 5607/MUM/2016[2009-10]Status: PendingITAT MumbaiAY 2009-10
ITO 6(1)(1), MUMBAI vs ADELWISE INVESTMENTS PVT. LTD., MUMBAI
ITA 5022/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ITO 3(1)(4), MUMBAI vs G.E. GLOBAL SOURCING INDIA P.LTD, MUMBAI
ITA 4194/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
CAMELOT TRADING P.LTD,MUMBAI vs JCIT (OSD) CEN CIR 39, MUMBAI
ITA 3457/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
MIRC ELECTRONICS LTD,MUMBAI vs ASST CIT CEN CIR 36, MUMBAI
ITA 3320/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SHRENU IMPEX P. LTD,MUMBAI vs ITO 9(3)(1), MUMBAI
ITA 3225/MUM/2016[2006-07]Status: DisposedITAT MumbaiAY 2006-07
DCIT CIR 2(2)(1), MUMBAI vs JAMES MACKINTOSH & CO. P.LTD, MUMBAI
ITA 5636/MUM/2015[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ITO 25(1)(4), MUMBAI vs VINAYAK A RAKVI (HUF), MUMBAI
ITA 3561/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
MANKESHWAR MECHANICAL WORKS,MUMBAI vs ASST CIT 15(1), MUMBAI
ITA 1223/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
NEETA MALHOTRA,MUMBAI vs ASST CIT (OSD-I) CEN RG 7, MUMBAI
ITA 1912/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
KLENZAIDS CONTAMINATION CONTROLS P. LTD,MUMBAI vs ASST CIT CIR 8(1)(OSD), MUMBAI
ITA 6746/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
BUSINESS INDIA,MUMBAI vs ASST CIT 12(1), MUMBAI
ITA 5071/MUM/2012[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ACIT 3(1)(2), MUMBAI vs EDELCAP SECURITIES LTD, MUMBAI
ITA 4263/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT (EXEMPTION), NEW DELHI vs SUBROS EDUCATIONAL SOCIETY, NEW DELHI
ITA 6240/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
M/S. SHREE BALAJI GRIT UDYOG,GURGAON vs ITO, REWARI
ITA 5476/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
SHRI SHARWAN KUMAR SETHI,NEW DELHI vs ACIT, NEW DELHI
ITA 502/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S SUNRISE DISTRIBUTERS,NOIDA vs DCIT (TDS), NOIDA
ITA 4368/DEL/2016[2013-14]Status: DisposedITAT DelhiAY 2013-14
M/S. SAMIKARAN LEARNING PVT. LTD.,DELHI vs DCIT, DELHI
ITA 4051/DEL/2016[2014-15 (F.Y. 2013-14)]Status: DisposedITAT Delhi
M/S. SAMIKARAN LEARNING PVT. LTD.,DELHI vs DCIT, DELHI
ITA 4050/DEL/2016[2015-16 (F.Y. 2014-15)]Status: DisposedITAT Delhi
SHROFF EYE CENTRE,NEW DELHI vs ACIT, NEW DELHI
ITA 3894/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
DCIT, NEW DELHI vs M/S. ZF HERO CHASIS PVT. LTD., NEW DELHI
ITA 3887/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
ACIT, NEW DELHI vs M/S. SARVODAYA REALTORS (P) LTD., NEW DELHI
ITA 3508/DEL/2016[2000-01]Status: DisposedITAT DelhiAY 2000-01
DISTT. CO-OPERATIVE BANK LTD.,BIJNOR vs DCIT, NAJIBABAD
ITA 1487/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
ITO, NOIDA vs SHRI VED PRAKASH SACHDEV, NOIDA
ITA 1484/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
