Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,147 total)
SHRI RAMESH BABULAL VASETA,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-6, NOW WARD- 3(2)(9), AHMEDABAD
ITA 2522/AHD/2015[2006-07]Status: DisposedITAT AhmedabadAY 2006-07
DY.COMMISSIONER OF INCOME TAX,(EXEMPTIONS), AHMEDABAD vs ANIMAL BREEDING RESEARCH ORGANIZATION, (INDIA), ANAND
ITA 2496/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
LANCER MEDICAL TECHNOLOGY PVT. LTD.,GANDHINAGAR vs THE ACIT, GANDHINAGAR CIRCLE, GANDHINAGAR
ITA 1178/AHD/2015[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
SMT. SHANTABEN J. PATEL,ANAND vs THE INCOME TAX OFFICER, WARD-1, ANAND
ITA 3287/AHD/2014[2005-06]Status: DisposedITAT AhmedabadAY 2005-06
SHRI SHWETAL J. PATEL,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-7(2), AHMEDABAD
ITA 2583/AHD/2014[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
SULEMANI CO.OP. BANK LTD.,BARODA vs THE DY.CIT, CIRCLE-5, BARODA
ITA 2264/AHD/2014[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
THE KALOL URBAN CO.OP. BANK LTD.,KALOL vs THE INCOME TAX OFFICER, WARD-2, GODHRA
ITA 1496/AHD/2014[2004-05]Status: DisposedITAT AhmedabadAY 2004-05
VIDYA SAGAR CHARITABLE TRUST,BHUBANESWAR vs ACIT, CIRCLE-2(2), BHUBANESWAR
ITA 263/CTK/2016[2009-10]Status: DisposedITAT CuttackAY 2009-10
DCIT, BHUBANESWAR vs M/S. PARADEEP PHOSPHATES LIMITED, BHUBANESWAR
ITA 331/CTK/2015[2008-09]Status: DisposedITAT CuttackAY 2008-09
PARADEEP PHOSPHATES LIMITED,BHUBANESWAR vs ACIT, BHUBANESWAR
ITA 315/CTK/2015[2008-09]Status: DisposedITAT CuttackAY 2008-09
SMT. RANJITA NAYAK,BHUBANESWAR vs DCIT, CIRCLE-2(2), BHUBANESWAR, BHUBANESWAR
ITA 25/CTK/2015[2010-11]Status: DisposedITAT CuttackAY 2010-11
MOTISONS ENTERTAINMENT (INDIA) PVT. LTD.,JAIPUR vs ACIT, JAIPUR
ITA 386/JPR/2017[2011-12]Status: DisposedITAT JaipurAY 2011-12
The Commissioner of Income-tax vs M/s. Advanta India Ltd.,
ITTA/3/2005ITAT Telangana
CHALLA KODANDA RAM,C.V.NAGARJUNA REDDY
DAIMLER FINANCIAL SERVICES INDIA PRIVATE LIMITED,CHENNAI vs ACIT(OSD), CHENNAI
ITA 401/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
DCIT, TIRUPPUR vs EASTMAN EXPORTS GLOBAL CLOTHING P. LTD., TIRUPPUR
ITA 300/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
EASTMAN EXPORTS GLOBAL CLOTHING PVT LTD.,TIRUPPUR vs DCIT, TIRUPPUR
ITA 291/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
TMAR SHOES,CHENNAI vs ACIT NON CORPORATE CIRCLE 6, CHENNAI
ITA 2029/CHNY/2017[2009-10]Status: DisposedITAT ChennaiAY 2009-10
P.K.POWER APPLIANCES PRIVATE LIMITED,CHENNAI vs ITO CORPORATE WARD 5(3), CHENNAI
ITA 1582/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
SULEKHA.COM NEW MEDIA P. LTD.,CHENNAI vs DCIT, CHENNAI
ITA 1418/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
R.R.ASSOCIATES,CHENNAI vs ITO, SALEM
ITA 65/CHNY/2016[2006-07]Status: DisposedITAT ChennaiAY 2006-07
ACIT, CHENNAI vs SMT. SURUMY MAMMOTTY, CHENNAI
ITA 2965/CHNY/2016[2010-11]Status: DisposedITAT ChennaiAY 2010-11
ACIT, CHENNAI vs SMT. SURUMY MAMMOTTY, CHENNAI
ITA 2964/CHNY/2016[2009-10]Status: DisposedITAT ChennaiAY 2009-10
ACIT, CHENNAI vs SMT. SURUMY MAMMOTTY, CHENNAI
ITA 2961/CHNY/2016[2006-07]Status: DisposedITAT ChennaiAY 2006-07
G.MALLIGA,CHENNAI vs DCIT, CHENNAI
ITA 1374/CHNY/2015[1996-1997]Status: DisposedITAT ChennaiAY 1996-1997
G.MALLIGA,CHENNAI vs DCIT, CHENNAI
ITA 1373/CHNY/2015[1995-1996]Status: DisposedITAT ChennaiAY 1995-1996
G.MALLIGA,CHENNAI vs DCIT, CHENNAI
ITA 1372/CHNY/2015[1995-1996]Status: DisposedITAT ChennaiAY 1995-1996
HITESH TILOKCHAND BOHRA,MUMBAI vs INCOME TAX OFFICER-19(1)(5), MUMBAI
ITA 4945/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
PADMARAM R. CHOUDHARY,MUMBAI vs ITO 19(2)(5), MUMBAI
ITA 4237/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
PRATIK ENERPRISES,MUMBAI vs ITO 25(3)(2), MUMBAI
ITA 2505/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DAHISAR SPORTS FOUDATION,MUMBAI vs ITO (E) (I), MUMBAI
ITA 7046/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
