Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,147 total)
AGILENT TECHNOLOGIES (INTERNATIONAL) PVT. LTD.,NEW DELHI vs DCIT, CIRCLE- 1(1), GURGAON
ITA 6562/DEL/2017[2013-14]Status: DisposedITAT DelhiAY 2013-14
KUSHUM LATA,UTTAR PRADESH vs ITO, NOIDA
ITA 3569/DEL/2017[2008-09]Status: DisposedITAT DelhiAY 2008-09
MITHLESH DEVI,UTTAR PRADESH vs ITO, NOIDA
ITA 3568/DEL/2017[2008-09]Status: DisposedITAT DelhiAY 2008-09
MITHLESH DABAS,UTTAR PRADESH vs ITO, NOIDA
ITA 3567/DEL/2017[2008-09]Status: DisposedITAT DelhiAY 2008-09
SNEH LATA,DELHI vs ITO, NEW DELHI
ITA 1435/DEL/2017[2012-13]Status: DisposedITAT DelhiAY 2012-13
ITO, NEW DELHI vs SH. MANISH KUMAR, DELHI
ITA 1385/DEL/2017[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT (TDS), DEHRADUN vs STATE BANK OF INDIA, DEHRADUN
ITA 4458/DEL/2016[2015-16 (F.Y. 2014-15)]Status: DisposedITAT Delhi
DCIT, DEHRADUN vs MS. REENA VERMA MITTAL, DEHRADUN
ITA 5727/DEL/2015[2012-13]Status: DisposedITAT DelhiAY 2012-13
DCIT, DEHRADUN vs MS. REENA VERMA MITTAL, DEHRADUN
ITA 5726/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
BMW INDIA PRIVATE LTD.,GURGAON vs DCIT, GURGAON
ITA 1406/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
ACIT, NEW DELHI vs M/S. CLARIDGES HOTELS PVT. LTD., NEW DELHI
ITA 5849/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
ACIT, NEW DELHI vs M/S. CLARIDGES HOTELS PVT. LTD., NEW DELHI
ITA 5848/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. SHARMILEE FURNISHING PVT. LTD.,GURGAON vs ITO, NEW DELHI
ITA 4859/DEL/2014[2005-06]Status: DisposedITAT DelhiAY 2005-06
MR. AJAY SOOD,NEW DELHI vs DCIT, NEW DELHI
ITA 4781/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
MR. AJAY SOOD,NEW DELHI vs DCIT, NEW DELHI
ITA 4780/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
MR. AJAY SOOD,NEW DELHI vs DCIT, NEW DELHI
ITA 4779/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
MR. AJAY SOOD,NEW DELHI vs DCIT, NEW DELHI
ITA 4778/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
MR. AJAY SOOD,NEW DELHI vs DCIT, NEW DELHI
ITA 4777/DEL/2014[2005-06]Status: DisposedITAT DelhiAY 2005-06
ACIT, NEW DELHI vs MS. NAV BHARAT GASFLAME MARKETING CO. PVT. LTD., NEW DELHI
ITA 3054/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S. AIRLINE ALLIED SERVICES LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 2477/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. AIRLINE ALLIED SERVICES LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 2476/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT, NEW DELHI vs M/S. MODI RUBBER LTD., NEW DELHI
ITA 105/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
DCIT, NEW DELHI vs M/S. METZELER AUTOMOTIVE PROFILES INDIA PVT. LTD., NEW DELHI
ITA 5898/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. SYNERGY CORPORATE ADVISORS PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 2144/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
M. RAJAN vs INCOME TAX OFFICER,
WP(C)/13874/2017ITAT Kerala
HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR
PR COMMISSIONER OF INCOME TAX JAIPUR-II vs M/S UNIQUE BUILDERS andDEVELOPERSAJIT
ITA/292/2017ITAT Rajasthan
THE PR COMMISSIONER OF INCOME TAX ALWAR vs M/S SAKATA INX INDIA LTD
ITA/285/2017ITAT Rajasthan
M/S NARESH KATARE, CONTRACTOR,GWALIOR vs A.C.I.T., CIRCLE-3, GWALIOR
ITA 53/AGR/2016[2009-10]Status: DisposedITAT AgraAY 2009-10
SH. SUNIL JAIN,GWALIOR vs C.I.T., GWALIOR
ITA 132/AGR/2014[2009-10]Status: DisposedITAT AgraAY 2009-10
THE ACIT, CIRCLE-1(1)(2), BARODA vs M/S. STYROLUTION ABS (I) LTD., (FORMERLY INEOS ABS (I) LTD.,), BARODA
ITA 568/AHD/2015[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
