Recent Judgments

Latest ITAT tax tribunal orders across all benches.(381,147 total)

SRI SAGARMAL MALL,KOLKATA vs ACIT, CIR-32, KOLKATA, KOLKATA

ITA 132/KOL/2016[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
8/11/2017

SUSHANTA ROY,KOLKATA vs ACIT, CIR-51, KOLKATA, KOLKATA

ITA 1080/KOL/2016[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
8/11/2017

DCIT, CIR-10(1), KOLKATA, KOLKATA vs M/S BRIDGE & ROOF CO. INDIA LTD., KOLKATA

ITA 817/KOL/2015[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
8/11/2017

DCIT, CIR-2, JALPAIGURI, JALPAIGURI vs M/S UTTAR BANGA KSHETRIYA GRAMIN BANK, COOCHBIHAR

ITA 708/KOL/2015[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
8/11/2017

DCIT, CIR-2, JALPAIGURI, JALPAIGURI vs M/S UTTAR BANGA KSHETRIYA GRAMIN BANK, COOCHBIHAR

ITA 707/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
8/11/2017

ITO, WD-29(4), KOLKATA, KOLKATA vs TRIPTA BANKA, KOLKATA

ITA 698/KOL/2015[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
8/11/2017

DCIT, CIR-2, JALPAIGURI, JALPAIGURI vs M/S UTTAR BANGA KSHETRIYA GRAMIN BANK, COOCHBIHAR

ITA 576/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
8/11/2017

M/S CRI LTD.,KOLKATA vs DCIT, CIR-11(1), KOLKATA, KOLKATA

ITA 557/KOL/2015[2007-2008]Status: DisposedITAT KolkataAY 2007-2008
8/11/2017

DR. MIHIR PAL,HOOGHLY vs JCIT, RANGE - 55, KOLKATA, KOLKATA

ITA 45/KOL/2015[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
8/11/2017

ACIT, CIR-40, KOLKATA, KOLKATA vs DEBASISH MOULIK, KOLKATA

ITA 1441/KOL/2015[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
8/11/2017

ITO, WD-43(1), KOLKATA, KOLKATA vs M/S TIRUPATI COMMERCIAL, KOLKATA

ITA 1329/KOL/2015[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
8/11/2017

M/S M. K. GUPTA & CO.,SILIGURI vs DCIT, CIR-2, SILIGURI, SILIGURI

ITA 1316/KOL/2015[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
8/11/2017

RAMAN KUMAR MALHOTRA,KOLKATA vs ITO, WARD-36(1), KOLKATA, KOLKATA

ITA 2082/KOL/2014[2006-2007]Status: DisposedITAT KolkataAY 2006-2007
8/11/2017

DCIT, CIRCLE-8, KOLKATA, KOLKATA vs M/S FIVE STEIN INDIA PROJECTS PVT. LTD., KOLKATA

ITA 1855/KOL/2014[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
8/11/2017

ITO, WD-12(1), KOLKATA, KOLKATA vs M/S SHILPA CREATION PVT. LTD., KOLKATA

ITA 1729/KOL/2014[2005-06]Status: DisposedITAT KolkataAY 2005-06
8/11/2017

ITO, WARD-31(1), KOLKATA, KOLKATA vs M/S. GITA ENTERPRISES, KOLKATA

ITA 1598/KOL/2014[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
8/11/2017

ITO, WD-30(4), KOLKATA, KOLKATA vs M/S S. L. D. CORPORATION, KOLKATA

ITA 1220/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
8/11/2017

M/S SIEMENS LTD.( AS SUCCESSOR TO SIEMENS VAI METAL TECHNOLOGIES PVT LTD) FORMERLY KNOWN AS VAI ENGINEERING AND AUTOMOTATION PRIVATE LIMITED.,KOLKATA vs I.T.O WD - 2(4),KOLKATA., KOLKATA

ITA 360/KOL/2013[2004-05]Status: DisposedITAT KolkataAY 2004-05
8/11/2017

R.SEENIRAJ,CHENNAI vs ITO, COIMBATORE

ITA 973/CHNY/2017[2011-12]Status: DisposedITAT ChennaiAY 2011-12
8/11/2017

V.SRIKANTH,TRICHY vs ITO, TRICHY

ITA 794/CHNY/2017[2005-06]Status: DisposedITAT ChennaiAY 2005-06
8/11/2017

J.MUTHULAKSHMI,CHENNAI vs DCIT, CHENNAI

ITA 641/CHNY/2017[2011-12]Status: DisposedITAT ChennaiAY 2011-12
8/11/2017

DCIT CORPORATE CIRCLE 2(1), CHENNAI vs ENNORE TANK TERMINALS PVT. LTD., CHENNAI

ITA 2089/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
8/11/2017

DCIT CORPORATE CIRCLE 2(1), CHENNAI vs ENNORE TANK TERMINALS PVT. LTD., CHENNAI

ITA 2088/CHNY/2017[2011-12]Status: DisposedITAT ChennaiAY 2011-12
8/11/2017

DCIT, CHENNAI vs K7 COMPUTING PVT. LTD., CHENNAI

ITA 1429/CHNY/2017[2008-09]Status: DisposedITAT ChennaiAY 2008-09
8/11/2017

NATESAN SYNCHROCONES P LTD.,CHENNAI vs ACIT, CHENNAI

ITA 1007/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
8/11/2017

NATESAN SYNCHROCONES P LTD.,CHENNAI vs ACIT, CHENNAI

ITA 1006/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
8/11/2017

SMT. K. SRILAKSHMI,CHENNAI vs ACIT, CHENNAI

ITA 2994/CHNY/2016[2010-11]Status: DisposedITAT ChennaiAY 2010-11
8/11/2017

NATESAN SYNCHROCONES P LTD.,CHENNAI vs ACIT, CHENNAI

ITA 2162/CHNY/2015[2011-12]Status: DisposedITAT ChennaiAY 2011-12
8/11/2017

MRUNAL SHAMSUNDER NAIK,MUMBAI vs ACIT 15(2), MUMBAI

ITA 911/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
8/11/2017

DEVVRAT MOONDHRA,MUMBAI vs JOINT COMMISSIONER OF INCOME TAX RANGE-17(1), MUMBAI

ITA 5496/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
8/11/2017