Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,147 total)
JALARAM ENTERPRISES PRIVATE LIMITED,MUMBAI vs INCOME TAX OFFICER 15(2)(2), MUMBAI
ITA 5428/MUM/2017[2013-14]Status: DisposedITAT MumbaiAY 2013-14
JANAK PRANLAL LADHANI,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX-11(2)(2), MUMBAI
ITA 5102/MUM/2017[2007-08]Status: DisposedITAT MumbaiAY 2007-08
IRFAN HABIB LAKDAWAL,MUMBAI vs INCOME TAX OFFICER-20(1)(5), MUMBAI
ITA 4768/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
THE LUBRIZOL CORPORATION, USA,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), RANGE-3(1)(2), MUMBAI
ITA 4726/MUM/2017[2013-14]Status: DisposedITAT MumbaiAY 2013-14
MUFFAZAL HAKIM PENWALA,MUMBAI vs ITO 17(2)(4), MUMBAI
ITA 3740/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
PANKAJ KUMAR DANI,MUMBAI vs ITO 24(2)(1), MUMBAI
ITA 341/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO WD 5(3)(2), MUMBAI vs SHIKHA DIAMONDS P.LTD, MUMBAI
ITA 3302/MUM/2017[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ITO 20(1)(4), MUMBAI vs DILIP SUKHRAJ GOWANI, MUMBAI
ITA 3254/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
RAMRATAN SARAF (HFU),MUMBAI vs ASST CIT 24(3), MUMBAI
ITA 3084/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 1(3), KALYAN vs ROHAN PIGNENTS P. LTD, MUMBAI
ITA 2652/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO 20(3)(5), MUMBAI vs VISION ENTERPRISES, MUMBAI
ITA 2422/MUM/2017[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SUNIL B. VORANI (HUF),MUMBAI vs ITO 20(3)(4), MUMBAI
ITA 1337/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
REYNOLD TRADERS P.LTD,MUMBAI vs ASST CIT 8(1)(1), MUMBAI
ITA 7558/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
RAKESH MAHNOT,MUMBAI vs DCIT 17(3), MUMBAI
ITA 7199/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO 25(3)(5), MUMBAI vs NAYAN M SHAH (HUF), MUMBAI
ITA 6372/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ANUJA ANIL JOGLKEAR,MUMBAI vs ITO 5(1)(3), MUMBAI
ITA 6314/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 15(3)(1), MUMBAI vs TOPNOTCH CHEMICALS P.LTD, NAVI MUMBAI
ITA 6231/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT CIR. 4(3)(2), MUMBAI vs LATIN MANHARLAL SECURITIES PVT. LTD., MUMBAI
ITA 5989/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
POPATLAL N. SHAH,MUMBAI vs ACIT - 19(2), MUMBAI
ITA 5939/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
VAKRANGEE SOFTWARE LTD,MUMBAI vs DCIT CEN CIR 4(2), MUMBAI
ITA 5834/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
VAKRANGEE LTD,MUMBAI vs DCIT CEN CIR 4(2), MUMBAI
ITA 5792/MUM/2016[2013-14]Status: DisposedITAT MumbaiAY 2013-14
DCIT CIR 13(2)(2), MUMBAI vs NENSHI L. SHAH, MUMBAI
ITA 5776/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DCIT CIR 2(2)(1), MUMBAI vs SBI COMMERCIAL & INTERNATIONAL BANK LTD, MUMBAI
ITA 5757/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
JITENDRA J. GOWDA,MUMBAI vs ITO 15(2)(3), MUMBAI
ITA 5753/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
TATA PROJECTS LTD,MUMBAI vs DCIT RG 2(3)(1), MUMBAI
ITA 5700/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ACIT 13(2)(1), MUMBAI vs SAY INDIA JEWELLERS P. LTD, MUMBAI
ITA 5667/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT 9(3)(2), MUMBAI vs GARDEN COURT DISTILLERIES P.LTD, MUMBAI
ITA 5562/MUM/2016[2013-14]Status: DisposedITAT MumbaiAY 2013-14
DCIT CENT. CIR. 4(2), CENT. RANGE - 4, MUMBAI vs SARYU PROPERTIES AND HOTELS PVT. LTD., MUMBAI
ITA 5272/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SHOPPERS STOP LTD.,MUMBAI vs DCIT CENT. CIR. 4(2), MUMBAI
ITA 5246/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DCIT - 9(1)(1), MUMBAI vs ACE ENERGY INFRASTRUCTURE PVT. LTD., MUMBAI
ITA 5181/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10