Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,147 total)
DR SHARAD HARIBHAU JADHAV,BHIWANDI vs ITO WD 1(4), MUMBAI
ITA 4726/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT 3(3)(2), MUMBAI vs WHITE PEARLS HOTSL & INVESTMENT P.LTD, MUMBAI
ITA 4717/MUM/2016[2013-14]Status: DisposedITAT MumbaiAY 2013-14
DCIT CEN CIR 5(2), MUMBAI vs PRIME PROEPRTY DEVELOPMENT CORPORATION LTD, MUMBAI
ITA 4081/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ASST CIT 6(2)(2), MUMBAI vs ESSAR POWER GUJARAT LTD, MUMBAI
ITA 4017/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ASST CIT CIR 6(2)(2), MUMBAI vs ESSAR HOUSE LTD, MUMBAI
ITA 4004/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ACIT 23(3), MUMBAI vs SACHIN R. TENDULKAR, MUMBAI
ITA 3771/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ITO (E) 2(1), MUMBAI vs MATOSHRI ARTS & SPORTS TRUST, MUMBAI
ITA 333/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT 9(1)(2), MUMBAI vs ASHRIT HOLDINGS LTD, MUMBAI
ITA 3284/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
M/S BALAJI INFRA PROJECTS LTD.,MUMBAI vs THE DY. COMMISSIONER OF INCOME TAX-CIRCLE 2(1), MUMBAI
ITA 3089/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
VIPUL IMPEX & INFRABUILD LTD.,MUMBAI vs ACIT,CIR-4(2), MUMBAI
ITA 2863/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
AUDIT BUREAU OF CIRCULATIONS,MUMBAI vs CIT (E), MUMBAI
ITA 2809/MUM/2016[]Status: DisposedITAT Mumbai
DCIT 2(3)(1), MUMBAI vs VISION IT EDUCATION INDIA P.LTD, MUMBAI
ITA 252/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ASST CIT CIR 2, KALYAN vs VINOD HARIRAM NARSINGHANI, ULHASNAGAR
ITA 191/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO 4(3)(1), MUMBAI vs BINAL DAMJI BORICHA, MUMBAI
ITA 114/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO 4(3)(1), MUMBAI vs BINAL DAMJI BORICHA, MUMBAI
ITA 113/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT CIR 3(1)(1), MUMBAI vs BAJAJ ECO-TEC PRODUCTS LTD, MUMBAI
ITA 948/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO 28(2)(3), NAVI MUMBAI vs NATRAJ MOHAN KANCHAN, NAVI MUMBAI
ITA 824/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
APURVA INDIA LTD,MUMBAI vs ACIT 6(1), MUMBAI
ITA 77/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT 28(2), NAVI MUMBAI vs OM DEVELOPERS, NAVI MUMBAI
ITA 5849/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
PEACEFORT CHEM-IND. ENGG. P.LTD,MUMBAI vs DCIT 10(3), MUMBAI
ITA 5760/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
HARSHA LAND P.LTD,URAN vs ITO 10(3)(2), MUMBAI
ITA 5666/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ASST CIT PALGHAR CIR PALGHAR, PALGHAR vs PARVEZ MUSA KHAN, MUMBAI
ITA 5601/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ASST CIT PALGHAR CIR PALGHAR, PALGHAR vs PARVEZ MUSA KHAN, MUMBAI
ITA 5600/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT CIR 3, THANE vs THE THANE DISTRICT CENTRAL CO OPERATIVE BANK LTD, THANE
ITA 5065/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT 2(1)(2), MUMBAI vs ESTATE INVESTMENT CO. P. LTD, MUMBAI
ITA 5048/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
GURERA SYNTHETICS P.LTD,MUMBAI vs ITO 4(2)(3), MUMBAI
ITA 476/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO 20(3)(3), MUMBAI vs SHEHAB SULTAN BOHRA, MUMBAI
ITA 3692/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
D.K PHARMACHEM P.LTD,BADLAPUR vs DCIT CIR 1, KALYAN
ITA 3507/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 10(2)(2), MUMBAI vs MICROTROL STERLISATION SERVICES P.LTD, MUMBAI
ITA 3489/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
MICROTROL STERILISATION SERVICES P.LTD,MUMBAI vs DCIT 8(2), MUMBAI
ITA 3281/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
