Recent Judgments

Latest ITAT tax tribunal orders across all benches.(381,147 total)

SHEHAB S BOHRA,MUMBAI vs ITO 20(3)(3), MUMBAI

ITA 3171/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
8/11/2017

ACIT -2(1)(1), MUMBAI vs BANK OF INDIA, MUMBAI

ITA 3082/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
8/11/2017

DCIT (IT) -4(2)(1), MUMBAI vs SAFEGATE INTERNATIONAL AB, MUMBAI

ITA 1599/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
8/11/2017

DCIT CEN CIR 1(2)(3), MUMBAI vs SURENDRA C GHAPLOT (PROP OF SIDDHI IMPEX), MUMBAI

ITA 7064/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
8/11/2017

SPE NETWORKS-INDIA INC,MUMBAI vs ASST DIT (IT) RG 2(1), MUMBAI

ITA 652/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
8/11/2017

STANDARD CHARTERED BANK,MUMBAI vs DCIT (TDS) 3(2), MUMBAI

ITA 6052/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
8/11/2017

SATISH C. SEHGAL,MUMBAI vs DCIT 12(2), MUMBAI

ITA 5239/MUM/2014[2004-05]Status: DisposedITAT MumbaiAY 2004-05
8/11/2017

MAYUR RAMNIKLAL SHAH,MUMBAI vs ASST CIT CEN CIR 38, MUMBAI

ITA 4936/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
8/11/2017

SHUBHANGI P.TOTRE,MUMBAI vs ITO 22(2)(3), NAVI MUMBAI

ITA 4331/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
8/11/2017

DCIT CIR 3(3), MUMBAI vs RALLIS INDIA LTD, MUMBAI

ITA 4316/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
8/11/2017

RALLIS INDIA LTD,MUMBAI vs ADDL CIT 3(3), MUMBAI

ITA 4234/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
8/11/2017

STANDARD CHRTERED BANK,MUMBAI vs ASST CIT (TDS) 3(2), MUMBAI

ITA 3339/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
8/11/2017

MATURE TRADING AND INVESTMENT P.LTD,MUMBAI vs ITO (TDS) 2(3), MUMBAI

ITA 2740/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
8/11/2017

MAYURI BUILDERS,MUMBAI vs JCIT 22(1), MUMBAI

ITA 1922/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
8/11/2017

BHARAT CABLE INDUSTRIES,MUMBAI vs ACIT CIR 18(3), MUMBAI

ITA 7528/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
8/11/2017

KLASSIC CONSTRUCTIONS P. LTD,MUMBAI vs DCIT 8(2),

ITA 6041/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
8/11/2017

DDIT (IT) 2(1), MUMBAI vs SPE NETWORKS INDIA INC., MUMBAI

ITA 511/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
8/11/2017

S.P. BUILDERS,MUMBAI vs DCIT 12(3), MUMBAI

ITA 3023/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
8/11/2017

SAMMAAN FABRICS P.LTD,THANE vs ACIT 10-(2), MUMBAI

ITA 6467/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
8/11/2017

MOHANLAL P. SETHIA,MUMBAI vs ITO 14(1)(4), MUMBAI

ITA 5142/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
8/11/2017

BIOTOR INDUSTRIES LTD,MUMBAI vs ADDL CIT 6(1), MUMBAI

ITA 3892/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
8/11/2017

SHREE SAI DEVELOPERS,MUMBAI vs DCIT 23(1), MUMBAI

ITA 1247/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
8/11/2017

MARIGOLD IMPEX,MUMBAI vs ASST CIT CIR 17(3), MUMBAI

ITA 7683/MUM/2011[2002-03]Status: DisposedITAT MumbaiAY 2002-03
8/11/2017

DCIT 23(3), MUMBAI vs SAINATH ENTERPRISES, MUMBAI

ITA 139/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
8/11/2017

MOLEX (INDIA) PRIAVATE LIMITED,BANGALORE vs ASST.C.I.T., BANGALORE

ITA 521/BANG/2015[2010-11]Status: DisposedITAT BangaloreAY 2010-11
8/11/2017

MOLEX INDIA PRIVATE LIMITED,BANGALORE vs ACIT, BANGALORE

ITA 1387/BANG/2011[2007-08]Status: DisposedITAT BangaloreAY 2007-08
8/11/2017

DCIT, BANGALORE vs M/S MOLEX INDIA LIMITED, BANGALORE

ITA 1493/BANG/2013[2005-06]Status: DisposedITAT BangaloreAY 2005-06
8/11/2017

M/S MOLEX (INDIA) PRIVATE LIMITED,BANGALORE vs ADDL..C.I.T., BANGALORE

ITA 1398/BANG/2013[2005-06]Status: DisposedITAT BangaloreAY 2005-06
8/11/2017

VIKAS ASOPA,DELHI vs ITO, NEW DELHI

ITA 3163/DEL/2017[2011-12]Status: DisposedITAT DelhiAY 2011-12
8/11/2017

VIKAS ASOPA,DELHI vs ITO, NEW DELHI

ITA 3162/DEL/2017[2011-12]Status: DisposedITAT DelhiAY 2011-12
8/11/2017