Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,152 total)
SH. RAM CHANDER GARG,NEW DELHI vs ACIT, NEW DELHI
ITA 595/DEL/2014[2004-05]Status: DisposedITAT DelhiAY 2004-05
SH. RAM CHANDER GARG,NEW DELHI vs ACIT, NEW DELHI
ITA 594/DEL/2014[2004-05]Status: DisposedITAT DelhiAY 2004-05
SH. PRASHANT AGGARWAL,NEW DELHI vs ACIT, NEW DELHI
ITA 593/DEL/2014[2005-06]Status: DisposedITAT DelhiAY 2005-06
PRASHANT AGGARWAL,NEW DELHI vs ACIT, NEW DELHI
ITA 592/DEL/2014[2005-06]Status: DisposedITAT DelhiAY 2005-06
PRASHANT AGGARWAL,NEW DELHI vs ACIT, NEW DELHI
ITA 591/DEL/2014[2004-05]Status: DisposedITAT DelhiAY 2004-05
SH. PRASHANT AGGARWAL,NEW DELHI vs ACIT, NEW DELHI
ITA 590/DEL/2014[2004-05]Status: DisposedITAT DelhiAY 2004-05
ROHDE & SCHWARZ INDIA PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 4570/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. PACIFIC PROJECTS LIMITED,NEW DELHI vs DCIT, NEW DELHI
ITA 443/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
M/S. VOITH PAPER FABRICS INDIA LTD.,ABERDEEN vs ACIT, FARIDABAD
ITA 1924/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
ITO, NEW DELHI vs SH. RAM CHANDER GARG, NEW DELHI
ITA 1918/DEL/2014[2004-05]Status: DisposedITAT DelhiAY 2004-05
ITO, NEW DELHI vs SH. RAM CHANDER GARG, NEW DELHI
ITA 1917/DEL/2014[2004-05]Status: DisposedITAT DelhiAY 2004-05
MADAN LAL CHADHARY,DELHI vs ITO, NEW DELHI
ITA 901/DEL/2013[2002-03]Status: DisposedITAT DelhiAY 2002-03
ACIT, NEW DELHI vs M/S SURYA BUILDWELL (P) LTD., NEW DELHI
ITA 2706/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
DCIT, NEW DELHI vs SURYA BUILDWELL PVT. LTD., NEW DELHI
ITA 2123/DEL/2012[2006-07]Status: DisposedITAT DelhiAY 2006-07
DCIT, NEW DELHI vs SURYA BUILDWELL PVT. LTD., NEW DELHI
ITA 2122/DEL/2012[2005-06]Status: DisposedITAT DelhiAY 2005-06
Madhya Pradesh Audyogik Kendra Vikas Nigam Limited Acting Through Shri Sarvesh Shrivastava vs Deputy Commissioner Of Income Tax
WP/16010/2017ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE S.C.SHARMA
Sez Indore Limited Thru.Shri Sarvesh Shrivastava vs Deputy Commissioner Of Income Tax
WP/16009/2017ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE S.C.SHARMA
THE COMMISSIONER OF INCOME TAX-LTU vs EXL SERVICES SEZ BPO PVT. LTD.
ITA/969/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
STERLING ABRASIVES LTD,AHMEDABAD vs THE DY.CIT.,CIRCLE-8, AHMEDABAD
ITA 334/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
SHRI DILIP MANGALDAS SHAH,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-3, MEHSANA
ITA 2132/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
SHRI DILIP MANGALDAS SHAH,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-3, MEHSANA
ITA 2131/AHD/2015[2008-09]Status: DisposedITAT AhmedabadAY 2008-09
VADILAL INDUSTRIES LTD.,AHMEDABAD vs THE JT. CIT, RANGE-8, AHMEDABAD
ITA 1631/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
THE DCIT, CIRCLE-8, AHMEDABAD vs STERLING ABRASIVES LTD, AHMEDABAD
ITA 705/AHD/2014[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
THE DCIT, CIRCLE-8, AHMEDABAD vs STERLING ABRASIVES LTD, AHMEDABAD
ITA 704/AHD/2014[2009-10]Status: DisposedITAT AhmedabadAY 2009-10
SMT. DAXA NARESHBHAI SANTANI,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-12(2), AHMEDABAD
ITA 404/AHD/2014[2009-10]Status: DisposedITAT AhmedabadAY 2009-10
M/S. CVM JEWELS PVT. LTD.,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-1(3), AHMEDABAD
ITA 2438/AHD/2014[2009-10]Status: DisposedITAT AhmedabadAY 2009-10
THE DCIT, CIRCLE-1, AHMEDABAD vs M/S. BHAGWATI BANQUETS & HOTELS LTD., AHMEDABAD
ITA 1299/AHD/2014[2007-08]Status: DisposedITAT AhmedabadAY 2007-08
GUJARAT CHEMICAL PORT TERMINAL CO.LTD.,BARODA vs THE ACIT.,CIRCLE-1(1), BARODA
ITA 3077/AHD/2011[2004-05]Status: DisposedITAT AhmedabadAY 2004-05
MAHAVEER PRASAD GUPTA,JAIPUR vs DCIT, JAIPUR
ITA 499/JPR/2016[2006-07]Status: DisposedITAT JaipurAY 2006-07
M/S. S.R. PROTIENS PVT. LTD,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4, JAIPUR
ITA 761/JPR/2017[2013-14]Status: DisposedITAT JaipurAY 2013-14