Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,152 total)
ACIT, CHENNAI vs M/S. BHAVANI DISTILLERIES AND CHEMICALS LTD., CHENNAI
ITA 888/CHNY/2010[2007-08]Status: DisposedITAT ChennaiAY 2007-08
BHAVANI DISTILLERIS AND CHEMICALS LTD.,CHENNAI vs ACIT, CHENNAI
ITA 814/CHNY/2010[2007-08]Status: DisposedITAT ChennaiAY 2007-08
LAND MARK DEVELOPERS,MUMBAI vs JOINT COMMISSIONER OF INCOME TAX RANGE, 4, THANE
ITA 5494/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
QUALITY ENGINEERING PRODUCTS,MUMBAI vs ASSISSTANT COMMISSIONER OF INCOME TAX CIRCLE-3, THANE
ITA 5271/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 13(2)(3), MUMBAI vs SHREEDHAM CONSTRUCTORS P.LTD, MUMBAI
ITA 3754/MUM/2017[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT CC 6(4), MUMBAI vs VIRENDRA JAIN, MUMBAI
ITA 3666/MUM/2017[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SHREEDHAM CONSTRUCTIONS P.LTD,MUMBAI vs ITO 13(2)(3), KALYAN
ITA 2948/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ITO 6(3)(3), MUMBAI vs KANCHI & SONS IMPORTS PVT. LTD., MUMBAI
ITA 2891/MUM/2017[2007-08]Status: DisposedITAT MumbaiAY 2007-08
RATAN PLASTIC INDUSTRIES,MUMBAI vs ACIT 24(3), MUMBAI
ITA 213/MUM/2017[2003-04]Status: DisposedITAT MumbaiAY 2003-04
MADHAVI RAKSHA SANKALP,MUMBAI vs ITO (E) WD 2(1), THANE
ITA 7660/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
JUHU BEACH RESORTS LTD,MUMBAI vs DCIT CC 4(2), MUMBAI
ITA 6974/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
YOGESH M MODI,MUMBAI vs ITO 25(1)(5), MUMBAI
ITA 6921/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ARTHEON TELEVENTURES P.LTD,MUMBAI vs ITO 6(1)(2), MUMBAI
ITA 6688/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DCIT(IT) 3(1)(2), MUMBAI vs LINGTEC CONSTRUCTION L.P, MUMBAI
ITA 4835/MUM/2016[2000-01]Status: DisposedITAT MumbaiAY 2000-01
ASST CIT 18(2),MUMBAI vs NALIN P. SHAH, MUMBAI
ITA 4109/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT 25(1), MUMBAI vs AMRITLAL P. SHAH, MUMBAI
ITA 642/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
M/S. KORTEK ELECTRONICS (INDIA) LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 977/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08
DCIT, NEW DELHI vs M/S. OSCAR INVESTMENT LTD., NEW DELHI
ITA 558/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
ACIT, SONEPAT vs M/S HARYANA STEEL & ALLOYS LTD., SONEPAT
ITA 498/DEL/2016[2005-06]Status: DisposedITAT DelhiAY 2005-06
ACIT, SONEPAT vs M/S HARYANA STEEL & ALLOYS LTD., SONEPAT
ITA 497/DEL/2016[2005-06]Status: DisposedITAT DelhiAY 2005-06
ACIT, SONEPAT vs M/S HARYANA STEEL & ALLOYS LTD., SONEPAT
ITA 496/DEL/2016[2004-05]Status: DisposedITAT DelhiAY 2004-05
J.S.S. STEELITALIA LTD.,GURGAON vs DCIT, NEW DELHI
ITA 2630/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S. ENDEAVOUR INSURANCE BROKING PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 1116/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
DCIT (E), NEW DELHI vs M/S TECHNOLOGY DEVELOPMENT BOARD, NEW DELHI
ITA 6630/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
DCIT, NEW DELHI vs M/S. D.S. ALLOYD PVT. LTD., NEW DELHI
ITA 5851/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
SERVANTS OF SHANKARA TRUST,DEHRADUN vs CIT(E), LUCKNOW
ITA 5461/DEL/2015[]Status: DisposedITAT Delhi
ACIT, NEW DELHI vs SH. PRASHANT AGGARWAL, NEW DELHI
ITA 889/DEL/2014[2005-06]Status: DisposedITAT DelhiAY 2005-06
ACIT, NEW DELHI vs SH. PRASHANT AGGARWAL, NEW DELHI
ITA 888/DEL/2014[2005-06]Status: DisposedITAT DelhiAY 2005-06
ACIT, NEW DELHI vs SH. PRASHANT AGGARWAL, NEW DELHI
ITA 887/DEL/2014[2004-05]Status: DisposedITAT DelhiAY 2004-05
ACIT, NEW DELHI vs SH. PRASHANT AGGARWAL, NEW DELHI
ITA 886/DEL/2014[2004-05]Status: DisposedITAT DelhiAY 2004-05