Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,152 total)
COMMISSIONER OF INCOME TAXEXEMPTIONS vs M/S ARIHANTH CHARITABLE TRUST
ITA/279/2017ITAT Rajasthan
PR COMMISSIONER OF IT JAIPUR vs M/S INTERARCH ESTATE P LTD
ITA/258/2016ITAT Rajasthan
KARUVIKATTUKUZHIL MATHEW JOHN vs THE INCOME TAX OFFICER
WP(C)/36426/2017ITAT Kerala
Nic Construction India Pvt. Ltd. vs Commissioner Of Income Tax (Appeal)
WP/18162/2017ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE S.K. SETH
PRINCIPAL COMMISSIONER OF IT JAIPUR-2 vs M/S ASHIANA MANGLAM DEVELOPERS
ITA/67/2017ITAT Rajasthan
PR.COMMISSIONER OF INCOME -TAX -1 CHD vs SMT MUKHTIAR KAUR M,L,A FLAT NO 1 OPPST PUNJAB BHAWAN SEC 22 C CHD
ITA/352/2017ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX EXEMPTINOS vs M/S COMPUCOM FOUNDATIONS
ITA/209/2017ITAT Rajasthan
THE PR. COMMISSIONER OF INCOME TAX PATIALA vs STATEBANK OF PATIALA, PATIALA
ITA/359/2017ITAT Punjab & Haryana
SHRI RAJESHKUMAR C. PATEL,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-9(1), NOW WARD-1(3)(4), AHMEDABAD
ITA 564/AHD/2016[2009-10]Status: DisposedITAT AhmedabadAY 2009-10
THE DCIT, CIRCLE-3(1), BARODA vs SHRI HARESHKUMAR A. KESHWANI, BARODA
ITA 1033/AHD/2016[2008-09]Status: DisposedITAT AhmedabadAY 2008-09
SHRI BHARATBHAI KANTILAL SHETH,AHMEDABAD vs THE INCOME TAX OFFICER,WARD- 5(2)(2), OLD WARD-10(3), AHMEDABAD
ITA 880/AHD/2015[2009-10]Status: DisposedITAT AhmedabadAY 2009-10
ALPESHBHAI RASIKLAL LAKHANI (HUF),AHMEDABAD vs DY. COMMISSIONER OF INCOME TAX,CIRCLE-6, AHMEDABAD
ITA 2483/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
THE ITO, ( INTL. TAXN.), BARODA vs SHRI PARESH NATVARLAL SHAH, BARODA
ITA 2290/AHD/2015[2008-09]Status: DisposedITAT AhmedabadAY 2008-09
THE ACIT, ANAND CIRCLE, ANAND vs THE GUJARAT CO.OP. MILK MARKETING FEDERATION LTD., ANAND
ITA 2254/AHD/2015[2005-06]Status: DisposedITAT AhmedabadAY 2005-06
THE DCIT, CIRCLE-1(1)(1), AHMEDABAD vs M/S.ADANI AGRI FRESH LTD., AHMEDABAD
ITA 2106/AHD/2015[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
SHRI NARENDRA L. JAIN,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-6(5), NOW WARD- 2(2)(3), AHMEDABAD
ITA 2098/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
THE DCITGNR CIRCLE, GANDHINAGAR vs GUJARAT RURAL INDUSTRIES MARKETING CORPORATION LTD., GANDHINAGAR
ITA 2162/AHD/2014[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
SHRI KANTILAL J. PANDYA,BARODA vs THE INCOME TAX OFFICER, WARD-5(3), BARODA
ITA 2119/AHD/2014[2007-08]Status: DisposedITAT AhmedabadAY 2007-08
RAGHUNANDAN GOYAL,ALWAR vs ITO, ALWAR
ITA 238/JPR/2017[2008-09]Status: DisposedITAT JaipurAY 2008-09
M/S GAONKAR MINES vs THE ADDL COMMISSIONER
WP/36428/2016ITAT Karnataka
VINEET KOTHARI
M/S EMBIO LIMITED vs DIRECTOR GENERAL OF FOREIGN TRADE
WP/4061/2014ITAT Karnataka
VINEET KOTHARI
Smt. Rama S. Gummadi vs The Commissioner of Income Tax (Central)
ITTA/207/2005ITAT Telangana
C.V.NAGARJUNA REDDY,KONGARA VIJAYA LAKSHMI
The Principal Commissioner of Income Tax-I, vs M/s. V.Dhana Reddy AND Co.,
ITTA/137/2017ITAT Telangana
C.V.NAGARJUNA REDDY,KONGARA VIJAYA LAKSHMI
M/S JUPITORS RADIOS REGD. vs DCIT SPECIAL RANGE X
ITA/391/2005ITAT Delhi
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
ITO, WD-30(3), KOLKATA, KOLKATA vs NEERA BAJORIA, KOLKATA
ITA 71/KOL/2016[2007-08]Status: DisposedITAT KolkataAY 2007-08
TARUN CHAKRABORTY,KOLKATA vs ACIT, CIRCLE - 33, KOLKATA, KOLKATA
ITA 244/KOL/2016[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
ACIT, CHENNAI vs M/S. BHAVANI DISTILLERIES & CHEMICALS LTD., CHENNAI
ITA 3055/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
JCIT (OSD), CHENNAI vs BHAVANI DISTILLERIES & CHEMICALS PVT LTD., CHENNAI
ITA 1571/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
ACIT, CHENNAI vs BHAVANI DISTILLERIES AND CHEMICALS LTD., CHENNAI
ITA 1584/CHNY/2014[2009-10]Status: DisposedITAT ChennaiAY 2009-10
ACIT, CHENNAI vs M/S. BHAVANI DISTILLERIES AND CHEMICALS LIMITED, CHENNAI
ITA 68/CHNY/2012[2008-09]Status: DisposedITAT ChennaiAY 2008-09
