Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,152 total)
SHRI BHANWAR LAL GEHLOT,KISHANGARH vs INCOME TAX OFFICER, WARD-I, KISHANGARH
ITA 760/JPR/2017[2008-09]Status: DisposedITAT JaipurAY 2008-09
BIMAL HANSARIA,JAIPUR vs ITO, JAIPUR
ITA 850/JPR/2016[2003-04]Status: DisposedITAT JaipurAY 2003-04
ISYS SOFTECH PVT. LTD.,JAIPUR vs ITO, JAIPUR
ITA 81/JPR/2016[2011-12]Status: DisposedITAT JaipurAY 2011-12
M/S. DHAMMANAGI DEVELOPERS PVT. LTD., vs THE PRINCIPAL COMMISSIONER OF INCOME TAX
WP/36428/2017ITAT Karnataka
VINEET KOTHARI
M/S WIPRO LIMITED vs THE DEPUTY COMMISSIONER
WP/51244/2017ITAT Karnataka
VINEET KOTHARI
GAMESA RENEWABLE PRIVATE LIMITED,CHENNAI vs ACIT, CHENNAI
ITA 376/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
ITO WARD 3, VELLORE vs AZIZ LEATHER EXPORTS, AMBUR
ITA 2102/CHNY/2017[2009-10]Status: DisposedITAT ChennaiAY 2009-10
B.MALATHI,CHENNAI vs ITO NON CORPORATE WARD 9(2), CHENNAI
ITA 2097/CHNY/2017[2007-08]Status: DisposedITAT ChennaiAY 2007-08
GAMESA RENEWABLE PRIVATE LIMITED,CHENNAI vs DCIT, CHENNAI
ITA 1420/CHNY/2017[2011-12]Status: DisposedITAT ChennaiAY 2011-12
LATE N.MURUGHASAN (REP BY LEGAL HEIR SHRI M.RAJASEKAR),NAGAPATTINAM vs ACIT, THANJAVUR
ITA 3468/CHNY/2016[2007-08]Status: DisposedITAT ChennaiAY 2007-08
J.SRINIVASAN,CHENNAI vs ACIT, CHENNAI
ITA 3467/CHNY/2016[2007-08]Status: DisposedITAT ChennaiAY 2007-08
ITO, CHENNAI vs P.VENKATESAN, CHENNAI
ITA 699/CHNY/2013[2009-10]Status: DisposedITAT ChennaiAY 2009-10
ACIT, THANJAVUR vs SHRI N.MURUGAHASAN, NAGAPATTINAM
ITA 1720/CHNY/2012[2007-08]Status: DisposedITAT ChennaiAY 2007-08
ACIT, CHENNAI vs SHRI J.SRINIVASAN, CHENNAI
ITA 1602/CHNY/2012[2007-08]Status: DisposedITAT ChennaiAY 2007-08
ACIT, CHENNAI vs SHRI S.SRINIVASAN, CHENNAI
ITA 1380/CHNY/2012[2007-08]Status: DisposedITAT ChennaiAY 2007-08
ACIT, CHENNAI vs SMT. S.ANURADHA, CHENNAI
ITA 1379/CHNY/2012[2007-08]Status: DisposedITAT ChennaiAY 2007-08
ACIT, CHENNAI vs SRI. P.VENKATESAN, CHENNAI
ITA 1378/CHNY/2012[2007-08]Status: DisposedITAT ChennaiAY 2007-08
ACIT, CHENNAI vs SMT. J.SHANTHI, CHENNAI
ITA 1377/CHNY/2012[2007-08]Status: DisposedITAT ChennaiAY 2007-08
ACIT, CHENNAI vs SHRI J.BALAJI (INDL)., CHENNAI
ITA 1198/CHNY/2011[2007-08]Status: DisposedITAT ChennaiAY 2007-08
ITO, CHENNAI vs SMT. JAYANTHI BALAJI, CHENNAI
ITA 1196/CHNY/2011[2007-2008]Status: DisposedITAT ChennaiAY 2007-2008
GEETA NADKARNI,MUMBAI vs ASST CIT CEN 45, MUMBAI
ITA 3874/MUM/2017[2007-08]Status: DisposedITAT MumbaiAY 2007-08
D & D METALLOYS CORPORATION,THANE vs ITO 24(1)(5), MUMBAI
ITA 3528/MUM/2017[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ASST CIT 25(3), MUMBAI vs P.B. CONSTRUCTION COMPNAY, MUMBAI
ITA 3165/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT CIR 2, KALYAN vs KONARK INFRASTRUCTURE(SW-KDMC)(J/V), THANE
ITA 2589/MUM/2017[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT CIR 2, KALYAN vs KONARK INFRASTRUCTURE(SW-KDMC)(J/V), THANE
ITA 2588/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
MUTHA FOUNDERS P.LTD,MUMBAI vs ASST CIT RG 4(2), MUMBAI
ITA 7390/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DISH TV INDIA LTD,UTTAR PRADESH vs ASST CIT RG 16(1), MUMBAI
ITA 6971/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
TAMARIND TOURS P.LTD,MUMBAI vs DCIT 9(3), MUMBAI
ITA 1218/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
PRAVINCHANDRA N. KAMDAR,MUMBAI vs DCIT CEN CIR 7(3), MUMBAI
ITA 5194/MUM/2015[2012-13]Status: DisposedITAT MumbaiAY 2012-13
SCIL CAPITAL INDIA P.LTD,MUMBAI vs DCIT (OSD)RG 3(1), MUMBAI
ITA 3642/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
