Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,152 total)
DCIT 10(2)(2), MUMBAI vs M S LUVISH PROJECTS P.LTD, MUMBAI
ITA 1316/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 5(3)(2), MUMBAI vs TOLANI SHIPPING CO. LTD, MUMBAI
ITA 1251/MUM/2015[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ITO 15(3)(1), MUMBAI vs THIRD EYE ESTATES P.LTD, MUMBAI
ITA 1005/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 8(2), MUMBAI vs MUMBAI INTERNATIONAL AIRPORT P. LTD, MUMBAI
ITA 5655/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
MUMBAI INTERNATIONAL AIRPORT P. LTD,MUMBAI vs ADDL CIT 8(2), MUMBAI
ITA 4784/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT 2(2), MUMBAI vs MEDITAB SPECIALITIES P.LTD, MUMBAI
ITA 1663/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 8(2), MUMBAI vs MUMBAI INTERNATIONAL AIRPORT P.LTD, MUMBAI
ITA 5592/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
MUMBAI INTERNATIONAL AIRPORT P.LTD,MUMBAI vs ADDL CIT RG 8(2), MUMBAI
ITA 4911/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 8(2), MUMBAI vs MUMBAI INTERNAIOTNAL AIRPORT P.LTD, MUMBAI
ITA 4675/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
MUMBAI INTERNATIONAL AIRPORT P.LTD,MUMBAI vs ADDL CIT RG 8(20, MUMBAI
ITA 1081/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ADDL CIT 8(3), MUMBAI vs SKY GOURMET CATERING P.LTD, MUMBAI
ITA 3753/MUM/2012[2007-08]Status: DisposedITAT MumbaiAY 2007-08
BAIN CAPABILITY CENTRE INDIA PVT. LTD.,GURGAON vs DCIT, GURGAON
ITA 404/DEL/2017[2012-13]Status: DisposedITAT DelhiAY 2012-13
SAIPEM PORTUGAL COMMERCIO MARITIMO SU LDA,NEW DELHI vs DCIT (INTERNATIONAL TAXATION), DEHRADUN
ITA 2071/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S. LAKHANI INDIA LTD.,NEW DELHI vs ACIT, FARIDABAD
ITA 1994/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
AGILIS INFORMATION TECHNOLOGIES INTERNATIONAL PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 1063/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
DCIT, DEHRADUN vs SHRI PANKAJ NAGALIA, DEHRADUN
ITA 5270/DEL/2015[2012-13]Status: DisposedITAT DelhiAY 2012-13
SMT KANTA RANI GAUBA,GURGAON vs DEPUTY COMMISSIONER OF INCOME-TAX, NEW DELHI
ITA 4509/DEL/2015[2008-09]Status: DisposedITAT DelhiAY 2008-09
SMT KANTA RANI GAUBA,GURGAON vs DEPUTY COMMISSIONER OF INCOME-TAX, NEW DELHI
ITA 4508/DEL/2015[2007-08]Status: DisposedITAT DelhiAY 2007-08
SMT KANTA RANI GAUBA,GURGAON vs DEPUTY COMMISSIONER OF INCOME-TAX, NEW DELHI
ITA 4507/DEL/2015[2006-07]Status: DisposedITAT DelhiAY 2006-07
SMT KANTA RANI GAUBA,GURGAON vs DEPUTY COMMISSIONER OF INCOME-TAX, NEW DELHI
ITA 4506/DEL/2015[2005-06]Status: DisposedITAT DelhiAY 2005-06
SMT KANTA RANI GAUBA,GURGAON vs DEPUTY COMMISSIONER OF INCOME-TAX, NEW DELHI
ITA 4505/DEL/2015[2004-05]Status: DisposedITAT DelhiAY 2004-05
SMT KANTA RANI GAUBA,GURGAON vs DEPUTY COMMISSIONER OF INCOME-TAX, NEW DELHI
ITA 4504/DEL/2015[2003-04]Status: DisposedITAT DelhiAY 2003-04
SMT KANTA RANI GAUBA,GURGAON vs DEPUTY COMMISSIONER OF INCOME-TAX, NEW DELHI
ITA 4503/DEL/2015[2002-03]Status: DisposedITAT DelhiAY 2002-03
M/S KING BUILDCON PVT. LTD,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME-TAX, NEW DELHI
ITA 4502/DEL/2015[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S KING BUILDCON PVT. LTD,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME-TAX, NEW DELHI
ITA 4501/DEL/2015[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S KING BUILDCON PVT. LTD,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME-TAX, NEW DELHI
ITA 4500/DEL/2015[2006-07]Status: DisposedITAT DelhiAY 2006-07
M/S KING BUILDCON PVT. LTD,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME-TAX, NEW DELHI
ITA 4499/DEL/2015[2005-06]Status: DisposedITAT DelhiAY 2005-06
M/S. AGICO CONTROLS PVT. LTD.,FARIDABAD vs ITO, FARIDABAD
ITA 6620/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
DCIT, NEW DELHI vs M/S. ACEE ENTERPRISES, NEW DELHI
ITA 6519/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
DCIT, NEW DELHI vs M/S. ACEE ENTERPRISES, NEW DELHI
ITA 6518/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08