Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,152 total)
DCIT, NEW DELHI vs M/S. ACEE ENTERPRISES, NEW DELHI
ITA 6517/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
DCIT, NEW DELHI vs M/S. ACEE ENTERPRISES, NEW DELHI
ITA 6516/DEL/2014[2005-06]Status: DisposedITAT DelhiAY 2005-06
MRG DEVELOPERS PVT. LTD.,DELHI vs ITO, NEW DELHI
ITA 6506/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
MRG DEVELOPERS PVT. LTD.,DELHI vs ITO, NEW DELHI
ITA 6505/DEL/2014[2005-06]Status: DisposedITAT DelhiAY 2005-06
DCIT, NEW DELHI vs M/S. ELYMER INTERNATIONAL PVT. LTD., NEW DELHI
ITA 6158/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. CUE APPARELS PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 3430/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
M/S ELTEK SGS PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 1499/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
SANJAY GUPTA,DELHI vs ACIT, NEW DELHI
ITA 443/DEL/2012[2002-03]Status: DisposedITAT DelhiAY 2002-03
ACIT, NEW DELHI vs SH. VINAY MALLOO, MUMBAI
ITA 3305/DEL/2012[2005-06]Status: DisposedITAT DelhiAY 2005-06
MR. TARLOCHAN SINGH,NEW DELHI vs ADDL. CIT, NEW DELHI
ITA 2403/DEL/2011[2006-07]Status: DisposedITAT DelhiAY 2006-07
ACIT, FARIDABAD vs M/S VA TECH ESHER WYSS FLOVEL LTD, FARIDABAD
ITA 1675/DEL/2010[2005-06]Status: DisposedITAT DelhiAY 2005-06
THE CHAYAM SERVICE CO-OPERATIVE BANK LTD NO. 1514 vs THE INCOME TAX OFFICER
WP(C)/36106/2017ITAT Kerala
THE AYIROOPPARA FARMERS SERVICE CO OPERATIVE BANK LTD. vs THE INCOME TAX OFFICER
WP(C)/35922/2017ITAT Kerala
M/S. S.N.CASHEW INTERNATIONAL [P] LTD vs ASSISTANT COMMISSIONER OF INCOME TAX
WP(C)/33387/2017ITAT Kerala
IA. K. SIKRI AND ASHOK BHUSHAN, JJ.] vs COMMISSIONER OF CENTRAL EXCISE GUWAHATI
CIVIL APPEAL No. 2781/2010ITAT SC
2 Judges
M/S. SRD NUTRIENTS PVT.LTD. vs COMMISSIONER OF CENT.EXCISE, GUWAHATI
C.A. No.-002781-002790 - 2010ITAT SC
HON'BLE MR. JUSTICE A.K. SIKRI HON'BLE MR. JUSTICE ASHOK BHUSHAN
MANJUDEVI R. SOMANI,AHMEDABAD vs THE INCXOME TAX OFFICER, WARD-11(4), NOW WARD-5(3)(4), AHMEDABAD
ITA 386/AHD/2016[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION,GANDHINAGAR vs THE DY. COMMISSIONER OF INCOME TAX (EXEMPTIONS), CIRCLE-1, AHMEDABAD
ITA 2700/AHD/2016[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
SHRI DHARMENDRA J. PANDYA,KHEDA vs THE INCOME TAX OFFICER, WARD-7(3), AHMEDABAD
ITA 85/AHD/2015[2007-08]Status: DisposedITAT AhmedabadAY 2007-08
SHRI VASANT PARSHOTTAMBHAI PATEL,UNJHA vs THE INCOME TAX OFFICER, WARD-2, PATAN
ITA 266/AHD/2015[2008-09]Status: DisposedITAT AhmedabadAY 2008-09
SHASHIBEN RAJENDRA JAIN L/H. OF LATE RAJENDRA SUGANCHAND JAIN,AHMEDABAD vs THE ACIT, CIRCLE-2, AHMEDABAD
ITA 263/AHD/2015[2007-08]Status: DisposedITAT AhmedabadAY 2007-08
SUNFLOWER PHARMACY,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-6(2), AHMEDABAD
ITA 2546/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
THE ACIT, CIRCLE-5, AHMEDABAD vs M/S. RJP INFRASTRUCTURE PVT. LTD., AHMEDABAD
ITA 1802/AHD/2015[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
SHRI VEDPRAKASH DEVIKINANDAN CHIRIPAL,AHMEDABAD vs THE ACIT, CIRCLE-11, AHMEDABAD
ITA 1784/AHD/2015[2008-09]Status: DisposedITAT AhmedabadAY 2008-09
SHRI KIRITKUMAR HIMATLAL DHOLAKIA,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-14(1), AHMEDABAD
ITA 1491/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
SRI.GEORGE ALEXANDER,KOZHENCHERRY vs THE ACIT, CIRCLE-1, THIRUVALLA, THIRUVALLA
ITA 512/COCH/2017[1996-97]Status: DisposedITAT CochinAY 1996-97
UDAI KANT MISHRA,JAIPUR vs DCIT, JAIPUR
ITA 548/JPR/2014[2008-09]Status: DisposedITAT JaipurAY 2008-09
SHRI MAHESH KUMAR MAKHIJA,KOTA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, KOTA
ITA 756/JPR/2017[2012-13]Status: DisposedITAT JaipurAY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR vs SMT. SHEENA MATHUR, JAIPUR
ITA 627/JPR/2017[2011-12]Status: DisposedITAT JaipurAY 2011-12
SMT. KRISHNA SONI,JAIPUR vs INCOME TAX OFFICER, ALWAR
ITA 587/JPR/2017[2008-09]Status: DisposedITAT JaipurAY 2008-09